High Courts05 Aug 2010
Syed Nusrat Ali Vs State and Another
Delhi High Court · (2010) 08 DEL CK 0075
Constitution of India, 1950 — Article 227Contempt of Courts Act, 1971 — Section 10Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 87 of 197
High Courts05 Aug 2010Allowed
Dan Singh Vs Union of Union (UOI) and Others
Delhi High Court · (2010) 08 DEL CK 0052
High Courts05 Aug 2010Dismissed
Tirupati Structurals Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2010) 08 DEL CK 0003
Income Tax Act, 1961 — Section 131, 143(3), 260A, 68
High Courts04 Aug 2010Dismissed
Sh. Hardev Singh Sokhi through Attorney Sh. Surinder Singh Madan Vs Ms. Varsha Sehgal
Delhi High Court · (2010) 172 DLT 1 : (2010) 6 ILR Delhi 659
Delhi Rent Control Act, 1958 — Section 25B, 25B(4), 25B(5), 25B(8)Limitation Act, 1963 — Section 14(1), 5
High Courts04 Aug 2010
The Commissioner of Income Tax Vs Harparshad and Company Ltd.
Delhi High Court · (2011) 237 CTR 468 : (2011) 1 ILR Delhi 22 : (2010) 328 ITR 53
Income Tax Act, 1961 — Section 256(2), 271(1), 272(1), 276C
High Courts04 Aug 2010
Avtar Singh Vs State
Delhi High Court · (2010) 08 DEL CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 308, 34, 506(2)
High Courts04 Aug 2010Dismissed
Rajdhani Co-Operative Group Housing Society Ltd. Vs The Presiding Officer, Delhi Cooperative Tribunal and Others
Delhi High Court · (2010) 118 DRJ 711
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Constitution of India, 1950 — Article 226, 227
High Courts04 Aug 2010Dismissed
Municipal Corporation of Delhi Vs Manoj Gupta
Delhi High Court · (2010) 171 DLT 600 : (2010) 127 FLR 344
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 33, 47
High Courts04 Aug 2010
Harmeet Singh and Others Vs State and Another
Delhi High Court · (2010) 08 DEL CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Penal Code, 1860 (IPC) — Section 307, 34, 498AProtection of Women From Domestic Violence Act, 2005 — Section 12
High Courts04 Aug 2010Allowed
Union of India (UOI) Vs M. Shankar Kumar
Delhi High Court · (2010) 08 DEL CK 0059
Central Civil Services (Conduct) Rules, 1964 — Rule 11, 14, 15, 3(1)
High Courts04 Aug 2010Dismissed
Raj Singh Vs Bhup Singh through LR Surat Singh
Delhi High Court · (2010) 08 DEL CK 0008
Civil Procedure Code, 1908 (CPC) — Section 100, 11Limitation Act, 1963 — Article 113
High Courts03 Aug 2010Dismissed
Karm Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2010) 172 DLT 521
Citizenship (Amendment) Act, 2003 — Section 7ACitizenship (Amendment) Act, 2005 — Section 7ACitizenship Act, 1955 — Section 7A(1), 7B, 9(2)
High Courts03 Aug 2010Dismissed
Jeet Lal Vs The State
Delhi High Court · (2010) 08 DEL CK 0369
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 279, 304A
High Courts03 Aug 2010Dismissed
Smt. Birmati Vs Sh. Iqbal Singh
Delhi High Court · (2011) 163 PLR 43
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(1), Order 32 Rule 1, Order 32 Rule 10, Order 32 Rule 11Constitution of India, 1950 — Article 226, 227
High Courts03 Aug 2010Allowed
Mohd. Ajeem Vs State NCT of Delhi
Delhi High Court · (2010) 08 DEL CK 0319
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53, 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12(3)
High Courts03 Aug 2010Dismissed
Commissioner of Income Tax Vs Rice India Exports Pvt. Ltd.
Delhi High Court · (2010) 08 DEL CK 0247
Income Tax Act, 1961 — Section 260A, 40A(2)
High Courts03 Aug 2010Dismissed
Ramesh Vs State
Delhi High Court · (2010) 08 DEL CK 0212
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 365
High Courts03 Aug 2010
Sanjay Gupta and Others Vs The Registrar Cooperative Societies and Others etc. etc.
Delhi High Court · (2010) 08 DEL CK 0178
High Courts03 Aug 2010
R.N. Jain Vs Commissioner of Income Tax
Delhi High Court · (2011) 200 TAXMAN 181
Income Tax Act, 1961 — Section 68
High Courts03 Aug 2010Dismissed
The Commissioner of Customs Vs Air Travel Bureau Ltd.
Delhi High Court · (2010) 260 ELT 78
Customs Act, 1962 — Section 111