High Courts22 Apr 2014Allowed
Ford Motor Company Vs C.R. Borman
Delhi High Court · AIR 2014 Delhi 165 : (2014) 59 PTC 132
Trade Marks Act, 1999 — Section 2(1)(zg)
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 133 of 195
High Courts22 Apr 2014
M/s. S. Oliver Bernd Freier GMBH and CO. KG Vs M/s. Jaikara Apparels and Another
Delhi High Court · (2014) 210 DLT 381 : (2014) 59 PTC 334
Trade Marks Act, 1999 — Section 134, 135, 2(1)(zg), 29
High Courts22 Apr 2014
Randhir Singh Vs Gaon Sabha Maidangarhi
Delhi High Court · (2014) 6 AD 230 : (2014) 210 DLT 1 : (2014) 143 DRJ 98
Delhi Land Reforms Act, 1954 — Section 22, 23, 24, 26, 3
High Courts22 Apr 2014Dismissed
Diwan Chand Vs Darshan Singh
Delhi High Court · (2014) 04 DEL CK 0187
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Delhi Rent Control Act, 1958 — Section 25B, 25B(4)
High Courts22 Apr 2014Dismissed
D.T.C. Vs Amarjeet Singh and Another
Delhi High Court · (2014) 209 DLT 699 : (2014) 142 FLR 837 : (2014) 3 ILR 1724 : (2014) 3 LLJ 112 : (2014) LLR 1101
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts22 Apr 2014
Puneet Sikand and Another Vs GNCTD and Another
Delhi High Court · (2014) 04 DEL CK 0156
Evidence Act, 1872 — Section 44
High Courts22 Apr 2014Disposed Off
Smt. Vandana Sharma Vs Smt. Hemlata Goswamy and Another
Delhi High Court · (2014) 5 AD 122 : (2014) 209 DLT 741 : (2014) 143 DRJ 252
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 32 Rule 15, Order 32 Rule 4, Order 7 Rule 11, Order 7 Rule 11(a)Evidence Act, 1872 — Section 114, 115Succession Act, 1925 — Section 213
High Courts22 Apr 2014Disposed Off
Vijay Power Generators Ltd. Vs Annai Engineering Works and Another
Delhi High Court · (2014) 3 BC 216 : (2014) 4 RCR(Civil) 946 : (2014) 4 RCR(Criminal) 870
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 57, 85Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Apr 2014Dismissed
Arvind Kumar Vs State
Delhi High Court · (2014) 04 DEL CK 0111
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302
High Courts22 Apr 2014
Akbar Ali Vs State (Govt. of NCT, Delhi) and Others
Delhi High Court · (2014) 04 DEL CK 0092
Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1973 (CrPC) — Section 107, 111Delhi Police Act, 1978 — Section 138, 140
High Courts22 Apr 2014Dismissed
M/s. Gammon India Limited Vs T.L. Verma and Co (P) Ltd.
Delhi High Court · (2014) 04 DEL CK 0075
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 37Sales of Goods Act, 1930 — Section 42
High Courts22 Apr 2014
Nandlal Kedia Vs Lt. Governor
Delhi High Court · (2014) 5 AD 758
Delhi Police Act, 1978 — Section 145
High Courts22 Apr 2014Disposed Off
Israel @ Ajay Vs State of The NCT of Delhi
Delhi High Court · (2014) 04 DEL CK 0028
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307, 34, 392, 393, 397
High Courts22 Apr 2014Disposed Off
Ravi Kumar Vs Official Liquidator
Delhi High Court · (2014) 5 AD 50
Companies Act, 1956 — Section 433(1)(e), 454Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Apr 2014Dismissed
Santosh Solanki Vs Dada Dev Prabhandhak Sabha (Barah Gaon) Palam
Delhi High Court · (2014) 04 DEL CK 0022
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 7Delhi Municipal Corporation Act, 1957 — Section 507Delhi Rent Control Act, 1958 — Section 1, 1(2)
High Courts22 Apr 2014Allowed
B.S. Khurana Vs East Delhi Municipal Corporation
Delhi High Court · (2014) 143 DRJ 643
High Courts22 Apr 2014Dismissed
M/s. Gesture Hotels and Foods Pvt. Ltd. Vs New Delhi Municipal Council
Delhi High Court · (2014) 209 DLT 784 : (2014) 143 DRJ 65
Arbitration and Conciliation Act, 1996 — Section 9(ii)(e)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Government Grants Act, 1895 — Section 2, 3
High Courts21 Apr 2014
Commissioner of Income Tax-IV Vs M/s. DandM Components Ltd.
Delhi High Court · (2014) 364 ITR 179
High Courts21 Apr 2014Dismissed
Essar Projects (India) Ltd. and Others Vs Gail (India) Ltd.
Delhi High Court · (2014) 2 ARBLR 226 : (2014) 209 DLT 754
Arbitration and Conciliation Act, 1996 — Section 11
High Courts21 Apr 2014Dismissed
M/s. M-Tech Developers Ltd. Vs Swapna Bhattacharya
Delhi High Court · (2014) 143 DRJ 183
Companies Act, 1956 — Section 433, 433(e), 434, 434(1)(a)