High Courts02 Aug 2010Dismissed
Sh. Sheo Raj Vs Sh. Hans Raj, Sh. Ari Singh, Prop. of Plastic Industry and Sh. Chander Pal
Delhi High Court · (2010) 08 DEL CK 0092
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 9, 115, 151
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 89 of 197
High Courts02 Aug 2010Allowed
Criminal Justice Society Vs Union of India (UOI) and Others
Delhi High Court · (2012) ACJ 342 : AIR 2010 Delhi 194 : (2011) 7 RCR(Civil) 1728
Constitution of India, 1950 — Article 21, 226, 32Delhi Municipal Corporation Act, 1957 — Section 29, 324Penal Code, 1860 (IPC) — Section 304A
High Courts02 Aug 2010Dismissed
Hindustan Photofilms Manufacturing Co. Ltd. Vs Anu Enterprises and Others
Delhi High Court · (2010) 174 DLT 171
Evidence Act, 1872 — Section 63, 65, 65(C)
High Courts02 Aug 2010Dismissed
Kalucha Paper House and Another Vs Mahavir Papers and Another
Delhi High Court · (2010) 08 DEL CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 378Negotiable Instruments Act, 1881 (NI) — Section 138, 145(2)
High Courts02 Aug 2010
Union of India (UOI) Vs Indian Navy Civilian Design Officers'' Association and Another
Delhi High Court · (2010) 5 SLR 305
High Courts02 Aug 2010Dismissed
Neetu Sharma Vs Delhi University and Another
Delhi High Court · (2010) 08 DEL CK 0032
High Courts02 Aug 2010Dismissed
Commissioner of Income Tax Vs Dhawan Jewellers Pvt. Ltd.
Delhi High Court · (2010) 08 DEL CK 0007
Income Tax Act, 1961 — Section 260A, 68
High Courts30 Jul 2010Dismissed
Pawan Gupta Vs Pritpal Singh Saluja
Delhi High Court · (2011) 2 BC 675 : (2011) 178 DLT 546
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2), Order 7 Rule 11Evidence Act, 1872 — Section 34
High Courts30 Jul 2010
Kenneth Builders and Developers Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2010) 07 DEL CK 0392
Delhi Development Act, 1957 — Section 10, 11A, 11A(2), 11A(3), 11A(4)
High Courts30 Jul 2010Dismissed
Arun Kumar Nigam Vs Dig. Genl. Central Indus. Security Force and Others
Delhi High Court · (2010) 07 DEL CK 0391
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 20, 21Central Civil Services (Conduct) Rules, 1964 — Rule 3.1Central Industrial Security Force Act, 1968 — Section 11, 14, 14(1), 14(3), 15
High Courts30 Jul 2010
Sh. Mohinder Pal Singh Khurana and Another Vs Modi Alakalies and Chemicals Ltd. and Others S. Mohinder Pal Singh Vs Modi Alkalies and Chemicals
Delhi High Court · (2010) 07 DEL CK 0381
Delhi Rent Control Act, 1958 — Section 14Evidence Act, 1872 — Section 145, 60Transfer of Property (Amendment) Act, 2002 — Section 3
High Courts30 Jul 2010
Sh. Vasudev Vs Smt. Geeta Devi and Another
Delhi High Court · (2010) 07 DEL CK 0380
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11Limitation Act, 1963 — Article 64, 14, 3, 9
High Courts30 Jul 2010Dismissed
Vijay Bahadur Singh Vs Punjab National Bank
Delhi High Court · (2010) 5 ILR Delhi 730
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 Jul 2010Dismissed
Union of India (UOI) and Others Vs Mr. V.K. Puri
Delhi High Court · (2010) 5 SLR 442
Central Civil Services (Pension) Rules, 1972 — Rule 18, 19, 5(1)Constitution of India, 1950 — Article 226
High Courts30 Jul 2010Disposed Off
Anil Kumar Rajpal Vs State Mamta Bhatnagar and Another Vs State of NCT of Delhi
Delhi High Court · (2010) 07 DEL CK 0204
Penal Code, 1860 (IPC) — Section 403, 406, 408, 409, 420
High Courts30 Jul 2010Dismissed
Darshan Kumar Vs State and Another
Delhi High Court · (2011) 1 JCC 354
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts30 Jul 2010Dismissed
Shailender Saxena Vs State and Another
Delhi High Court · (2010) 07 DEL CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(3), 401, 421Negotiable Instruments Act, 1881 (NI) — Section 138Punjab Registration Money Lenders Act, 1938 — Section 3
High Courts30 Jul 2010Dismissed
Bachchi Singh and Another Vs The State (NCT of Delhi)
Delhi High Court · (2011) CriLJ 350
Criminal Procedure Code, 1973 (CrPC) — Section 313, 438, 439, 46Evidence Act, 1872 — Section 106, 114, 26, 27Penal Code, 1860 (IPC) — Section 302, 34, 392, 411
High Courts30 Jul 2010Allowed
Naveen Chauhan @ Chussi Vs State
Delhi High Court · (2011) 1 Crimes 529
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Jul 2010Dismissed
Smt. Sunita Bugga Vs Director of Education and Others
Delhi High Court · (2010) 5 SLR 535
Constitution of India, 1950 — Article 14, 16, 226, 309Delhi School Education Rules, 1973 — Rule 108, 96, 98Prevention of Food Adulteration Rules, 1955 — Rule 5