High Courts17 Dec 2013Dismissed
DR. R.B. Pandey Vs UOI and Others
Delhi High Court · (2013) 12 DEL CK 0236
COURT ARCHIVE
Delhi High Court judgments, 2013
5,033 judgments · page 5 of 252
High Courts17 Dec 2013Dismissed
Suman Verma and Others Vs Sushil Mohini Gupta and Others
Delhi High Court · (2014) 140 DRJ 595
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(1), 2(12)Delhi Rent Control Act, 1958 — Section 14(1)(e), 14(1)(k), 15, 15(2), 3(c)
High Courts17 Dec 2013Disposed Off
Grasim Industries Ltd. Vs Competition Commission of India
Delhi High Court · (2014) 119 CLA 169 : (2014) ComPLR 109 : (2014) 206 DLT 42
Chartered Accountants Act, 1949 — Section 22ACompetition Act, 2002 — Section 19, 26, 26(1), 26(6), 27Criminal Procedure Code, 1973 (CrPC) — Section 155, 156
High Courts17 Dec 2013Disposed Off
Tek Bahadur Vs Ram Bharose and Others New India Assurance Co. Ltd. Vs Tek Bahadur and Others
Delhi High Court · (2013) 6 ILR Delhi 4804
High Courts17 Dec 2013Disposed Off
Sagir and Others Vs State (GNCT Govt. of Delhi)
Delhi High Court · (2013) 12 DEL CK 0202
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313Penal Code, 1860 (IPC) — Section 120B, 141, 147, 148, 149
High Courts17 Dec 2013Dismissed
UOI and Others Vs J.P. Singh
Delhi High Court · (2013) 12 DEL CK 0193
Customs Act, 1962 — Section 114(i), 114(ii), 117, 124
High Courts17 Dec 2013Allowed
Nanak Chand Vs DDA
Delhi High Court · (2013) 12 DEL CK 0192
Constitution of India, 1950 — Article 226
High Courts17 Dec 2013Dismissed
Babu Ram Vs Union of India and Another
Delhi High Court · (2013) 12 DEL CK 0191
High Courts17 Dec 2013Allowed
Veer Arjun Newspaper Pvt. Ltd. Vs Bahori Lal and Others
Delhi High Court · (2013) 12 DEL CK 0180
High Courts17 Dec 2013Partly Allowed
Incent Tour P. Ltd. Vs Dinesh Garg
Delhi High Court · (2013) 12 DEL CK 0179
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts17 Dec 2013Dismissed
Mrs. Achala Kukreti Vs NDMC and Others
Delhi High Court · (2013) 12 DEL CK 0177
High Courts17 Dec 2013Allowed
Durga Bisht Vs Directorate of Education and Others
Delhi High Court · (2013) 12 DEL CK 0176
Constitution of India, 1950 — Article 21A, 30, 41, 45Delhi School Education Act, 1973 — Section 11, 15
High Courts17 Dec 2013Dismissed
J.B. Gupta Through Legal Representatives (Shri) Vs State Trading Corporation of India Limited and Others
Delhi High Court · (2014) 2 AD 320
High Courts17 Dec 2013
Nawal Singh Vs Mehant Narain Dass and Another
Delhi High Court · (2013) 12 DEL CK 0141
High Courts17 Dec 2013Dismissed
Traxpo Enterprises Pvt. Ltd. Vs PEC Limited and Another
Delhi High Court · (2013) 12 DEL CK 0132
High Courts17 Dec 2013
Canara Bank Vs M/s. Pick up Auto Products
Delhi High Court · (2013) 12 DEL CK 0130
High Courts17 Dec 2013Dismissed
State Vs Om Prakash Rana and Others
Delhi High Court · (2014) 1 JCC 657
High Courts17 Dec 2013Disposed Off
Amit Chaudhary and Another Vs State
Delhi High Court · (2014) 2 JCC 953
High Courts17 Dec 2013Allowed
All India Institute of Medical Sciences Vs Dillip Kumar Samal and Another
Delhi High Court · (2013) 12 DEL CK 0076
Constitution of India, 1950 — Article 14, 16, 39A, 41Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(a), 31, 32, 32(a), 33
High Courts17 Dec 2013Disposed Off
V.P. Sunita Vs DDA
Delhi High Court · (2014) 3 AD 459 : (2014) 206 DLT 539 : (2013) 6 ILR Delhi 4837
Constitution of India, 1950 — Article 226