High Courts23 Apr 2014
Cadila Healthcare Ltd. Vs Medipol Pharmaceutical India Pvt. Ltd. and Others
Delhi High Court · (2014) 04 DEL CK 0271
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 29
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 132 of 195
High Courts23 Apr 2014Disposed Off
Mahinder Singh Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 5 AD 129 : (2014) 143 DRJ 152
Constitution of India, 1950 — Article 226
High Courts23 Apr 2014
Shikha Misra and Another Vs S. Krishnamurthy
Delhi High Court · (2015) 213 DLT 356 : (2014) 210 DLT 178 : (2014) 143 DRJ 231
Civil Procedure Code, 1908 (CPC) — Section 10Contract Act, 1872 — Section 25, 29Specific Relief Act, 1963 — Section 14(1)(b), 14(3)(c)(i), 18(a), 20(2)(a), 20(2)(c)
High Courts23 Apr 2014Allowed
Shaival Sahay Vs Govind Verma and Others
Delhi High Court · (2014) 209 DLT 795
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 37, Order 38 Rule 5
High Courts23 Apr 2014Disposed Off
Vijay Shankar Goel Vs Archaeological Survey of India and Others
Delhi High Court · (2014) 04 DEL CK 0230
High Courts23 Apr 2014Dismissed
Daya Kishan Joshi and Others Vs Dynemech Systems Pvt. Ltd.
Delhi High Court · (2014) 143 DRJ 606
Employees Compensation Act, 1923 — Section 3(1), 3(1)(b), 3(1)(b)(ii), 30
High Courts23 Apr 2014
Unistraw Holdings PTE Ltd. Vs Nitin Agarwal and Another
Delhi High Court · (2014) 04 DEL CK 0163
High Courts23 Apr 2014Disposed Off
Satpal Vs Jamia Millia Islamia University and Others
Delhi High Court · (2014) 04 DEL CK 0140
Constitution of India, 1950 — Article 226
High Courts23 Apr 2014
Hindalco Industries Limited and Another Vs Assistant Collector, Central Excise, Mirzapur and Others
Delhi High Court · (2014) 305 ELT 3 : (2014) 45 GST 534 : (2014) 28 GSTR 233
Central Excises and Salt Act, 1944 — Section 11B, 11-B, 11D, 11-D, 11D(1)Constitution of India, 1950 — Article 14, 19(1)(g), 300A
High Courts23 Apr 2014Dismissed
Chanderkant Vs Delhi Development Authority
Delhi High Court · (2014) 2 ARBLR 338
Arbitration Act, 1940 — Section 28, 3Partnership Act, 1932 — Section 19(2)
High Courts23 Apr 2014Disposed Off
Brijesh Kumar Shukla Vs Union of India and Others
Delhi High Court · (2014) 04 DEL CK 0112
Border Security Force Act, 1968 — Section 46, 53, 55, 74(2), 75(1)Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 170
High Courts23 Apr 2014Dismissed
Icon Buildcon Pvt. Ltd. Vs Aggarwal Developers Pvt. Ltd. and Others
Delhi High Court · (2015) ALLMR(Cri) 283 : (2014) 143 DRJ 136 : (2014) 2 JCC(NI) 109
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts23 Apr 2014Disposed Off
Ranjeet Malik Vs State
Delhi High Court · (2014) 4 AD 804
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 354, 376
High Courts23 Apr 2014Dismissed
Govt. of Delhi and Others Vs Rahul Kumar Singh
Delhi High Court · (2014) 211 DLT 131
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 186, 307, 34, 353
High Courts22 Apr 2014
Mandeep Singh Vs State
Delhi High Court · (2014) 2 JCC 1298
Penal Code, 1860 (IPC) — Section 186, 323, 353
High Courts22 Apr 2014Dismissed
Ex. Naik Dharamvir Yadav Vs Union of India and Another
Delhi High Court · (2014) 5 AD 73
High Courts22 Apr 2014Dismissed
Chhotey Lal Vs State
Delhi High Court · (2014) 04 DEL CK 0244
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302
High Courts22 Apr 2014Disposed Off
Nitin Garg Vs Delhi State Industrial and Infrastructure Development Corporation Ltd.
Delhi High Court · (2014) 143 DRJ 195
Constitution of India, 1950 — Article 226
High Courts22 Apr 2014Allowed
State Bank of India Vs Beero and Another
Delhi High Court · (2014) 3 LLJ 87 : (2014) LLR 608
High Courts22 Apr 2014
Kallu Babu Rohatgi Vs Raj Kumar Rohatgi and Others
Delhi High Court · (2014) 04 DEL CK 0229