High Courts20 Dec 2013Allowed
Babu Lal Goel Vs Shiv Kumar and Others
Delhi High Court · (2013) 12 DEL CK 0138
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 1, 14(1)(a), 14(1)(j), 14(2), 15
COURT ARCHIVE
Delhi High Court judgments, 2013
5,033 judgments · page 2 of 252
High Courts20 Dec 2013Dismissed
Mohd. Abdul Akramuddin Vs Kanti Devi (Deceased) and Others
Delhi High Court · (2013) 12 DEL CK 0137
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts20 Dec 2013Dismissed
Md. Taskeen Vs The State (Govt. of NCT) Delhi
Delhi High Court · (2013) 6 ILR Delhi 4812
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 34, 363, 376, 376(1), 376(2)
High Courts20 Dec 2013Disposed Off
Raipur Institute of Medical Sciences and Others Vs Union of India and Another
Delhi High Court · (2013) 12 DEL CK 0135
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 10A
High Courts20 Dec 2013
M/s. MDLR Resorts Pvt. Ltd. Vs Commissioner of Income Tax and Others
Delhi High Court · (2014) 265 CTR 356 : (2014) 361 ITR 407
Contempt of Courts Act, 1971 — Section 17, 20Income Tax Act, 1961 — Section 132, 132(1), 132(1)(a), 132(1)(c), 132(13)
High Courts20 Dec 2013Dismissed
Times of Money Ltd. Vs Remithome Corporation and Another
Delhi High Court · (2013) 12 DEL CK 0103
High Courts20 Dec 2013
Food Corporation of India Vs M/s. Sukhbir Singh and Co. and Others
Delhi High Court · (2013) 12 DEL CK 0102
High Courts20 Dec 2013Dismissed
Food Corporation of India Vs Pratap Rice and General Mills
Delhi High Court · (2014) 4 AD 773
High Courts20 Dec 2013Dismissed
Dr. Meenakshi Gupta Vs University of Delhi and Others
Delhi High Court · (2013) 12 DEL CK 0083
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts20 Dec 2013
Durga Builders (P) Ltd. Vs Motor and General Finance Ltd. and Another
Delhi High Court · (2014) 140 DRJ 575
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 6, 151Limitation Act, 1963 — Section 18
High Courts20 Dec 2013Dismissed
Jose Meleth Vs UOI and Others
Delhi High Court · (2013) 12 DEL CK 0081
Constitution of India, 1950 — Article 226, 32University Grants Commission Act, 1956 — Section 2, 26, 26(1), 3
High Courts20 Dec 2013Dismissed
New India Assurance Co. Ltd. Vs Bhavneet Kaur and Others
Delhi High Court · (2013) 12 DEL CK 0080
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8, 151Motor Vehicles Act, 1988 — Section 181, 3
High Courts20 Dec 2013
Shashi Vs Sudershan Sharma Shashi Vs Sudershan Sharma and Another
Delhi High Court · (2013) 12 DEL CK 0079
Specific Relief Act, 1963 — Section 41(h), 6Transfer of Property Act, 1882 — Section 53A
High Courts20 Dec 2013Disposed Off
Court On Its Own Motion Vs Farah Khatoon
Delhi High Court · (2014) 3 AD 342 : (2014) 1 JCC 662
Contempt of Courts Act, 1971 — Section 12
High Courts20 Dec 2013Dismissed
Shankar Bhatia Vs State NCT of Delhi Vivek Madhok Vs State
Delhi High Court · (2014) 2 AD 141 : (2014) 1 JCC 465
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 389, 439Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts20 Dec 2013
Jawahar Balwani and Another Vs State
Delhi High Court · (2014) 2 AD 322
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 105, 118, 145Identification of Prisoners Act, 1920 — Section 4, 5
High Courts20 Dec 2013Dismissed
Kusum Jain and Others Vs D.D.A. and Another
Delhi High Court · (2014) 2 AD 215 : (2014) 140 DRJ 640 : (2013) 6 ILR Delhi 4847
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 3, 151Delhi Rent Control Act, 1958 — Section 14(1)(e), 14(1)(f), 14D
High Courts19 Dec 2013Dismissed
Sh. Ram Niwas Dagar Vs Shri Krishan Kumar and Another
Delhi High Court · (2014) 173 PLR 3
High Courts19 Dec 2013Dismissed
Hari Om Maheshwari Vs M/s. G.E. Capital Transportation Financial Services Ltd. (Formerly Known as SRF Finance Ltd.)
Delhi High Court · (2014) 2 AD 40
Arbitration Act, 1940 — Section 20Contract Act, 1872 — Section 35