Constitution of India, 1950 — Article 14, 19(1)(6), 21, 226Delhi Bhartiya Chikitsa Parishad Act, 1998 — Section 17, 17(5)Evidence Act, 1872 — Section 45(2)

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High Courts09 Aug 2010

Hindustan Unilever Limited Vs Cavincare Private Limited

Delhi High Court · (2010) 5 ILR Delhi 748 : (2010) 44 PTC 270

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 19(1)(a)Standards of Weights and Measures (Enforcement) Act, 1985 — Section 34

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High Courts09 Aug 2010

Shri Mahabir Singh Vs Delhi Transport Corporation

Delhi High Court · (2010) 171 DLT 637 : (2011) 1 LLJ 658

Constitution of India, 1950 — Article 226, 227

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High Courts09 Aug 2010Dismissed

Smt. Indira Devi and Another Vs Debt Recovery Appellate Tribunal and Others

Delhi High Court · (2010) 3 BC 710 : (2010) 171 DLT 439 : (2010) 5 ILR Delhi 766 : (2011) 162 PLR 1

Civil Procedure Code, 1908 (CPC) — Section 16, 20Debts Recovery Tribunal (Procedure) Rules, 1993 — Rule 6Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 17(1), 19, 19(1), 34

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High Courts09 Aug 2010

University of Delhi Vs Delhi University Teachers Association and Another

Delhi High Court · (2010) 08 DEL CK 0071

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Delhi University Act, 1922 — Section 31

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High Courts09 Aug 2010Dismissed

Vipen Kumar Parwanda Vs State

Delhi High Court · (2010) 08 DEL CK 0070

Arbitration and Conciliation Act, 1996 — Section 8Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 34, 420, 448, 468

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High Courts09 Aug 2010Dismissed

Gaurav Saurav Plast (India) Vs Delhi Financial Corporation

Delhi High Court · (2010) 08 DEL CK 0069

State Financial Corporations Act, 1951 — Section 29, 31

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High Courts09 Aug 2010Dismissed

Mohd. Kamar Vs The State of NCT of Delhi

Delhi High Court · (2010) 08 DEL CK 0068

Arms Act, 1959 — Section 25, 27, 39Criminal Procedure Code, 1973 (CrPC) — Section 195, 313, 428Penal Code, 1860 (IPC) — Section 186, 307, 308, 34, 353

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High Courts09 Aug 2010Dismissed

Novartis A.G. Vs Wander Pvt. Ltd.

Delhi High Court · (2010) 08 DEL CK 0053

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3

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High Courts09 Aug 2010Allowed

Delhi Technological University Vs Mrs. Archna Rani

Delhi High Court · (2010) 08 DEL CK 0034

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High Courts09 Aug 2010Allowed

Rattan Lal Gupta Vs Union of India (UOI) and Others

Delhi High Court · (2010) 08 DEL CK 0015

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High Courts06 Aug 2010

Harjit Kaur Dhingra Vs Pan American World Airways and Another

Delhi High Court · (2010) 08 DEL CK 0363

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 13 Rule 4, Order 22 Rule 10, Order 29 Rule 1, Order 6 Rule 14Foreign Exchange Regulation Act, 1973 — Section 29(1)(A)Industrial Disputes Act, 1947 — Section 25FF

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High Courts06 Aug 2010Dismissed

Shri Daya Nand and Others Vs Shri Fateh Chand Thareja and Others

Delhi High Court · (2010) 08 DEL CK 0340

Delhi Rent Control Act, 1958 — Section 2

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High Courts06 Aug 2010Dismissed

Ram Avtar Singh Vs Thakur Rattan Singh

Delhi High Court · (2010) 08 DEL CK 0299

Civil Procedure Code, 1908 (CPC) — Section 100, 21, 99Court Fees Act, 1860 — Section 7Court Fees Act, 1870 — Section 7

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High Courts06 Aug 2010Allowed

Smt. Mridul Sharma Vs Director of Education and Others

Delhi High Court · (2010) 08 DEL CK 0297

Central Civil Services (Pension) Rules, 1972 — Rule 26(1), 49, 49(1)Constitution of India, 1950 — Article 226, 227Delhi School Education Act, 1973 — Section 10, 10(1)

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High Courts06 Aug 2010Allowed

Amit Sharma Vs State and Others

Delhi High Court · (2010) 08 DEL CK 0287

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482

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