High Courts17 Dec 2013Dismissed
Rishabh Educational Society Vs Delhi Development Authority and Others
Delhi High Court · (2013) 6 ILR Delhi 4829
COURT ARCHIVE
Delhi High Court judgments, 2013
5,033 judgments · page 6 of 252
High Courts17 Dec 2013Disposed Off
Dr. Shashi Ranjan Gupta Vs M/s. Spraylac Paints Corporation
Delhi High Court · (2014) 206 DLT 379
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10Contract Act, 1872 — Section 23Delhi Rent Control Act, 1958 — Section 14(1)(b), 3, 3(c), 48(2), 5
High Courts17 Dec 2013Dismissed
Inal Yadav @ Shyam Sunder Vs State
Delhi High Court · (2014) 1 JCC 443
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 6
High Courts17 Dec 2013Dismissed
Karam Chandra Vs UOI and Others
Delhi High Court · (2013) 12 DEL CK 0030
High Courts17 Dec 2013
India Tourism Development Corporation Ltd. Vs Delhi Administration and Others
Delhi High Court · (2014) 207 DLT 471 : (2014) 306 ELT 231
High Courts17 Dec 2013Dismissed
Michael Mili Vs IFCI Limited
Delhi High Court · (2013) 12 DEL CK 0013
Constitution of India, 1950 — Article 14
High Courts17 Dec 2013Dismissed
Smt. Satya Singh and Others Vs Family Planning Association of India and Another
Delhi High Court · (2013) 12 DEL CK 0012
Constitution of India, 1950 — Article 12, 14
High Courts17 Dec 2013Disposed Off
Director Indian Institute of Technology Delhi Vs Subramanian Swamy
Delhi High Court · (2013) 12 DEL CK 0010
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Constitution of India, 1950 — Article 226
High Courts17 Dec 2013Disposed Off
Rajender Prasad Surinder Kumar and Others Vs The Assistance Commissioner Food and Supplies Ors. etc. etc.
Delhi High Court · (2013) 12 DEL CK 0009
Essential Commodities Act, 1955 — Section 3Probation of Offenders Act, 1958 — Section 12, 3, 4
High Courts16 Dec 2013Dismissed
Smt. Usha Jain Vs Shri Sushil Kumar Gupta and Another
Delhi High Court · (2013) 12 DEL CK 0300
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2), 15(1), 27
High Courts16 Dec 2013Dismissed
Sh. Hukam Chand Kamra Vs Smt. Shilpa
Delhi High Court · (2013) 12 DEL CK 0299
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Guardians and Wards Act, 1890 — Section 9, 9(1)
High Courts16 Dec 2013Dismissed
M/s. Sms Real Tech Pvt. Ltd. Vs Smt. Burfi Devi
Delhi High Court · (2013) 12 DEL CK 0298
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)
High Courts16 Dec 2013Allowed
Li and Fung India Pvt. Ltd Vs Commissioner of Income Tax
Delhi High Court · (2014) 3 AD 299 : (2014) 264 CTR 441 : (2014) 361 ITR 85 : (2014) 223 TAXMAN 368
Income Tax Act, 1961 — Section 143(3), 144C(1), 144C(3), 144C(5), 260A
High Courts16 Dec 2013Partly Allowed
Ajay Pal Singh Vs B.S.E.S. Yamuna Powers Ltd.
Delhi High Court · (2013) 12 DEL CK 0288
High Courts16 Dec 2013Dismissed
G.S. Phalahari Vs Chairman-Cum-Md Cement Corpn. India Ltd.
Delhi High Court · (2013) 12 DEL CK 0287
High Courts16 Dec 2013Dismissed
Shri Bhawani Singh Vs Indian Council of Social Science Research and Another
Delhi High Court · (2013) 12 DEL CK 0286
High Courts16 Dec 2013Dismissed
Sidharth Grover Vs State
Delhi High Court · (2014) 1 AD 345 : (2014) 1 JCC 330
Criminal Procedure Code, 1973 (CrPC) — Section 439Motor Vehicles Act, 1988 — Section 155, 181, 3Penal Code, 1860 (IPC) — Section 279, 304, 304II, 323, 337
High Courts16 Dec 2013Dismissed
Tushar Sharma Vs Union of India and Others
Delhi High Court · (2013) 12 DEL CK 0261
Delhi Professional Colleges or Institutions (Prohibition of Capitation Fee Regulation of Admission Fixation of Non-Exploitative Fee and other Measures to Ensures Equity and Excellence) Act, 2007 — Section 12(1), 2
High Courts16 Dec 2013Dismissed
Aamir Abbas Dev Vs State
Delhi High Court · (2014) 1 JCC 319
Criminal Procedure Code, 1973 (CrPC) — Section 164, 306, 306(4)(b), 307, 308Explosive Substances Act, 1908 — Section 3, 4, 5National Investigation Agency Act, 2008 — Section 11, 16(1), 21(1), 21(4)
High Courts16 Dec 2013Disposed Off
Boehringer Ingelheim Pharma GMBH and Co. KG Vs Premchand Godha and Another
Delhi High Court · (2014) 2 AD 14 : (2014) 206 DLT 523 : (2014) 57 PTC 339
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4