High Courts06 May 2014Allowed
Mrs. Anita Kumari Gupta Vs Late Mr. Ved Bhushan (Deceased Thr. L.Rs.) and Others
Delhi High Court · (2014) 143 DRJ 576
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11, 2(2)
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 125 of 195
High Courts06 May 2014Dismissed
Shankar Vs State
Delhi High Court · (2014) 05 DEL CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366, 375, 376, 376(2)(g)
High Courts06 May 2014Disposed Off
Kampuri Vs Bses Rajdhani Power Ltd. and Another
Delhi High Court · (2014) 6 AD 737 : (2014) 210 DLT 796 : (2014) 143 DRJ 312
Constitution of India, 1950 — Article 148(5), 309
High Courts06 May 2014Dismissed
M/S. Imaginations Agri Exports and Another Vs Puneet Kumar Agarwal
Delhi High Court · (2014) 05 DEL CK 0006
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), Order 37 Rule 37Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 May 2014Dismissed
Arshi Irshad Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 3 JCC 1550
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 324
High Courts05 May 2014Dismissed
J.S. Arora and Others Vs State Bank of Hyderabad and Others
Delhi High Court · (2014) 143 DRJ 293
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4)Transfer of Property Act, 1882 — Section 48, 67A
High Courts05 May 2014Dismissed
M.D. Iftekhar Vs M/s. Karim Hotels Pvt. Ltd.
Delhi High Court · (2014) 143 DRJ 318 : (2014) 59 PTC 144
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts05 May 2014Dismissed
Delhi Transport Corporation Vs Gian Chand
Delhi High Court · (2014) 175 PLR 6
Employees Compensation Act, 1923 — Section 30
High Courts05 May 2014Disposed Off
Shiv Anand Vs Union of India
Delhi High Court · (2014) 143 DRJ 407
High Courts05 May 2014
Alka Gupta Vs Medical Council of India and Another
Delhi High Court · (2014) 05 DEL CK 0203
Constitution of India, 1950 — Article 141Indian Medical Council Act, 1956 — Section 24(2), 33, 33(m)
High Courts05 May 2014Dismissed
M/s. Nakshatra Steel Sales and Services Ltd. Vs M/s. Radlay Metal Products Pvt. Ltd.
Delhi High Court · (2015) 192 CompCas 216
Companies Act, 1956 — Section 433, 433(e), 434, 434(1)(a)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 May 2014Dismissed
Wasif Vs State
Delhi High Court · (2014) 2 JCC 1421
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 361, 363, 366
High Courts05 May 2014Disposed Off
Sh. Ashok Yadav Vs Smt. Mary Karuna Pushpa Terasa Toppo and Another
Delhi High Court · (2015) 214 DLT 728 : (2014) 143 DRJ 477
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 11, Order 21 Rule 21, Order 21 Rule 26, Order 21 Rule 35
High Courts05 May 2014Allowed
M/s. Jagdamba Impex Vs M/s. Tristar Products Private Ltd.
Delhi High Court · (2014) 143 DRJ 298 : (2014) 59 PTC 149
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 43 Rule 1(r)Copyright Act, 1957 — Section 14, 14(c), 15, 15(2), 2Designs Act, 2000 — Section 2(d)
High Courts05 May 2014Disposed Off
Soni Singh Vs State
Delhi High Court · (2014) 05 DEL CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 186, 319, 323, 333, 34
High Courts05 May 2014Disposed Off
Ramkaran thr. Parokar sushila Vs State
Delhi High Court · (2014) CriLJ 3297 : (2014) 3 JCC 1699
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 308, 323, 325, 34
High Courts05 May 2014Dismissed
Union of India Vs Gautam Anand
Delhi High Court · (2015) ACJ 1363
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 123(c), 124-A
High Courts05 May 2014Dismissed
New India Assurance Co. Ltd. Vs Dev Raj Joshi
Delhi High Court · (2015) 144 FLR 117 : (2014) 4 LLJ 579 : (2014) LLR 695
High Courts05 May 2014Dismissed
North Delhi Municipal Corporation Vs Ashok Kumar Gupta
Delhi High Court · (2014) 05 DEL CK 0073
Arbitration and Conciliation Act, 1996 — Section 34, 37Interest Act, 1978 — Section 3
High Courts05 May 2014Disposed Off
Dharmender Vs State NCT of Delhi
Delhi High Court · (2014) 3 JCC 1646
Penal Code, 1860 (IPC) — Section 34, 392, 411