High Courts30 Apr 2014Disposed Off
Union of India Vs Jatashankar
Delhi High Court · (2014) 3 ILR 1770
Evidence Act, 1872 — Section 108
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 129 of 195
High Courts30 Apr 2014
Pepsico INC Vs Aqua Mineral (India)
Delhi High Court · (2014) 210 DLT 513
Copyright Act, 1957 — Section 17, 2(c)Trade Marks Act, 1999 — Section 11(6), 11(7), 11(8)
High Courts29 Apr 2014Dismissed
Mahender Vs State
Delhi High Court · (2014) 3 JCC 1589
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 326
High Courts29 Apr 2014Allowed
V.K. Chawla Vs Special Director of Enforcement,Enforcement Directorate
Delhi High Court · (2014) 2 JCC 1289
Customs Act, 1962 — Section 108Evidence Act, 1872 — Section 114Foreign Exchange Regulation Act, 1973 — Section 40, 72, 8(1), 8(3), 8(4)
High Courts29 Apr 2014Disposed Off
Mannu Vs The State
Delhi High Court · (2014) 04 DEL CK 0162
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts29 Apr 2014Dismissed
Sombir Singh Vs Union of India and Others
Delhi High Court · (2014) 04 DEL CK 0161
Constitution of India, 1950 — Article 12, 226, 311
High Courts29 Apr 2014Allowed
Rama Shankar Vs State
Delhi High Court · (2014) 210 DLT 518
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Evidence Act, 1872 — Section 101, 106Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts29 Apr 2014Disposed Off
Manoj Madhwan Vs State NCT of Delhi
Delhi High Court · (2014) 3 JCC 1541
Criminal Procedure Code, 1973 (CrPC) — Section 482Motor Vehicles Act, 1988 — Section 180, 181, 3, 4, 5Penal Code, 1860 (IPC) — Section 279
High Courts29 Apr 2014Dismissed
Asha Lata Pandey Vs Braham Pal Singh Yadav
Delhi High Court · (2014) 210 DLT 371 : (2014) 2 RCR(Rent) 20
Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(e), 25B, 25B(8), 38
High Courts29 Apr 2014
Golakiya Aayush Parshottambhal Vs Director, National Board of Examination
Delhi High Court · (2014) 211 DLT 110
High Courts29 Apr 2014
Commissioner of Income Tax Vs Television Eighteen India Ltd.
Delhi High Court · (2014) 364 ITR 597
Income Tax Act, 1961 — Section 37
High Courts29 Apr 2014Allowed
Sunil Goel and Others and etc. etc. Vs The State and Others and etc. etc.
Delhi High Court · (2014) 211 DLT 382 : (2014) 143 DRJ 526
Constitution of India, 1950 — Article 134ADelhi Development Act, 1957 — Section 12Land Acquisition Act, 1894 — Section 17, 17(4), 4, 4(1), 5(A)
High Courts29 Apr 2014Partly Allowed
Madan Gopal and Another Vs State
Delhi High Court · (2014) 04 DEL CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 164, 31, 428Evidence Act, 1872 — Section 63, 65, 65BJuvenile Justice (Care and Protection of Children) Act, 2000 — Section 7A
High Courts29 Apr 2014Dismissed
Mahanagar Telephone Nigam Ltd. Vs Premwati
Delhi High Court · (2014) 144 DRJ 114 : (2014) 143 DRJ 709
High Courts28 Apr 2014
O.P. Maurya Vs The Secretary Ministry of Lab & Emp. and Others
Delhi High Court · (2014) 04 DEL CK 0274
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226
High Courts28 Apr 2014Dismissed
Devi Prasad Vs Taj Sats Air Catering Ltd.
Delhi High Court · (2014) 142 FLR 834 : (2014) LLR 604
Industrial Disputes Act, 1947 — Section 10, 2A
High Courts28 Apr 2014Disposed Off
Govind @ Bharat Vs State NCT of Delhix Sunny Vs State (GNCT of Delhi)
Delhi High Court · (2014) 04 DEL CK 0240
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts28 Apr 2014Dismissed
DCM Shriram Industries Ltd. Vs HB Stockholdings Ltd. and Others
Delhi High Court · (2014) 184 CompCas 275 : (2014) 3 CoMPLJ 319
Arbitration Act, 1940 — Section 33Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11Companies Act, 1956 — Section 10F, 173, 192A, 209, 210
High Courts28 Apr 2014Allowed
Mool Chand Khairati Ram Trust Vs Union of India Sitaram Bhartia Institute of Science and Research Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2014) 211 DLT 258
Constitution of India, 1950 — Article 13, 13(2), 13(3), 13(3)(a), 14Delhi Development Act, 1957 — Section 22, 22(3), 56(2)(j)Income Tax Act, 1961 — Section 2(15), 3
High Courts28 Apr 2014Dismissed
R.P. Khosla and Another Vs Connaught Plaza Restaurant Pvt. Ltd. and Others
Delhi High Court · (2014) 5 AD 103 : (2014) 121 CLA 12 : (2014) 184 CompCas 305 : (2014) 3 CoMPLJ 346 : (2014) 143 DRJ 201
Companies Act, 1956 — Section 10F, 235, 235(2), 236, 237