High Courts13 Dec 2013Dismissed

Ishwar Singh Vs University of Delhi

Delhi High Court · (2013) 12 DEL CK 0301

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1A, Order 6 Rule 17, 114, 115, 151Constitution of India, 1950 — Article 227
High Courts13 Dec 2013Allowed

Rajesh Gupta Vs Central Bank of India

Delhi High Court · (2014) 2 AD 130 : (2014) 2 BC 382 : (2013) 205 DLT 713 : (2014) 140 DRJ 618

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Contract Act, 1872 — Section 72Evidence Act, 1872 — Section 115
High Courts13 Dec 2013Dismissed

Deepak Anand Vs State

Delhi High Court · (2013) 12 DEL CK 0056

Criminal Procedure Code, 1973 (CrPC) — Section 207, 374Penal Code, 1860 (IPC) — Section 34, 392, 397, 411