High Courts06 Aug 2010Dismissed
Smt. Leela Devi and Others Vs Smt. Sarla Garg
Delhi High Court · (2010) 08 DEL CK 0284
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 85 of 197
High Courts06 Aug 2010Dismissed
Govt. of NCT of Delhi and Others Vs Jai Bhagwan and Others etc. etc.
Delhi High Court · (2013) 1 SLJ 243
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 17, 19Central Civil Services (Conduct) Rules, 1964 — Rule 3Central Civil Services (Pension) Rules, 1972 — Rule 9
High Courts06 Aug 2010
Rajesh Puri and Others Vs State and Another
Delhi High Court · (2010) 08 DEL CK 0280
Penal Code, 1860 (IPC) — Section 34, 448, 452
High Courts06 Aug 2010Dismissed
Delhi Transport Corporation. Vs Mohinder Pal Sharma
Delhi High Court · (2010) 172 DLT 161 : (2012) 3 SLJ 510
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(4A), 2Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 59
High Courts06 Aug 2010Dismissed
The Commissioner of Income Tax Vs Shahi Export House
Delhi High Court · (2010) 195 TAXMAN 163
Income Tax Act, 1961 — Section 37(1), 44, 56, 57HHC(3)
High Courts06 Aug 2010Dismissed
Smt. Santosh Vs Sh. Hari Singh
Delhi High Court · (2010) 08 DEL CK 0230
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts06 Aug 2010Disposed Off
Jhalawar Hospital and Medical College Society Vs Union of India (UOI) and Another
Delhi High Court · (2010) 08 DEL CK 0208
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Aug 2010
Sohan Lal Vs New Delhi Municipal Council and Others
Delhi High Court · (2010) 08 DEL CK 0180
High Courts06 Aug 2010Allowed
Bharat Sanchar Nigam Ltd. Vs Haryana Telecom Ltd.
Delhi High Court · (2010) 3 CompLJ 749
Arbitration and Conciliation Act, 1996 — Section 31, 31(5), 33, 34, 34(1)Criminal Procedure Code, 1973 (CrPC) — Section 164Limitation Act, 1963 — Section 14, 5
High Courts06 Aug 2010
Mr. Pran Chopra Vs Mr. Malkiat Singh Bawa
Delhi High Court · (2010) 08 DEL CK 0118
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 106
High Courts06 Aug 2010Dismissed
Darshan Singh Vs LeMeridian
Delhi High Court · (2011) 1 LLJ 111
Constitution of India, 1950 — Article 12, 226, 227Industrial Disputes Act, 1947 — Section 11A
High Courts06 Aug 2010
Mrs. Mohini Sethi Vs Govt. of Nct of Delhi and Others
Delhi High Court · (2010) 08 DEL CK 0072
High Courts06 Aug 2010Dismissed
Sh. Prem Chand Jain Vs Smt. Usha Gupta
Delhi High Court · (2010) 08 DEL CK 0067
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 7, Order 8 Rule 1A(3), 151Constitution of India, 1950 — Article 226, 227
High Courts06 Aug 2010Dismissed
Mukesh Chander Kumar Vs Smt. Suman Beniwal and Another
Delhi High Court · (2010) 172 DLT 248
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Transfer of Property Act, 1882 — Section 106
High Courts06 Aug 2010Dismissed
Shri Jai Charan @ Jai Chand and Another Vs Shri Mahender Kumar Aggarwal
Delhi High Court · (2010) 08 DEL CK 0063
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Aug 2010Dismissed
Rakesh Dhawan Vs Commissioner of Police and Others
Delhi High Court · (2010) 08 DEL CK 0062
Penal Code, 1860 (IPC) — Section 120B, 406, 419, 420, 467
High Courts06 Aug 2010Dismissed
Vijay Aggarwal and Others Vs State and Another
Delhi High Court · (2010) 2 DMC 869
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 406, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts06 Aug 2010
Union of India (UOI) and Others Vs Rajesh Kumar Union of India (UOI) and Another Vs Suresh Chandra Verma
Delhi High Court · (2010) 08 DEL CK 0031
High Courts06 Aug 2010
Govt. of NCT of Delhi Vs Suresh Chand Vashist and Others Union of India (UOI) and Others Vs Ashok Kumar Govt. of NCT of Delhi and Others Vs Paramjeet Kaur Dhillon
Delhi High Court · (2010) 08 DEL CK 0030
Administrative Tribunals Act, 1985 — Section 19All India Council for Technical Education Act, 1987 — Section 10, 3Constitution of India, 1950 — Article 136
High Courts06 Aug 2010
Govt of NCT of Delhi Vs Suresh Chand Vashist and Others Union of India (UOI) and Others Vs Ashok Kumar
Delhi High Court · (2010) 08 DEL CK 0029
Administrative Tribunals Act, 1985 — Section 19All India Council for Technical Education Act, 1987 — Section 10, 3Constitution of India, 1950 — Article 136