High Courts17 Apr 2014Dismissed
State Vs Jeewan Kumar Paswan and Others
Delhi High Court · (2014) 5 AD 133
Criminal Procedure Code, 1973 (CrPC) — Section 313
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 135 of 195
High Courts17 Apr 2014Dismissed
Shivali Shiksha Sansthan Society and Another Vs The Administrator, NCT of Delhi and Others
Delhi High Court · (2014) 142 DRJ 683
Constitution of India, 1950 — Article 30(1)
High Courts17 Apr 2014
J.K. Metal Industries Vs Lloyds Agency and Another
Delhi High Court · (2014) 6 AD 40 : (2014) 210 DLT 193 : (2014) 143 DRJ 60
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 37Contract Act, 1872 — Section 230
High Courts17 Apr 2014
M/s. Spearhead Digital Studio Pvt. Ltd. Vs H.K. Mitroo
Delhi High Court · (2014) 210 DLT 495 : (2014) 143 DRJ 77
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 10, Order 7 Rule 11
High Courts17 Apr 2014Dismissed
Harvinder Singh and Co. Vs Union of India
Delhi High Court · (2014) 4 AD 658
Arbitration and Conciliation Act, 1996 — Section 19(4), 34
High Courts17 Apr 2014Dismissed
M/s. Shri Nath Cargo Pvt. Ltd. Vs M/s. Parag Sarees
Delhi High Court · (2014) 04 DEL CK 0086
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 100Limitation Act, 1963 — Section 5
High Courts17 Apr 2014Dismissed
Oriental Insurance Co. Ltd. Vs Vikram
Delhi High Court · (2014) 2 ACC 725
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts17 Apr 2014Disposed Off
Manoj Vs State of NCT of Delhi
Delhi High Court · (2014) 04 DEL CK 0041
Arms Act, 1959 — Section 25Evidence Act, 1872 — Section 114, 114(a)Penal Code, 1860 (IPC) — Section 34, 392, 397, 411
High Courts17 Apr 2014
Bharat Singh Vs State (NCT of Delhi) State Vs Bharat Singh
Delhi High Court · (2015) 2 CCR 17 : (2015) 217 DLT 640
Criminal Procedure Code, 1973 (CrPC) — Section 164, 235(2), 313, 354(3), 360Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 201, 302, 34, 366, 376
High Courts17 Apr 2014Partly Allowed
Chander Lal Virmani and Others Vs Smt. Ram Piari
Delhi High Court · (2014) 04 DEL CK 0020
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 91, 92Specific Relief Act, 1963 — Section 20
High Courts17 Apr 2014Disposed Off
Atul Singh Gandas Vs Lt. Governor of GNCTD
Delhi High Court · (2014) 143 DRJ 438
High Courts16 Apr 2014Dismissed
Naresh Kumar Vs State
Delhi High Court · (2014) 3 ILR 1704
Criminal Procedure Code, 1973 (CrPC) - Section 161 — Penal Code, 1860 (IPC) - Section 302, 304(1), 308, 34, 341
High Courts16 Apr 2014Disposed Off
R.C. Kohli Vs Sports Goods Export Promotion Council
Delhi High Court · (2014) 5 AD 77
Companies Act, 1956 — Section 10F, 192, 25, 25(8), 25(8)(a)
High Courts16 Apr 2014
Unifax Systems Vs Commissioner of Customs (Import and General)
Delhi High Court · (2014) 306 ELT 427
Customs Act, 1962 — Section 28
High Courts16 Apr 2014Disposed Off
Kanwar Singh Vs State
Delhi High Court · (2014) 04 DEL CK 0211
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Evidence Act, 1872 — Section 8Prevention of Corruption Act, 1988 — Section 13(1) (d), 13(1)(d), 13(2), 19, 20
High Courts16 Apr 2014Dismissed
Suresh Kumar Vs Border Security Force and Another
Delhi High Court · (2014) 04 DEL CK 0210
Border Security Force Act, 1968 — Section 10, 11, 11(2), 48, 50Constitution of India, 1950 — Article 226
High Courts16 Apr 2014Dismissed
Shiv Kumar Giri Vs The Management of M/s. Hotel Siddhartha Continental and Another
Delhi High Court · (2014) 210 DLT 241 : (2014) 2 LLJ 569 : (2014) LLR 598
Constitution of India, 1950 — Article 226
High Courts16 Apr 2014
Le Passage To India Tours and Travels Pvt. Ltd. Vs Additional Commissioner of Income Tax
Delhi High Court · (2014) 369 ITR 109
Income Tax Act, 1961 — Section 143(3), 147, 148
High Courts16 Apr 2014Allowed
M/S. Global Infrastructure Technologies Ltd. Vs Kotak Mahindra Bank Ltd. and Others
Delhi High Court · (2014) 4 AD 621 : (2014) 2 BC 714 : (2014) 122 CLA 333 : (2015) 191 CompCas 88 : (2014) 209 DLT 468 : (2014) 142 DRJ 613 : (2014) 3 ILR 2366
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(1), 13(4), 13(9), 15(1)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 15(1)