High Courts28 Apr 2014
National Investor Forum Regd. Vs Golden Forests India Ltd.
Delhi High Court · (2014) 04 DEL CK 0147
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 130 of 195
High Courts28 Apr 2014
Shakuntala Devi Vs Central Bank of India
Delhi High Court · (2014) 6 AD 741 : (2014) 210 DLT 792
Registration Act, 1908 — Section 17(1)(b)Transfer of Property Act, 1882 — Section 106, 107
High Courts28 Apr 2014Allowed
Akil Ahmad Vs State
Delhi High Court · (2014) 3 JCC 1543
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 428Penal Code, 1860 (IPC) — Section 361, 363, 366, 376
High Courts28 Apr 2014Allowed
Delhi Transport Corporation Vs The P.O., Industrial Tribunal No. II and Another
Delhi High Court · (2014) 04 DEL CK 0071
Industrial Disputes Act, 1947 — Section 10, 33(2)(b)
High Courts28 Apr 2014Dismissed
State NCT of Delhi Vs Satender and Another
Delhi High Court · (2014) 04 DEL CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 308, 34
High Courts28 Apr 2014
Kishore Kumar and Another Vs State Govt. of NCT
Delhi High Court · (2014) 04 DEL CK 0010
Constitution of India, 1950 — Article 22(1), 39ACriminal Procedure Code, 1973 (CrPC) — Section 304, 313Penal Code, 1860 (IPC) — Section 120B, 34, 363, 365, 366A
High Courts28 Apr 2014
S.S. Thakur Vs Security Exchange Board of India
Delhi High Court · (2014) 123 CLA 113 : (2014) 186 CompCas 134 : (2014) 126 SCL 51
Criminal Procedure Code, 1973 (CrPC) — Section 313Securities and Exchange Board of India Act, 1992 — Section 11(1B), 11(B), 11AA, 11AA(ii), 11B
High Courts25 Apr 2014
Commissioner of Income Tax-XIV Vs Rajiv Shakdher
Delhi High Court · (2014) 04 DEL CK 0297
Income Tax Act, 1961 - Section 14, 176, 176(4), 2(45), 28, 28
High Courts25 Apr 2014
National Council of Education Research and Training Vs Ved Prakash
Delhi High Court · (2014) 3 ILR 1750
High Courts25 Apr 2014Allowed
Maqsood Ahmed Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 5 AD 142
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 392, 397
High Courts25 Apr 2014Disposed Off
Sarla Devi Vs Ge Money Financial Services Pvt. Ltd.
Delhi High Court · (2014) 210 DLT 315
Arbitration and Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts25 Apr 2014
Radials International Vs Asstt. Commissioner of Income Tax
Delhi High Court · (2014) 367 ITR 1
High Courts25 Apr 2014
Abbott Healthcare Pvt. Ltd. Vs Raj Kumar Prasad and Others
Delhi High Court · (2014) 210 DLT 16 : (2014) 3 ILR 1734 : (2014) 58 PTC 225
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Stamp Act, 1899 — Section 33Trade Marks Act, 1999 — Section 106, 11, 11(1), 124, 134
High Courts25 Apr 2014Dismissed
Master Samin Chaudhary Vs Chairman, Air Force School and Others
Delhi High Court · (2014) 04 DEL CK 0171
High Courts25 Apr 2014Disposed Off
Sohan Lal Vs State NCT of Delhi
Delhi High Court · (2014) 04 DEL CK 0166
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 20, 7
High Courts25 Apr 2014Dismissed
Nimbus Harbor Facilities Management Pvt. Ltd. Vs Mind and Soul Fitness Pvt. Ltd.
Delhi High Court · (2014) 5 AD 136 : (2014) 4 AD 706 : (2014) 209 DLT 772 : (2014) 142 DRJ 626
Companies Act, 1956 — Section 433(e), 434, 434(1)(a)
High Courts25 Apr 2014Dismissed
National Highways Authority of India Vs Som Datt Builders-Noc-Nec (JV)
Delhi High Court · (2014) 4 AD 632
Arbitration and Conciliation Act, 1996 — Section 19, 31(7), 34, 34(2), 37Companies Act, 1956 — Section 291
High Courts25 Apr 2014
Shashi Garg Vs M/s. Shitiz Metals Ltd. and Another
Delhi High Court · (2014) 5 AD 45
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 15Easements Act, 1882 — Section 64Transfer of Property Act, 1882 — Section 106, 55(4)(b)
High Courts25 Apr 2014Disposed Off
Nasiruddin Vs State
Delhi High Court · (2014) CriLJ 3082 : (2014) 4 RCR(Criminal) 341
Penal Code, 1860 (IPC) — Section 307, 34
High Courts25 Apr 2014Allowed
V.V. Enterprises Vs Rungta Irrigation Ltd.
Delhi High Court · (2014) 209 DLT 748
Companies Act, 1956 — Section 433(e), 434, 434(1)(a), 439