High Courts03 Aug 2010Dismissed
Commissioner of Income Tax Vs Paramount Communications Ltd.
Delhi High Court · (2010) 08 DEL CK 0086
Income Tax Act, 1961 — Section 133A, 260A, 68
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 88 of 197
High Courts03 Aug 2010Dismissed
Shri Anil Anand and Others Vs State and Another
Delhi High Court · (2010) 08 DEL CK 0038
Penal Code, 1860 (IPC) — Section 420, 465, 468, 471
High Courts03 Aug 2010
Union of India (UOI) Vs Om Prakash Malik and Another
Delhi High Court · (2010) 08 DEL CK 0020
Land Acquisition (Amendment and Validation) Act, 1967 — Section 4, 4(3)Land Acquisition Act, 1894 — Section 18, 28, 4, 6
High Courts03 Aug 2010Dismissed
Uttam Chand Chawla Vs Union of India (UOI)
Delhi High Court · (2010) 5 SLR 522
Constitution of India, 1950 — Article 309
High Courts02 Aug 2010
Bano Bee Vs Union of India (UOI) and Another
Delhi High Court · (2010) 08 DEL CK 0367
Constitution of India, 1950 — Article 19(1), 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 144(1), 144(4), 145
High Courts02 Aug 2010Dismissed
Sh. Ashok Kumar Mehra (since deceased through his legal heirs Mrs. Usha Mehra, Mrs. Shiva Anand and Smt. Aditi Sethi), Shri Vijay Kumar Mehra, Shri Ravi Mehra and Mrs. Krishna Vohra Vs Shri Kuldeep Kumar Mehra
Delhi High Court · (2010) 172 DLT 274
Delhi Rent Control Act, 1958 — Section 14(1), 14B, 25B(8)
High Courts02 Aug 2010
Commissioner of Income Tax Vs Dwarkadhish Investment (P) Ltd.
Delhi High Court · (2011) 239 CTR 478 : (2011) 330 ITR 298 : (2010) 194 TAXMAN 43
Income Tax Act, 1961 — Section 143(1), 143(2), 260A, 68, 69
High Courts02 Aug 2010Allowed
Indraprastha Medical Corp. Ltd. Vs State NCT of Delhi and Others
Delhi High Court · (2011) 1 Crimes 124 : (2010) 171 DLT 198 : (2010) 6 ILR Delhi 653 : (2011) 6 RCR(Criminal) 2427
Penal Code, 1860 (IPC) — Section 336, 337, 34, 471, 500Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3(4)
High Courts02 Aug 2010Allowed
State Bank of India Vs Sunrise Data Preparation Centre and Others
Delhi High Court · (2010) 08 DEL CK 0290
High Courts02 Aug 2010Dismissed
Pitamber and Another Vs Rahis Ahmed
Delhi High Court · (2010) 08 DEL CK 0269
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 100Limitation Act, 1963 — Section 5
High Courts02 Aug 2010Dismissed
Gurpreet Singh Vs Ranbaxy Laboratories Ltd. and Another
Delhi High Court · (2010) 08 DEL CK 0252
Criminal Procedure Code, 1973 (CrPC) — Section 251, 263, 263(2), 482Negotiable Instruments Act, 1881 (NI) — Section 138, 145
High Courts02 Aug 2010Dismissed
Om Parkash Vs C.B.I.
Delhi High Court · (2010) 08 DEL CK 0251
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Prevention of Corruption Act, 1988 — Section 19(3)
High Courts02 Aug 2010Allowed
Amarendra Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2010) 08 DEL CK 0242
High Courts02 Aug 2010Dismissed
Amit Poddar Vs State and Others
Delhi High Court · (2011) 1 AD 454 : (2010) 4 BC 6 : (2011) 6 RCR(Criminal) 545
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Aug 2010Dismissed
S.P. Sharma Vs Punjab National Bank
Delhi High Court · (2010) 08 DEL CK 0204
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226
High Courts02 Aug 2010Dismissed
Ramesh Behl and Others Vs Ramjee Dass
Delhi High Court · (2010) 08 DEL CK 0202
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 Aug 2010Dismissed
Shell Brands International AG and Another Vs Gagan Chanana and Others
Delhi High Court · (2010) 44 PTC 193
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 124, 124(1), 124(2), 29(4), 30
High Courts02 Aug 2010Dismissed
CIT Vs P.S. Jain And Co.
Delhi High Court · (2011) 335 ITR 591
Income Tax Act, 1961 — Section 256(2)
High Courts02 Aug 2010
Pradeep Kumar and Another Vs State and Another
Delhi High Court · (2010) 08 DEL CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Aug 2010Dismissed
Reunion Engineering Co. Pvt. Ltd Vs NBCC Limited
Delhi High Court · (2010) 120 DRJ 96
Arbitration and Conciliation Act, 1996 — Section 13, 16, 34