High Courts16 Dec 2013Dismissed
Pushpal Kumar Mishra Vs Vice Chancellor, Jamia Millia Islamia University and Another
Delhi High Court · (2014) 2 AD 30
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2013
5,033 judgments · page 7 of 252
High Courts16 Dec 2013Dismissed
Rama Associates Pvt. Ltd. Vs D.D.A./M.C.D. (Slum Wing)
Delhi High Court · (2014) 140 DRJ 419
High Courts16 Dec 2013Disposed Off
CSS DEOPA Vs UOI and Another
Delhi High Court · (2013) 12 DEL CK 0188
High Courts16 Dec 2013Disposed Off
M/s. PNR Capital Service Ltd. Vs Jeanne Christian Educational Society and Others
Delhi High Court · (2013) 12 DEL CK 0182
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts16 Dec 2013Dismissed
M/s. Pragati Construction Co. Vs Delhi Development Authority
Delhi High Court · (2014) 141 DRJ 20
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), Order 39 Rule 3Contract Act, 1872 — Section 28, 65, 73, 74
High Courts16 Dec 2013Allowed
Shanti Devi Vs Delhi Transco Ltd. DVB Emp. Ter. Benefits Fund
Delhi High Court · (2013) 12 DEL CK 0178
High Courts16 Dec 2013Dismissed
Gurvinder Singh Vs State of NCT of Delhi
Delhi High Court · (2013) 12 DEL CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 157, 164, 313, 342, 374Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 323, 33, 354, 363, 365
High Courts16 Dec 2013Dismissed
Praveen Kumar Vs Surinder Mahajan
Delhi High Court · (2013) 12 DEL CK 0159
High Courts16 Dec 2013Dismissed
Rajiv Kumar Damani Vs M.M.T.C. Ltd.
Delhi High Court · (2014) 3 UPLBEC 1994
High Courts16 Dec 2013Dismissed
Gopi @ Hukam Vs State
Delhi High Court · (2014) 2 AD 171 : (2014) 1 JCC 503
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 113, 113BPenal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts16 Dec 2013Disposed Off
Sri Sai Institute of Teacher Education Vs National Council for Teacher Education and Another
Delhi High Court · (2013) 12 DEL CK 0126
National Council for Teacher Education Act, 1993 — Section 14, 14(3)(b), 15(3)(b)
High Courts16 Dec 2013
Janak Datwani Vs C.N.A. Exports Pvt. Ltd. and Others Jamna Datwani and Another Vs Anand Datwani and Others
Delhi High Court · (2013) 12 DEL CK 0122
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts16 Dec 2013Allowed
Phaguni Nilesh Lal Vs The Registrar General, Supreme Court of India and Another
Delhi High Court · (2014) 206 DLT 674 : (2014) 141 DRJ 229
Constitution of India, 1950 — Article 12, 14, 146(2), 16, 226Criminal Procedure Code, 1973 (CrPC) — Section 24Industrial Disputes Act, 1947 — Section 18(1)
High Courts16 Dec 2013
Radical Builders (India) Pvt. Ltd. Vs Pharmaceutical Employees Co-Operative Group Housing Society Ltd.
Delhi High Court · (2014) 2 AD 346
High Courts16 Dec 2013Dismissed
Sunil Gupta Vs Harish Karra (Karta Huf)
Delhi High Court · (2013) 12 DEL CK 0093
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Dec 2013Dismissed
Rajender @ Rajender Kumar Vs Raj Bala
Delhi High Court · (2013) 12 DEL CK 0091
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)(e), 19, 25(B)(8), 25B, 25B(8)Evidence Act, 1872 — Section 116
High Courts16 Dec 2013
Darshan Singh and Another Vs State
Delhi High Court · (2013) 12 DEL CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304, 304I, 326
High Courts16 Dec 2013Disposed Off
Suraj @ Kishan Vs State
Delhi High Court · (2013) 12 DEL CK 0075
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15(1)(g), 2(k)
High Courts16 Dec 2013Partly Allowed
Sardar Avtar Singh Vs Amarjeet Kaur Gandhi
Delhi High Court · (2014) 207 DLT 294 : (2014) 1 DMC 528
Hindu Marriage Act, 1955 — Section 13(1)(ia), 23, 28
High Courts16 Dec 2013Dismissed
Mayank Pandey Vs State and Others
Delhi High Court · (2013) 12 DEL CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 164, 227, 320, 482Penal Code, 1860 (IPC) — Section 34, 376, 376(2), 406, 420