High Courts12 Aug 2010Dismissed
Mohd. Guffran Vs State
Delhi High Court · (2010) 08 DEL CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 393, 397Penal Code, 1860 (IPC) — Section 420, 467, 471
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 82 of 197
High Courts11 Aug 2010Dismissed
Smt. Kamla Bajaj Vs Sh. Rakesh Bansiwal and Others
Delhi High Court · (2010) 172 DLT 44 : (2010) 6 ILR Delhi 722
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8AConstitution of India, 1950 — Article 227
High Courts11 Aug 2010Dismissed
Commissioner of Income Tax Vs Shell Bitumen India (P) Ltd.
Delhi High Court · (2010) 08 DEL CK 0293
Income Tax Act, 1961 — Section 260A
High Courts11 Aug 2010
MSM Discovery Private Limited Vs Viacom 18 Media Private Limited and Others Star Den Media Services Pvt. Ltd. Vs Television Eighteen India Limited and Others
Delhi High Court · (2011) 2 CompLJ 658
Arbitration and Conciliation Act, 1996 — Section 9Constitution of India, 1950 — Article 226, 227, 311Contract Act, 1872 — Section 201, 202, 203, 204, 205
High Courts11 Aug 2010
Ashhar Musharib Firdausi Vs University of Delhi and Others
Delhi High Court · (2010) 172 DLT 539 : (2010) 6 SLR 413
Central Educational Institutions (Reservation in Admission) Act, 2006 — Section 2, 3, 5, 5(1), 5(2)
High Courts11 Aug 2010Dismissed
Commissioner of Income Tax Vs Jackson House
Delhi High Court · (2010) 195 TAXMAN 402
Income Tax Act, 1961 — Section 133A, 145(3), 260A, 44AB
High Courts11 Aug 2010
DRJ Vs Bahadur Singh
Delhi High Court · (2011) 1 JCC 424
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts11 Aug 2010Dismissed
Union of India (UOI) Vs J.D. Naharwal and Others
Delhi High Court · (2010) 5 SLR 214
Administrative Service (Appointment by Selection) Regulations, 1997 — Regulation 3, 5, 5(1)Administrative Service (Fixation of Cadre Strength) Regulations, 1955 — Regulation 3, 3(1), 3(4A), 5Administrative Service (Recruitment) Rules, 1954 — Rule 2, 4(1), 4(2), 4(2), 5, 5
High Courts11 Aug 2010Dismissed
S.K. Jain Vs Union of India (UOI) and Another
Delhi High Court · (2010) 08 DEL CK 0191
Constitution of India, 1950 — Article 20(3)Foreign Exchange Regulation Act, 1973 — Section 40
High Courts11 Aug 2010
Pawan Kumar Vs State of Nct, Delhi
Delhi High Court · (2010) 6 ILR Delhi 718
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 279, 304A
High Courts11 Aug 2010Dismissed
P.V. Khullar Vs CBI
Delhi High Court · (2010) 08 DEL CK 0098
Penal Code, 1860 (IPC) — Section 420, 463, 464, 468, 471
High Courts11 Aug 2010
Sanjeev @ Vishal Vs State (NCT) of Delhi
Delhi High Court · (2010) 08 DEL CK 0060
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 20, 7A
High Courts11 Aug 2010Allowed
Amit Khera Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2011) 1 Crimes 129 : (2010) 7 RCR(Criminal) 1679
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 2, 200
High Courts11 Aug 2010Allowed
Mr. Amit Khera Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 171 DLT 607 : (2010) 6 ILR Delhi 725
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 2, 200
High Courts11 Aug 2010Dismissed
Morgan Tectronics Ltd. Vs CBI
Delhi High Court · (2011) 1 BC 108 : (2011) 1 ILR Delhi 29
Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts11 Aug 2010
Employees State Insurance Corporation Vs All India Employees'' State Insurance Corporation Employees Federation and Others
Delhi High Court · (2010) 08 DEL CK 0026
Civil Procedure Code, 1908 (CPC) — Section 144Constitution of India, 1950 — Article 142
High Courts11 Aug 2010
Sh. Jitender Kumar Sharma Vs State and Another
Delhi High Court · (2010) 4 CivCC 432 : (2010) 171 DLT 543 : (2011) 1 DMC 401 : (2010) 4 RCR(Civil) 59 : (2010) 4 RCR(Criminal) 20
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 164Guardians and Wards Act, 1890 — Section 17, 19, 21, 4(1), 4(2)
High Courts11 Aug 2010
Sumer Singh Salkan Vs Asstt. Director and Others In Re: Court on Its Own Motion State Vs Gurnek Singh etc.
Delhi High Court · (2010) 2 DMC 666 : (2010) 6 ILR Delhi 706
Criminal Procedure Code, 1973 (CrPC) — Section 41Passports Act, 1967 — Section 10A, 10BPenal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts11 Aug 2010Dismissed
Patiala Casting P. Ltd. and Others Vs Bhushan Steel Ltd.
Delhi High Court · (2011) CriLJ 757 : (2010) 172 DLT 6 : (2010) 118 DRJ 739 : (2010) 5 ILR Delhi 778 : (2012) 166 PLR 6 : (2011) 1 RCR(Civil) 337
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142Penal Code, 1860 (IPC) — Section 420
High Courts10 Aug 2010Allowed
Sudhir Kapur and Others Vs State and Another
Delhi High Court · (2010) 08 DEL CK 0361
Criminal Procedure Code, 1973 (CrPC) — Section 468Hindu Marriage Act, 1955 — Section 27Penal Code, 1860 (IPC) — Section 34, 406, 498A