High Courts22 Nov 2010Dismissed
Kajaria Housing and Infrastructure Ltd. Vs The State of NCT of Delhi and Others
Delhi High Court · (2011) 176 DLT 126
Criminal Procedure Code, 1973 (CrPC) — Section 178
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 27 of 197
High Courts22 Nov 2010Dismissed
Virender Singh Vs Central Bureau of Investigation Naveen Kumar Vs State
Delhi High Court · (2011) 1 JCC 623
Anti Corruption Laws (Amendment) Act, 1964 — Section 6(2), 6(3)Anti Corruption Laws (Amendment) Act, 1967 — Section 2Constitution of India, 1950 — Article 1, 20, 20(1)
High Courts22 Nov 2010Dismissed
Mahaveer Prasad Sharma Vs CBI
Delhi High Court · (2011) 2 JCC 1127
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts22 Nov 2010Disposed Off
Ranbaxy Laboratories Limited Vs Union of India (UOI) and Another
Delhi High Court · (2011) 176 DLT 47 : (2011) 121 DRJ 552
High Courts22 Nov 2010Dismissed
Talluri Srinivas Vs The Institute of Chartered Accountants of India and Another
Delhi High Court · (2010) 174 DLT 537
Chartered Accountants (Amendment) Act, 2006 — Section 21, 21(2), 21C, 22Chartered Accountants Act, 1949 — Section 21(2), 21(3)Civil Procedure Code, 1908 (CPC) — Order 16 Rule 12
High Courts22 Nov 2010Dismissed
R.K. Saxena Vs Ravinder Balwani Chetan B. Sanghi Vs R.N. Bararia
Delhi High Court · (2010) 174 DLT 203
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 136, 226, 235Delhi Lokayukta and Upalokayukta Act, 1995 — Section 12(1), 12(3), 12(4), 17, 2
High Courts22 Nov 2010Allowed
Rotary Co-operative Group Housing Society Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2010) 11 DEL CK 0213
Constitution of India, 1950 — Article 226, 300(A)Delhi Development Act, 1957 — Section 55Land Acquisition Act, 1894 — Section 10, 17, 17(1), 17(2), 17(4)
High Courts22 Nov 2010Dismissed
Raju Sharma and Others Vs Union of India (UOI) and Another
Delhi High Court · (2011) 1 ILR Delhi 431
Constitution of India, 1950 — Article 309, 310, 311Foreign Service Branch B (Recruitment, Cadre, Seniority and Promotion) Rules, 1964 — Rule 12, 12(1), 3Foreign Service, Branch B (Stenographers Cadre, Principal Private Secretary posts) Recruitment Rules, 1992 — Rule 7, 7(2)
High Courts22 Nov 2010Allowed
Ritu Investments Private Limited Vs Deputy Commissioner of Income Tax
Delhi High Court · (2012) 345 ITR 214 : (2012) 210 TAXMAN 70
Constitution of India, 1950 — Article 14, 226Direct Tax Laws (Amendment) Act, 1987 — Section 148, 152Evidence Act, 1872 — Section 114
High Courts22 Nov 2010Dismissed
Shri Ashok Babu Vs Shri Puran Mal
Delhi High Court · (2011) 1 ILR Delhi 786
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 65
High Courts22 Nov 2010
J.L. Kapoor Vs Girish Chopra
Delhi High Court · (2011) 1 AD 97 : (2011) 121 DRJ 157
High Courts22 Nov 2010
Sunny Kumar Vs Virender @ Mohan and Others
Delhi High Court · (2010) 11 DEL CK 0085
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts22 Nov 2010
The Govt. of NCT of Delhi Vs Sh. Rama Shankar Pandey and Another
Delhi High Court · (2010) 11 DEL CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120(B), 307, 399, 402, 452
High Courts22 Nov 2010Dismissed
Neera Aggarwal Vs Y.K. Goel
Delhi High Court · (2010) 11 DEL CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 251Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Nov 2010
Eros Hospitality Pvt Ltd. Vs Hotel Excelsior Ltd.
Delhi High Court · (2010) 11 DEL CK 0022
Companies Act, 1956 — Section 391, 392, 393, 394
High Courts22 Nov 2010Allowed
Hari Om Vs The State (GNCT of Delhi)
Delhi High Court · (2010) 11 DEL CK 0003
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 376(2)
High Courts20 Nov 2010Allowed
President, Indian Languages Newspapers Association Vs The Registrar of Newspapers for India, Ministry of Information and Broadcasting
Delhi High Court · (2011) 1 AD 109
Press and Registration of Books Act, 1867 — Section 19B(2), 19D, 19E, 19F, 19I
High Courts19 Nov 2010Dismissed
Smt. Nitu Aggarwal Vs Sh. Gireesh Gupta
Delhi High Court · AIR 2011 Delhi 101 : (2011) 176 DLT 165 : (2011) 121 DRJ 98 : (2011) 2 JCC 746
Hindu Marriage Act, 1955 — Section 10, 28Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts19 Nov 2010Disposed Off
Matrix Cellular Services Private Limited Vs Matrix Cellular (International) Services Private Limited
Delhi High Court · (2010) 11 DEL CK 0329
Companies Act, 1956 — Section 235, 251, 391(1), 394