High Courts10 Aug 2010Dismissed
Pallavi Roy Vs State and Another
Delhi High Court · (2010) 08 DEL CK 0259
Criminal Procedure Code, 1973 (CrPC) — Section 107, 150, 151Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 34
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 83 of 197
High Courts10 Aug 2010Dismissed
Commissioner of Income Tax-II Vs Krishna Maruti Ltd.
Delhi High Court · (2010) 08 DEL CK 0255
Central Excise Rules, 1944 — Rule 96ZO, 96ZQCentral Excises and Salt Act, 1944 — Section 11A(2), 11ACIncome Tax Act, 1961 — Section 260A(1), 271, 271(1), 276C, 80IA
High Courts10 Aug 2010Allowed
Mohd. Rizwan Vs State
Delhi High Court · (2010) 08 DEL CK 0248
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Aug 2010Dismissed
VHCPL-ADCC Pingalai Infrastructure Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 171 DLT 370
Civil Procedure Code, 1908 (CPC) — Section 35, 35(2)Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 12, 14, 16, 19, 19(1)
High Courts10 Aug 2010Dismissed
Smt. Rajo Devi Vs Delhi Development Authority
Delhi High Court · (2010) 08 DEL CK 0159
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Delhi Development Act, 1957 — Section 22, 22(1)Evidence Act, 1872 — Section 115
High Courts10 Aug 2010Dismissed
Brijendra Kumar and Others Vs Om Prakash and Others
Delhi High Court · (2010) 08 DEL CK 0145
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Aug 2010Dismissed
Ex. Sepoy/G.D. Sunil Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2010) 08 DEL CK 0106
Indo-Tibetan Border Police Force Rules, 1994 — Rule 17, 27(4)
High Courts10 Aug 2010
K.P.S. Dagur Vs Darshan Singh
Delhi High Court · (2010) 08 DEL CK 0040
Penal Code, 1860 (IPC) — Section 406
High Courts10 Aug 2010
Raj Pal Manchanda Vs Kamal Kishore Manchanda and Others
Delhi High Court · (2010) 119 DRJ 522
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 11, 16, 27, 8, 9Companies Act, 1956 — Section 433, 434, 439
High Courts10 Aug 2010Dismissed
Prominent Hotels Ltd. Vs The New Delhi Municipal Council
Delhi High Court · (2011) 121 DRJ 285
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 151Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 116
High Courts10 Aug 2010
Delhi Transport Corporation Vs Madhu Bhushan Anand Debi Singh Vs Delhi Transport Corporation
Delhi High Court · (2010) 172 DLT 668 : (2010) 6 SLR 432
High Courts10 Aug 2010Dismissed
Shailesh Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 5 SLR 194
High Courts09 Aug 2010Dismissed
Sh. Lal Pratap Singh Vs Sh. Kanwar Lal, Smt. Devi and S.H.O.
Delhi High Court · (2010) 08 DEL CK 0362
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A, 151Constitution of India, 1950 — Article 227
High Courts09 Aug 2010Dismissed
Dr. Varun Kumar Agarwal Vs Union of India (UOI) and Others
Delhi High Court · (2010) 08 DEL CK 0348
High Courts09 Aug 2010
Sanjay Kumar Patel Vs Union of India (UOI)
Delhi High Court · (2010) 5 SLR 448
High Courts09 Aug 2010Dismissed
Tej Pal Singh Vs The Presiding Officer Delhi Cooperative Tribunal and Others Dr. C.V. Sharma Vs The Registrar Cooperative Societies and Others
Delhi High Court · (2010) 5 SLR 171
Constitution of India, 1950 — Article 226Delhi Co-operative Societies Act, 1972 — Section 55, 59(1), 59(2), 76
High Courts09 Aug 2010Dismissed
Ravinder Kumar Makkar and Another Vs M.C.D. and Another
Delhi High Court · (2010) 171 DLT 341
High Courts09 Aug 2010
Rajinder Kumar Sharma and Another Vs Lt. Governor and Others
Delhi High Court · (2010) 08 DEL CK 0298
Constitution of India, 1950 — Article 14, 226Delhi Co-operative Societies Act, 2003 — Section 118, 137, 137(2), 35, 35(7)Delhi Co-operative Societies Rules, 2007 — Rule 53, 54
High Courts09 Aug 2010
Mohd Zahid and Another Vs State
Delhi High Court · (2010) 6 ILR Delhi 664
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 161, 313Penal Code, 1860 (IPC) — Section 141, 143, 147, 148, 149Punjab Police Service Rules, 1959 — Rule 24.1
High Courts09 Aug 2010Dismissed
Pawan Vs State
Delhi High Court · (2011) 176 DLT 129 : (2010) 7 RCR(Criminal) 1114
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 300, 302, 304