High Courts06 Aug 2010
Union of India (UOI) and Others Vs Sumant Kumar Tyagi
Delhi High Court · (2010) 08 DEL CK 0012
Central Civil Services (Pension) Rules, 1972 — Rule 40, 40(1)
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 86 of 197
High Courts06 Aug 2010Dismissed
Govt of NCT of Delhi and Others Vs Jai Bhagwan
Delhi High Court · (2010) 172 DLT 163
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 19Central Civil Services (Conduct) Rules, 1964 — Rule 3Central Civil Services (Pension) Rules, 1972 — Rule 9
High Courts06 Aug 2010Dismissed
Classic Furniture Manufacturing Co. Pvt. Ltd. Vs DHL Lemuir Logistics Pvt. Ltd. and Others
Delhi High Court · (2010) 08 DEL CK 0006
Penal Code, 1860 (IPC) — Section 120B, 407, 420Sales of Goods Act, 1930 — Section 50, 52, 52(2), 52(3)
High Courts05 Aug 2010Dismissed
Smt. Asha Kapoor Vs Shri Hari Om Sharda
Delhi High Court · (2010) 171 DLT 743 : (2010) 5 ILR Delhi 739
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 14(2)
High Courts05 Aug 2010
M.K. Tyagi Vs K.L. Ahuja and Another
Delhi High Court · (2010) 08 DEL CK 0350
Right to Information Act, 2005 — Section 11, 19(8), 20(1), 7(1)
High Courts05 Aug 2010Dismissed
Sh. Arun Kumar Sharma and Smt. Ravi Bala Sharma Vs Smt. Roshni Qureshi
Delhi High Court · (2010) 08 DEL CK 0341
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Transfer of Property Act, 1882 — Section 106
High Courts05 Aug 2010Dismissed
Ashok Kumar Mittal and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 6 ILR Delhi 428
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 239AADelhi Development Act, 1957 — Section 22
High Courts05 Aug 2010Dismissed
Shri Bijendra Pathak Vs Ram Kishan Sharma
Delhi High Court · (2010) 08 DEL CK 0233
High Courts05 Aug 2010Disposed Off
Commissioner of Income Tax Vs Kapil Jain
Delhi High Court · (2010) 08 DEL CK 0231
Income Tax Act, 1961 — Section 124(3), 139(1), 142(1), 143(2), 144
High Courts05 Aug 2010Dismissed
Late Sh. Ravi Arya Vs Ms. Meenakshi
Delhi High Court · (2010) 08 DEL CK 0220
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 96
High Courts05 Aug 2010Allowed
Naseeruddin Vs State of Andhra Pradesh and Another
Delhi High Court · (2010) 08 DEL CK 0219
Constitution of India, 1950 — Article 226, 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2, 4(1), 4(2), 5, 9
High Courts05 Aug 2010Dismissed
S.K. Kapoor Vs MCD
Delhi High Court · (2010) 08 DEL CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts05 Aug 2010Dismissed
T.C. Kaushik Vs Union of India (UOI) and Others
Delhi High Court · (2010) 08 DEL CK 0213
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)
High Courts05 Aug 2010Disposed Off
Sandeep Dabas Vs State
Delhi High Court · (2010) 08 DEL CK 0211
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Penal Code, 1860 (IPC) — Section 120B, 34, 420, 468, 471
High Courts05 Aug 2010Disposed Off
Commissioner of Income Tax Vs Triveni Engineering and Industries Ltd.
Delhi High Court · (2010) 08 DEL CK 0206
Finance Act, 1996 — Section 170, 32(1)Income Tax Act, 1961 — Section 32(1), 37(2), 40A(7), 43(B), 43A
High Courts05 Aug 2010Allowed
Poly Saha Vs Union of India (UOI) and Another
Delhi High Court · (2010) 173 DLT 218 : (2013) 1 JCC 384 : (2012) 1 JCC 384
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 3(1), 3(3), 8Constitution of India, 1950 — Article 22, 22(5)
High Courts05 Aug 2010
Kumari Uzma Bano and Others Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2010) 172 DLT 344 : (2010) 6 SLR 575
Delhi School Education Act, 1973 — Section 10, 12, 14, 14(2), 2Delhi School Education Rules, 1973 — Rule 139, 141, 141(2)Right of Children to Free and Compulsory Education Act, 2009 — Section 13, 2, 3(2), 4, 5
High Courts05 Aug 2010Allowed
Indian Exporters Grievance Forum and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 08 DEL CK 0104
Constitution of India, 1950 — Article 14, 19(1), 226, 300ACustoms Act, 1962 — Section 25Foreign Trade (Development and Regulation) Act, 1992 — Section 5
High Courts05 Aug 2010
Pramod Bhatia and Others Vs State and Another
Delhi High Court · (2010) 08 DEL CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts05 Aug 2010Allowed
Arun @ Khadak Singh Vs State
Delhi High Court · (2010) 08 DEL CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 26, 27Penal Code, 1860 (IPC) — Section 302, 324