COURT ARCHIVE

Delhi High Court judgments, 2013

5,033 judgments · page 4 of 252

High Courts18 Dec 2013Dismissed

Manish Vs Indu and Another

Delhi High Court · (2014) 1 JCC 660

High Courts18 Dec 2013Dismissed

Commissioner of Income Tax-XV Vs Bharti Mishra

Delhi High Court · (2014) 2 AD 305 : (2014) 265 CTR 374 : (2014) 222 TAXMAN 2

High Courts18 Dec 2013Disposed Off

EX. Asstt. Sub Inspector Kehar Singh Vs U.O.I. and Others

Delhi High Court · (2013) 12 DEL CK 0203

High Courts18 Dec 2013Disposed Off

U.K. Paint Industries Proprietor M/s. U.K. Paint (India) Limited and Another Vs Commissioner of Customs and Others

Delhi High Court · (2014) 306 ELT 284 : (2014) 24 GSTR 482

Customs Act, 1962 — Section 15, 15(1), 15(1)(b), 25, 25(1)Customs Tariff Act, 1975 — Section 3

High Courts18 Dec 2013Disposed Off

Surinder @ Vicky Vs State (Govt. of NCT of Delhi)

Delhi High Court · (2014) 1 AD 707

Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 392

High Courts18 Dec 2013Allowed

Tejbeer Singh Vs Directorate of Education and Others

Delhi High Court · (2013) 12 DEL CK 0199

Constitution of India, 1950 — Article 21A, 30, 41, 45Delhi School Education Act, 1973 — Section 11, 15

High Courts18 Dec 2013Dismissed

Kamal Ahmad Vs Union of India and Another

Delhi High Court · (2013) 12 DEL CK 0198

High Courts18 Dec 2013

Times Internet Ltd. Vs Commissioner of Central Excise

Delhi High Court · (2013) 12 DEL CK 0098

High Courts18 Dec 2013Dismissed

Md. Azimur Rahman Vs The University of Jamia Millia and Others

Delhi High Court · (2013) 12 DEL CK 0047

High Courts18 Dec 2013Disposed Off

Ved Prakash Vs Mangrove International Ltd.

Delhi High Court · (2013) 12 DEL CK 0037

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 5(3)Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts18 Dec 2013Dismissed

Lt. Col. Manish Sehgal Vs Mrs. Meenu Sehgal

Delhi High Court · (2013) 12 DEL CK 0035

High Courts18 Dec 2013Dismissed

Ram Gopal Kulathia Vs Manoj Kumar ETC

Delhi High Court · (2013) 12 DEL CK 0017

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 7 Rule 11, Order 7 Rule 11(d), 115, 151Limitation Act, 1963 — Section 5

High Courts18 Dec 2013

Srichand Badlani Vs Govt. of N.C.T. of Delhi and Others

Delhi High Court · (2013) 12 DEL CK 0007

High Courts18 Dec 2013

Rajbardhan Singh Rajpoot Vs The Union of India and Others

Delhi High Court · (2013) 12 DEL CK 0006

Constitution of India, 1950 — Article 14, 21Passports Act, 1967 — Section 10, 10(3)(b), 10(3)(c), 11

High Courts18 Dec 2013Disposed Off

National Insurance Co. Ltd. Vs Maneshwar Dutt Sharma and Others

Delhi High Court · (2013) 12 DEL CK 0002

High Courts17 Dec 2013Dismissed

Sher Singh Vs Yogesh Aggrawal

Delhi High Court · (2013) 12 DEL CK 0297

Evidence Act, 1872 — Section 91, 92Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts17 Dec 2013Dismissed

Pawan Kr. Gupta Vs M/s. Chandra Associates Pvt. Ltd.

Delhi High Court · (2013) 12 DEL CK 0285

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 22 Rule 4, Order 9 Rule 7, 115Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(b)

High Courts17 Dec 2013Dismissed

Dr. Subramanian Swamy Vs The Registrar, Office of Registrar for Newspapers of India

Delhi High Court · (2014) 140 DRJ 140 : (2014) 1 RCR(Civil) 537

Constitution of India, 1950 — Article 13, 19, 19(1)(g), 5Press and Registration of Books Act, 1867 — Section 5Representation of the People Act, 1951 — Section 3

High Courts17 Dec 2013Allowed

Prem Chand Vs Indraprastha Generation Co. Ltd. (Genco)

Delhi High Court · (2013) 12 DEL CK 0238

High Courts17 Dec 2013Dismissed

Subhash Chand Vs DVB and Others

Delhi High Court · (2013) 12 DEL CK 0237

Constitution of India, 1950 — Article 226