High Courts11 Dec 2013Disposed Off
Rangoli Projects P. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2014) 363 ITR 192
COURT ARCHIVE
Delhi High Court judgments, 2013
5,033 judgments · page 10 of 252
High Courts11 Dec 2013Dismissed
Mr. S.P. Sharma Vs I.F.C.I. Ltd. and Another
Delhi High Court · (2013) 12 DEL CK 0216
High Courts11 Dec 2013Dismissed
Balesh Vs The State
Delhi High Court · (2013) 12 DEL CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 34, 354, 382, 452Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3, 3(1), 3(1)(x), 3(I)
High Courts11 Dec 2013Disposed Off
Aman Grover Vs State
Delhi High Court · (2013) 12 DEL CK 0129
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 207, 374(2)Penal Code, 1860 (IPC) — Section 34, 392, 397, 411
High Courts11 Dec 2013Disposed Off
Vishal Grover and Another Vs O.P. Batra
Delhi High Court · (2013) 12 DEL CK 0121
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17
High Courts11 Dec 2013Dismissed
Shapoorji Pallonji Roads Pvt. Ltd. and Another Vs Union of India and Others
Delhi High Court · (2014) 2 BC 467 : (2014) 207 DLT 385
Companies Act, 1956 — Section 4AConstitution of India, 1950 — Article 14, 226
High Courts11 Dec 2013Partly Allowed
Beeru Vs State NCT of Delhi
Delhi High Court · (2014) 1 JCC 509
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 357APenal Code, 1860 (IPC) — Section 375, 375(1), 376, 376(1), 376(2)
High Courts11 Dec 2013Disposed Off
Dr. Kewal Krishna Sood Vs Central Bureau of Investigation
Delhi High Court · (2014) 1 AD 500 : (2013) 205 DLT 284 : (2014) 1 JCC 326
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 34, 420, 467, 468
High Courts11 Dec 2013
Satyajit Chatterjee Vs Deepa Chatterjee and Another Deepa Chatterjee and Another Vs Satyajeet Chatterjee
Delhi High Court · (2014) 2 AD 671 : (2014) 206 DLT 320 : (2014) 1 DMC 258 : (2014) 140 DRJ 135
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 27Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20
High Courts11 Dec 2013
Alka Exim Pvt. Ltd. Vs M/s. Crest Export Pvt. Ltd.
Delhi High Court · (2014) 1 AD 713 : (2014) 206 DLT 356
Companies Act, 1956 — Section 433(e), 434(1)(a), 439A, 454Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 417, 420
High Courts11 Dec 2013Disposed Off
Delhi Tourism and Transportation Development Corporation Ltd. Vs Chander Shekhar Bhandari
Delhi High Court · (2013) 12 DEL CK 0059
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10
High Courts11 Dec 2013Disposed Off
Kumari Kajal Garg Vs Bharti College and Another
Delhi High Court · (2014) 2 AD 78
High Courts10 Dec 2013Dismissed
CIT-I Vs Acl Wireless Ltd.
Delhi High Court · (2014) 264 CTR 164 : (2014) 361 ITR 210 : (2014) 222 TAXMAN 335
Income Tax Act, 1961 — Section 260A
High Courts10 Dec 2013Dismissed
State Vs Hasnain and Another
Delhi High Court · (2014) 1 JCC 440
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)Penal Code, 1860 (IPC) — Section 120B, 302
High Courts10 Dec 2013Allowed
Rakesh Kumar Vs Kalawati (Deceased) Through Lrs and Others
Delhi High Court · (2014) 206 DLT 363
Contract Act, 1872 — Section 52Specific Relief Act, 1963 — Section 16, 16(c)Transfer of Property Act, 1882 — Section 52
High Courts10 Dec 2013Allowed
M/s. Goel Trading Co. and Another Vs M/s. Merific Sales and Another
Delhi High Court · (2013) 12 DEL CK 0251
High Courts10 Dec 2013Allowed
Wing Commander Ravi Mani (Retd.) Vs Union of India and Others
Delhi High Court · (2013) 6 ILR Delhi 4751
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts10 Dec 2013Dismissed
CIT IV Vs Global Green Company Ltd.
Delhi High Court · (2014) 1 AD 705
High Courts10 Dec 2013Dismissed
Delhi Administration, Delhi Vs Suraj
Delhi High Court · (2013) 12 DEL CK 0219
Criminal Procedure Code, 1973 (CrPC) — Section 251, 313Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 16(1), 2(ia)(a)(m), 7
High Courts10 Dec 2013Dismissed
NF. Thermal Solutions Pvt. Ltd. Vs Nf. Thermo Solutions Pvt. Ltd.
Delhi High Court · (2014) 1 AD 273 : (2014) 206 DLT 670 : (2014) 140 DRJ 219