High Courts14 Mar 2014
Standard Chartered Bank Vs Raghubir Saran Charitable Trust Raghubir Saran Charitable Trust Vs Standard Chartered Grindlays Bank and Another
Delhi High Court · (2014) 03 DEL CK 0239
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 150 of 195
High Courts14 Mar 2014Dismissed
Mohd. Nafees Vs Mohd. Imran Ismail
Delhi High Court · (2014) 03 DEL CK 0238
Criminal Procedure Code, 1973 (CrPC) - Section 156(3) 193 195 195(1)(a) 200Penal Code, 1860 (IPC) - Section 147 148 172 172 173Representation of the People Act, 1951 - Section 125A
High Courts14 Mar 2014Dismissed
Sh. Dharam Pal and Another Vs Sh. Baldev Dass
Delhi High Court · (2014) 03 DEL CK 0234
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10, Order 26 Rule 10(2), Order 26 Rule 9 100 11Contract Act, 1872 - Section 202Evidence Act, 1872 - Section 58
High Courts14 Mar 2014Disposed Off
Salim @Bhajju Vs State
Delhi High Court · (2014) 03 DEL CK 0232
Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 113-APenal Code, 1860 (IPC) - Section 107 306 498-A
High Courts14 Mar 2014Disposed Off
Gaurav Prothia Vs State NCT of Delhi
Delhi High Court · (2014) 211 DLT 603 : (2014) 2 JCC 1207
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts14 Mar 2014Allowed
Master Aman Vs Meharban and Others
Delhi High Court · (2014) 2 ACC 345 : (2015) ACJ 1481
High Courts14 Mar 2014Dismissed
Gaurav Mehta and Another Vs High Court of Delhi
Delhi High Court · (2014) 4 AD 385
Constitution of India, 1950 - Article 14 19 226
High Courts14 Mar 2014Disposed Off
Saurav Kumar Garg Vs State
Delhi High Court · (2014) 5 AD 57 : (2014) 2 DMC 430 : (2014) 3 JCC 1725
Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts14 Mar 2014Disposed Off
Ireo Pvt. Ltd. Vs Genesis Infratech Pvt. Ltd.
Delhi High Court · (2014) 5 AD 740 : (2014) 208 DLT 612 : (2014) 58 PTC 540
Trade Marks Act, 1999 - Section 13 15 17 2(i)(h) 28(iii)
High Courts14 Mar 2014
M/s. Flowil International Lighting (Holding) B.V. (Netherlands) and Another Vs M/s. Digital Gadgets and Others
Delhi High Court · (2014) 4 AD 172 : (2014) 142 DRJ 29 : (2014) 58 PTC 219
Civil Procedure Code, 1908 (CPC) - Section 1 10 2Information Technology Act, 2000 - Section 2(w) 79
High Courts14 Mar 2014Dismissed
Grant Thornton India Lip Vs Resolution Capital Global Pvt. Ltd.
Delhi High Court · (2014) 4 AD 364 : (2014) 209 DLT 16
Companies Act, 1956 — Section 434(1)(a)
High Courts14 Mar 2014
R.L. Varma and Sons (Huf) (M/s.) Vs M/s. Kotak Mahindra Bank Ltd.
Delhi High Court · (2014) 4 AD 567 : (2014) 3 ILR 2205
Constitution of India, 1950 — Article 226
High Courts14 Mar 2014Dismissed
Regional Provident Fund Commissioner Vs M/s. United India Periodicals P. Ltd. and Others
Delhi High Court · (2014) 208 DLT 623 : (2014) 142 FLR 72 : (2014) 4 LLJ 697
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 2(b) 2(kkk) 2(rr) 6 7AIndustrial Disputes Act, 1947 - Section 10 17(1A)
High Courts14 Mar 2014Dismissed
Municipal Corporation of Delhi Vs Smt. Sundari
Delhi High Court · (2014) 6 AD 756 : (2014) 208 DLT 696 : (2014) 142 FLR 1108 : (2014) LLR 1131
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 17B 2(oo) 2(oo)(bb) 25B 25F
High Courts14 Mar 2014Dismissed
Sunil Sharma and Another Vs Smt. Uma Sharma
Delhi High Court · (2014) 03 DEL CK 0036
Civil Procedure Code, 1908 (CPC) - Section 100Contract Act, 1872 - Section 202Court Fees Act, 1870 - Section 7(iv)(d)
High Courts14 Mar 2014
Sh. Gulshan Malik Vs Commissioner of Income Tax
Delhi High Court · (2014) 4 AD 366 : (2014) 223 TAXMAN 243
Income Tax Act, 1961 - Section 143(1) 143(3) 2 2(14) 2(42A)Transfer of Property Act, 1882 - Section 53A
High Courts14 Mar 2014Dismissed
Pradeep Saini Vs Sheela Arora
Delhi High Court · (2014) 209 DLT 90
Arbitration and Conciliation Act, 1996 - Section 16 34 37
High Courts14 Mar 2014Allowed
Suresh Chand Purwar (Karta) Vs Vivek Purwar and Others
Delhi High Court · (2014) 142 DRJ 458 : (2014) 58 PTC 413 : (2015) 1 RCR(Civil) 141
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 1, Order 14 Rule 2, Order 2 Rule 2, Order 7 Rule 10, Order 7 Rule 11Copyright Act, 1957 - Section 62(2)Trade Marks Act, 1999 - Section 134 134(2)
High Courts14 Mar 2014
M/s. Dewan Chand Ram Chandra Industries P. Ltd. Vs Union of India
Delhi High Court · (2014) 270 CTR 569 : (2014) 364 ITR 70 : (2014) 223 TAXMAN 161
Income Tax Act, 1961 - Section 10(15)(iv) 10(15)(iv)(c) 44BB 9(1)(vii)