High Courts30 Apr 2014Dismissed
Yogesh Kumar @ Bunty Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) CriLJ 4485
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 128 of 195
High Courts30 Apr 2014
Steel Authority of India Ltd. (Sail) Vs Dampskibaselsbaket Norden A/S
Delhi High Court · (2015) 1 AD 779 : (2014) 2 ARBLR 242 : (2014) 211 DLT 324
Arbitration and Conciliation Act, 1996 — Section 28, 34
High Courts30 Apr 2014
Delhi Development Authority and Another Vs Jagan Nath Memorial Educational Society International Management Institute Vs Union of India and Others Triveni Educational and Social Welfare Society Vs South Delhi Municipal Corporation and Another Ved Educational Welfare Society Vs Delhi Development Authority and Others
Delhi High Court · (2014) 210 DLT 750 : (2014) 210 DLT 277
Delhi Development Act, 1957 — Section 3, 57Income Tax Act, 1961 — Section 80G
High Courts30 Apr 2014Dismissed
Jagdish Prasad Aggarwal and Another Vs Shashi Jain
Delhi High Court · (2014) 04 DEL CK 0245
Evidence Act, 1872 — Section 101, 102, 103
High Courts30 Apr 2014Disposed Off
Shiv Kumar Vs State (NCT) of Delhi
Delhi High Court · (2014) 2 JCC 1282
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 201, 300, 302, 304, 304-B
High Courts30 Apr 2014Dismissed
Jamir Ahmed @ Jamiruddin Vs State
Delhi High Court · (2014) 04 DEL CK 0238
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 452
High Courts30 Apr 2014Disposed Off
Anand Kumar Vs State of Delhi (NCT)
Delhi High Court · (2014) 04 DEL CK 0237
Arms Act, 1959 — Section 2(e), 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 393, 398
High Courts30 Apr 2014Disposed Off
State Vs Surender Singh and Others Surender Singh and Others Vs State
Delhi High Court · (2014) 209 DLT 529
Criminal Procedure Code, 1973 (CrPC) — Section 107, 150, 154, 164, 174Evidence Act, 1872 — Section 106, 114Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts30 Apr 2014
Amna Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 2 JCC 1417
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Delhi Police Act, 1978 — Section 93, 97Penal Code, 1860 (IPC) — Section 120B, 302, 307, 34
High Courts30 Apr 2014
State Govt. of NCT of Delhi Vs Naushad and Others
Delhi High Court · (2014) 04 DEL CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 308
High Courts30 Apr 2014Dismissed
V.K. Shamra Vs State Farms Corporation of India Limited
Delhi High Court · (2014) LabIC 4059
High Courts30 Apr 2014
Showa Corporation Vs Deputy Director of Income Tax
Delhi High Court · (2014) 364 ITR 460
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 254(2A)
High Courts30 Apr 2014Dismissed
Oriental Insurance Company Ltd. Vs Sugia Devi
Delhi High Court · (2014) 3 ACC 649 : (2015) ACJ 1459 : (2015) 2 AnWR 231
Employees Compensation Act, 1923 — Section 2(m), 30, 4, 4(1B)
High Courts30 Apr 2014Dismissed
Deepak Sharma and Another Vs State
Delhi High Court · (2014) 04 DEL CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 34
High Courts30 Apr 2014Disposed Off
Shiv Kumar @ Pappi and Another Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 04 DEL CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307, 34, 506
High Courts30 Apr 2014Disposed Off
Metal Forging Pvt. Ltd. Vs DDA
Delhi High Court · (2014) 04 DEL CK 0066
High Courts30 Apr 2014Allowed
Dr. (Mrs.) K. Prabha Vs University of Delhi and Others Dr. R.N. Virmani and Others Vs University of Delhi and Another
Delhi High Court · (2014) 04 DEL CK 0065
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts30 Apr 2014Dismissed
Kanta Batra and Others Vs Union of India and Others
Delhi High Court · (2014) 04 DEL CK 0064
Constitution of India, 1950 — Article 14
High Courts30 Apr 2014
Commissioner of Income Tax Vs Television Eighteen India Ltd.
Delhi High Court · (2014) 364 ITR 605
Income Tax Act, 1961 — Section 37, 37(1), 57(iii)
High Courts30 Apr 2014Dismissed
Sharda Sharma and Others Vs UOI and Others
Delhi High Court · (2014) 04 DEL CK 0025