High Courts16 Aug 2010
Commissioner of Income Tax Vs Rohit Anand
Delhi High Court · (2010) 235 CTR 594 : (2010) 327 ITR 445
Income Tax Act, 1961 — Section 260A
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 80 of 197
High Courts16 Aug 2010
Commissioner of Income Tax Vs J.K. Synthetics Ltd.
Delhi High Court · (2010) 328 ITR 6
High Courts16 Aug 2010Dismissed
Smt. Renu Saxena Vs Sunil Saxena
Delhi High Court · (2010) 172 DLT 52 : (2011) 1 DMC 795
Hindu Marriage Act, 1955 — Section 28, 9Penal Code, 1860 (IPC) — Section 494
High Courts16 Aug 2010
Commissioner of Income Tax Vs I.P. Chaudhari
Delhi High Court · (2010) 328 ITR 7
Income Tax Act, 1961 — Section 256(2), 52, 52(1), 52(2), 64(1)Wealth Tax Rules, 1957 — Rule 1D
High Courts16 Aug 2010
Commissioner of Income Tax Vs Ansal Prop. and Indus. Overseas Projects
Delhi High Court · (2011) 198 TAXMAN 169
Income Tax Act, 1961 — Section 32, 32(1)
High Courts16 Aug 2010
Highseas Mastics (India) Private Limited and Another Vs The Registrar of Companies
Delhi High Court · (2011) 161 CompCas 18 : (2010) 103 SCL 187
Companies (Court) Rules, 1959 — Rule 94Companies Act, 1956 — Section 162, 560, 560(1), 560(2), 560(3)
High Courts16 Aug 2010Dismissed
Smt. Nargis and Others Vs DDA and Another
Delhi High Court · (2010) 08 DEL CK 0134
High Courts16 Aug 2010Dismissed
Daya Nand Tyagi Vs State of NCT of Delhi
Delhi High Court · (2010) 08 DEL CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 482Delhi Land Reforms Act, 1954 — Section 81, 82, 82(2)Penal Code, 1860 (IPC) — Section 420
High Courts16 Aug 2010Dismissed
Jagdish Kumar Dhingra Vs Central Bureau of Investigation (CBI)
Delhi High Court · (2010) 08 DEL CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 173, 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 10, 11, 12, 13(1), 13(2)
High Courts16 Aug 2010
Jamalu and Others Vs State of Delhi
Delhi High Court · (2010) 08 DEL CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 308, 323, 34
High Courts16 Aug 2010Dismissed
Rajesh Rana Vs State and Another
Delhi High Court · (2010) 08 DEL CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 384(4), 393, 397Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Aug 2010Dismissed
Director of Income Tax (Exemption) Vs PRADAN Property Holding Trust
Delhi High Court · (2010) 08 DEL CK 0057
Income Tax Act, 1961 — Section 11, 12AA
High Courts16 Aug 2010
Sh. Surender Joshi Vs Amardeep Mantaj Singh
Delhi High Court · (2010) 08 DEL CK 0047
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, 151
High Courts16 Aug 2010Dismissed
Rajpal Kumar and Another Vs Food Corporation of India
Delhi High Court · (2010) 171 DLT 687
Constitution of India, 1950 — Article 14, 16
High Courts16 Aug 2010Dismissed
Dr. Veena Wadha and Others Vs Union of India (UOI) and Others Dr. (Mrs.) Vimla K. Ajwani Vs Union of India (UOI)
Delhi High Court · (2010) 08 DEL CK 0017
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 33, 49, 49(2)Central Civil Services (Revised Pay) Rules, 1997 — Rule 7(D)
High Courts16 Aug 2010Dismissed
Ms. Jyoti Yadav and Another Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 08 DEL CK 0005
High Courts16 Aug 2010Dismissed
A.K. Gupta Vs State
Delhi High Court · (2010) 171 DLT 609 : (2010) 7 RCR(Criminal) 1681
High Courts13 Aug 2010Dismissed
Vidyawanti (Deceased) through LRs. Vs Gauri Biswas
Delhi High Court · (2010) 08 DEL CK 0314
Evidence Act, 1872 — Section 145, 73, 74, 79Land Acquisition Act, 1894 — Section 10, 16, 4, 6, 9Transfer of Property Act, 1882 — Section 53A
High Courts13 Aug 2010
Shri Rohit Shekhar Vs Shri Narayan Dutt Tiwari and Another
Delhi High Court · (2010) 08 DEL CK 0275
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 1(4), Order 32 Rule 1, Order 32 Rule 10Constitution of India, 1950 — Article 361, 361(4)
High Courts13 Aug 2010Dismissed
Gitarattan Institute of Advanced Studies and Training Vs Director Higher Education and Another Surajmal Memorial Education Society (Regd.) Vs All India Council For Technical Education and Others Pradeep Memorial Comprehensive College of Education and Another Vs Ggsip University and Others
Delhi High Court · (2010) 08 DEL CK 0271
Guru Gobind Singh Indraprastha University Act, 1998 — Section 16, 21, 28, 4(2)National Council for Teacher Education Act, 1993 — Section 14(3), 14(6)National Council for Teachers Education Regulations, 2009 — Regulation 12, 7(11), 7(9), 8