High Courts19 Dec 2013Allowed
RFN Sagir Khan and Others Vs Union of India and Others
Delhi High Court · (2013) 12 DEL CK 0190
COURT ARCHIVE
Delhi High Court judgments, 2013
5,033 judgments · page 3 of 252
High Courts19 Dec 2013Disposed Off
Arvind Kumar Vs Neha Malik
Delhi High Court · (2014) 4 AD 619 : (2014) 206 DLT 555 : (2014) 1 DMC 548
High Courts19 Dec 2013Dismissed
Utopian Builders Pvt. Ltd. Vs Rakesh Gandhi
Delhi High Court · (2013) 12 DEL CK 0170
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 100, 115, 96Contract Act, 1872 — Section 23, 29, 32, 35General Clauses Act, 1897 — Section 6
High Courts19 Dec 2013Disposed Off
G.S. Gosal Vs Cement Corporation of India Ltd.
Delhi High Court · (2013) 12 DEL CK 0161
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 114, 151, 152, 153Constitution of India, 1950 — Article 227
High Courts19 Dec 2013Dismissed
Alka Saigal Vs UOI and Others
Delhi High Court · (2013) 12 DEL CK 0143
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d), 100, 2(2), 80Limitation Act, 1963 — Section 9Specific Relief Act, 1963 — Section 34
High Courts19 Dec 2013Dismissed
Mrs. Neetu Saini Vs Shri Ram Singh (Since Deceased) and Others
Delhi High Court · (2013) 12 DEL CK 0142
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 35, 151
High Courts19 Dec 2013Dismissed
Gautam Motors and Others Vs Pawan Dynamics Pvt. Ltd.
Delhi High Court · (2013) 12 DEL CK 0066
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts19 Dec 2013
Satinder Singh Vs Union of India and Others
Delhi High Court · (2013) 12 DEL CK 0064
High Courts19 Dec 2013Dismissed
Prahlad Vs State
Delhi High Court · (2013) 12 DEL CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts19 Dec 2013Dismissed
Umed Singh Vs Presiding Officer and Another
Delhi High Court · (2013) 12 DEL CK 0041
High Courts19 Dec 2013
Commissioner of Income Tax Vs Bharti Hexacom Ltd. Commissioner of Income Tax-VI Vs Hutchinson Essar Telecom Pvt. Ltd.
Delhi High Court · (2014) 265 CTR 130 : (2014) 221 TAXMAN 323
Income Tax Act, 1961 — Section 10, 32, 35ABB
High Courts19 Dec 2013Disposed Off
In Re: Suo Motu Cognizance
Delhi High Court · (2014) 206 DLT 325 : (2014) 1 RCR(Criminal) 510
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 376, 493, 506
High Courts19 Dec 2013Disposed Off
Anil Kumar Vs The State NCT of Delhi
Delhi High Court · (2013) 12 DEL CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 64Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts19 Dec 2013Dismissed
Suman Ojha Vs Smt. Kiran Ojha
Delhi High Court · (2013) 12 DEL CK 0032
High Courts19 Dec 2013Disposed Off
Saroj @ Bhukha Vs State NCT of Delhi and Others
Delhi High Court · (2014) 2 AD 317
High Courts19 Dec 2013Allowed
National Industrial Training Centre Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 12 DEL CK 0008
Constitution of India, 1950 — Article 14Road Transport Corporations Act, 1950 — Section 19(1)(d), 19(m), 45, 45(2)(d)
High Courts19 Dec 2013Disposed Off
Central Warehousing Corporation Vs Bombay Container Terminals Pvt. Ltd.
Delhi High Court · (2013) 12 DEL CK 0004
Arbitration Act, 1940 — Section 30, 33
High Courts19 Dec 2013Dismissed
C and S Electric Ltd. Vs Union of India and Others
Delhi High Court · (2013) 12 DEL CK 0003
High Courts18 Dec 2013Allowed
M/s. Kusum Enterprises and Others Vs Vimal Kochhar and Another
Delhi High Court · (2014) 3 AD 108 : (2014) 207 DLT 172
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Contract Act, 1872 — Section 74Evidence Act, 1872 — Section 91, 92
High Courts18 Dec 2013
Commissioner of Central Excise Vs Grand Card Industries
Delhi High Court · (2014) 305 ELT 19 : (2014) 45 GST 356