High Courts12 Dec 2013Disposed Off
Sohan Lal @ Sonu Vs State of NCT of Delhi
Delhi High Court · (2014) 140 DRJ 74
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15(g), 2(k), 7APenal Code, 1860 (IPC) — Section 394, 397
COURT ARCHIVE
Delhi High Court judgments, 2013
5,033 judgments · page 9 of 252
High Courts12 Dec 2013
Tata Capital Financial Services Ltd. Vs Clutch Auto Ltd.
Delhi High Court · (2014) 2 AD 163 : (2014) 183 CompCas 164 : (2014) 141 DRJ 55
Companies Act, 1956 — Section 433(e), 434(1)(a)
High Courts12 Dec 2013
J.S. Punia Vs Union of India
Delhi High Court · (2013) 6 ILR Delhi 4780
Constitution of India, 1950 — Article 226
High Courts12 Dec 2013Disposed Off
Zile Singh Vs State GNCT of Delhi
Delhi High Court · (2014) 140 DRJ 80
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts12 Dec 2013Dismissed
Nanhey Khan Vs Smt. Kala Mehta
Delhi High Court · (2013) 12 DEL CK 0120
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts12 Dec 2013Dismissed
Ravi Shankar Sharma Vs Kali Ram Sharma and Others
Delhi High Court · (2014) 1 AD 609
Hindu Succession Act, 1956 — Section 6, 8
High Courts12 Dec 2013Dismissed
Naik Manikandan R. Vs Union of India and Others
Delhi High Court · (2013) 6 ILR Delhi 4794
Army Act, 1950 — Section 39(b)
High Courts12 Dec 2013Disposed Off
Suneel Menon @ Mookul Maruthur Suneel Vs State and Another
Delhi High Court · (2013) 12 DEL CK 0094
Constitution of India, 1950 — Article 136, 142Criminal Procedure Code, 1973 (CrPC) — Section 251, 320, 320(8), 397, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts12 Dec 2013Dismissed
Om Parkash Gupta and Others Vs Yogesh Sharoha and Others
Delhi High Court · (2013) 12 DEL CK 0067
High Courts12 Dec 2013Disposed Off
Nokia India Private Limited Vs Addl. Commissioner of Income Tax and Another
Delhi High Court · (2014) 264 CTR 6 : (2014) 221 TAXMAN 205
Income Tax Act, 1961 — Section 10AA, 133A, 143(2), 143(3), 147
High Courts12 Dec 2013Dismissed
K.R. Subbanna Vs Delhi Kannada Senior Secondary School and Another
Delhi High Court · (2013) 12 DEL CK 0021
Constitution of India, 1950 — Article 300AEmployees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1
High Courts12 Dec 2013Dismissed
Vijender Kumar Aggarwal and Others Vs Department of Forest and Wild Life and Others
Delhi High Court · (2014) 173 PLR 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 32, 100, 36
High Courts12 Dec 2013Dismissed
Pratap Singh and Others Vs Union of India and Others
Delhi High Court · (2013) 12 DEL CK 0015
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Dec 2013Dismissed
Birender Singh Vs Union of India and Others
Delhi High Court · (2013) 12 DEL CK 0309
Constitution of India, 1950 — Article 226
High Courts11 Dec 2013Dismissed
Shakeela @ Baby and Another Vs Mehzabeen @ Zabeen
Delhi High Court · (2013) 12 DEL CK 0308
Transfer of Property Act, 1882 — Section 53(A)
High Courts11 Dec 2013Dismissed
Mrs. Neelam Kaushal Vs New Delhi Municipal Corporation and Others
Delhi High Court · (2013) 12 DEL CK 0291
High Courts11 Dec 2013Disposed Off
Kavita Mishra Vs Directorate of Education and Others
Delhi High Court · (2013) 12 DEL CK 0290
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Contract Act, 1872 — Section 70
High Courts11 Dec 2013Dismissed
Anil Kumar Vs Staff Selection Commission (North Region) and Another
Delhi High Court · (2013) 6 ILR Delhi 4773
High Courts11 Dec 2013Allowed
National Investor Forum Vs The Golden Forests (India) Ltd.
Delhi High Court · (2013) 12 DEL CK 0253
High Courts11 Dec 2013Dismissed
Didi Manjeet Kaur Pavlicek Vs Rekha Dagar and Another
Delhi High Court · (2014) 2 AD 312
Registration Act, 1908 — Section 49