High Courts24 Nov 2010
G.Shiril Saroj and.Ors. Vs Vinay Kanodia
Delhi High Court · (2013) 1 JCC 359 : (2012) 1 JCC 359
Criminal Procedure Code, 1973 (CrPC) — Section 17, 19(3)
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 25 of 197
High Courts24 Nov 2010Dismissed
Anirudh Agarwal and Another Vs State of N.C.T. of Delhi and Another
Delhi High Court · (2011) 161 PLR 55
Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(2), 142
High Courts24 Nov 2010Dismissed
Iqbal Properties Pvt. Ltd. and Another Vs Atar Singh
Delhi High Court · (2010) 11 DEL CK 0295
Contract Act, 1872 — Section 73Court Fees Act, 1870 — Section 7, 7(10)Specific Relief Act, 1963 — Section 12, 12(1), 12(2), 12(3)
High Courts24 Nov 2010Dismissed
Asha Rani Vs Sandeep and Others
Delhi High Court · (2011) 178 DLT 662 : (2011) 6 RCR(Civil) 627
Succession Act, 1925 — Section 63
High Courts24 Nov 2010Disposed Off
Super Cassettes Industries Ltd. and Another Vs Board Of Film Certification and Others R.K. Movies Vs Union of India (UOI) and Others Dharmendar Kapoor Vs Central Board of Film Certification and Others Vaishnao Electronics Vs Censor Board of Film Certification and Others
Delhi High Court · (2011) 46 PTC 1
Cinematograph Act, 1918 — Section 5Cinematograph Act, 1952 — Section 10, 14, 2, 3, 4Cinematograph Certification Rules, 1983 — Rule 21, 21(3), 21(4), 22(9), 24(9)
High Courts24 Nov 2010
Yasir Altaf Vs State (NCT of Delhi)
Delhi High Court · (2011) 176 DLT 694
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts24 Nov 2010Dismissed
S.R. Bansal Vs State N.C.T. of Delhi
Delhi High Court · (2010) 11 DEL CK 0158
High Courts24 Nov 2010Dismissed
Bhagat Prasad Vs Ramesh Chand
Delhi High Court · (2010) 11 DEL CK 0148
Registration Act, 1908 — Section 17Specific Relief Act, 1963 — Section 41Transfer of Property Act, 1882 — Section 54
High Courts24 Nov 2010Dismissed
Gaurav Kapoor and Another Vs Shiv Kumar
Delhi High Court · (2010) 11 DEL CK 0076
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Evidence Act, 1872 — Section 91
High Courts24 Nov 2010
Dhananjay Johri Vs Naveen Sehgal
Delhi High Court · (2010) 11 DEL CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 138, 482Negotiable Instruments Act, 1881 (NI) — Section 3, 72
High Courts23 Nov 2010Disposed Off
Airport Authority of India and Others Vs State of Uttar Pradesh and Another
Delhi High Court · (2010) 11 DEL CK 0308
High Courts23 Nov 2010
Timber Land Company Vs A. Vijay and Others
Delhi High Court · (2011) 46 PTC 530
High Courts23 Nov 2010Allowed
Citifinancial Home Finance India Ltd. Vs Citifinancial Consumer Finance I. Ltd.
Delhi High Court · (2011) 105 SCL 560
Companies Act, 1956 — Section 391, 394
High Courts23 Nov 2010Allowed
Kismat Radio (India) Pvt. Ltd., Dream Radio (I) Pvt Ltd., Magic Radio (I) Pvt Ltd. and Sitara Radio (I) Pvt. Ltd. Vs Dhun Radio Pvt Ltd.
Delhi High Court · (2010) 11 DEL CK 0273
Companies Act, 1956 — Section 391(2), 394
High Courts23 Nov 2010Allowed
O.P. Bhalla and Another Vs Jagat Singh Arya and Others
Delhi High Court · (2010) 11 DEL CK 0214
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 58, Order 39 Rule 1, Order 39 Rule 2Limitation Act, 1963 — Article 58Specific Relief Act, 1963 — Section 6
High Courts23 Nov 2010Disposed Off
Devender Mohan Vs Union of India (UOI) and Others
Delhi High Court · (2010) 11 DEL CK 0210
High Courts23 Nov 2010Dismissed
Gujarat Guardian Limited Vs The Competition Commission of India and Others
Delhi High Court · (2010) 11 DEL CK 0171
Competition Act, 2002 — Section 18, 26(1), 3(1), 4(1), 66Monopolies and Restrictive Trade Practices Act, 1969 — Section 11(1), 11(2)
High Courts23 Nov 2010
Antra Rajya Bus Adda Samachar Patra Vikreta Upbhokta Co-operative Store Society Ltd. Vs Govt. of National Capital Territory of Delhi and Others
Delhi High Court · (2011) 121 DRJ 15
High Courts23 Nov 2010Dismissed
Municipal Corporation of Delhi Vs Rajendra Cabinet House
Delhi High Court · (2010) 11 DEL CK 0152
Delhi Municipal Corporation Act, 1957 — Section 124, 126, 126(3), 169