High Courts05 May 2014Allowed
Kedari Lal Gupta Vs C.B. Singh Raja
Delhi High Court · (2014) 3 ILR 1797
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 126 of 195
High Courts02 May 2014
CL Media Private Ltd. Company Vs CL Educate Limited Company
Delhi High Court · (2014) 05 DEL CK 0349
Companies Act, 1956 — Section 209, 235, 236, 237, 238Companies Act, 2013 — Section 2(43)Income Tax Act, 1961 — Section 80IC
High Courts02 May 2014Disposed Off
Rahul Makkar Vs State NCT of Delhi
Delhi High Court · (2014) 3 JCC 1547
Penal Code, 1860 (IPC) — Section 307
High Courts02 May 2014Dismissed
Suresh Chand Dahiya Vs State
Delhi High Court · (2014) 2 JCC 1451
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156(3), 173, 190Penal Code, 1860 (IPC) — Section 34, 419, 420, 465, 468Registration Act, 1908 — Section 83
High Courts02 May 2014Dismissed
Shiv Narayan Singh Vs Union of India and Others
Delhi High Court · (2014) 05 DEL CK 0269
Penal Code, 1860 (IPC) — Section 308, 323, 325, 504
High Courts02 May 2014Dismissed
Food Corporation of India Vs M/s. Shiva Rice Mills and Another
Delhi High Court · (2014) 210 DLT 321 : (2014) 143 DRJ 282 : (2014) 175 PLR 3
Arbitration and Conciliation Act, 1996 — Section 31(5), 34, 34(3), 37Evidence Act, 1872 — Section 114(f)General Clauses Act, 1897 — Section 27
High Courts02 May 2014Dismissed
SI (M) Arun Kumar Poddar Vs Union of India and Others
Delhi High Court · (2014) 05 DEL CK 0251
High Courts02 May 2014Disposed Off
Vikas Aggarwal Vs Bal Krishna Gupta and Others
Delhi High Court · (2014) 211 DLT 390
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Specific Relief Act, 1963 — Section 12, 16, 16(1)(c), 16(c)
High Courts02 May 2014
Microsoft Corporation and Another Vs Prithviraj and Another
Delhi High Court · AIR 2015 Delhi10
Copyright Act, 1957 — Section 13(1)(a), 14, 17, 2(ffc), 2(o)
High Courts02 May 2014Disposed Off
P.K. Sharma Vs The State Yogender Nath Vaid Vs Central Bureau of Investigation
Delhi High Court · (2014) 2 JCC 1392
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 310, 313, 482Penal Code, 1860 (IPC) — Section 120B, 120-B, 420, 467, 468
High Courts02 May 2014Dismissed
C.B.I. Vs R.C. Bhargava and Another
Delhi High Court · (2014) 2 JCC 1424
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397, 401Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 5(1), 5(1)(d), 5(2)
High Courts02 May 2014
Kumagai Skanska HCC Itochu Group Vs Commissioner of Value Added Tax
Delhi High Court · (2014) 46 GST 48
Delhi Sales Tax Act, 1975 — Section 46Delhi Value Added Tax Act, 2004 — Section 106, 106(4), 74A(2)(b)
High Courts02 May 2014Dismissed
Somesh Shokeen Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 2 JCC 1432
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 195, 202, 467, 468, 469Delhi Land Reforms Act, 1954 — Section 81
High Courts02 May 2014Allowed
Harjeet Sharma and Others Vs Union of India and Others
Delhi High Court · (2014) 05 DEL CK 0149
High Courts02 May 2014Dismissed
Shri Birender Singh Vs Union of India and Others
Delhi High Court · (2014) 05 DEL CK 0120
High Courts02 May 2014Dismissed
Megh Singh Vs Govt. of NCT Delhi
Delhi High Court · (2014) 3 RCR(Civil) 826
High Courts02 May 2014Dismissed
Gobind Mishra Vs State N.C.T. of Delhi
Delhi High Court · (2014) 2 JCC 1441
Evidence Act, 1872 — Section 32, 32(1), 47Penal Code, 1860 (IPC) — Section 306, 354, 376, 511
High Courts02 May 2014
Atelier Fashion Flash Pvt. Ltd. Vs Provident Fund Inspector
Delhi High Court · (2014) 2 JCC 1455
Criminal Procedure Code, 1973 (CrPC) — Section 482Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14(1A), 6
High Courts02 May 2014Dismissed
Babu Ram Vs Central Bureau of Investigation
Delhi High Court · (2014) 3 ILR 1783 : (2014) 2 JCC 1457
Criminal Procedure Code, 1973 (CrPC) — Section 216, 313, 344Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7