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Delhi High Court judgments, 2010

3,927 judgments · page 26 of 197

High Courts23 Nov 2010Dismissed

Mrs. Indira Rai Vs Shri Bir Singh

Delhi High Court · (2011) 1 AD 257 : (2011) 2 BC 150 : (2011) 176 DLT 301 : (2010) 120 DRJ 539 : (2011) 1 ILR Delhi 442

Civil Procedure Code, 1908 (CPC) — Section 16, 20Evidence Act, 1872 — Section 45Limitation Act, 1963 — Article 55, 15, 16, 19
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High Courts23 Nov 2010Dismissed

Image Advertising and Another Vs Anand Parkash

Delhi High Court · (2011) 1 AD 187 : (2011) 176 DLT 97

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 11, 151Contract Act, 1872 — Section 27Easements Act, 1882 — Section 60
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High Courts23 Nov 2010Dismissed

Y.S. Manchanda Vs Nand Singh and Others

Delhi High Court · (2010) 11 DEL CK 0104

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 3A, Order 6 Rule 4, 151Contract Act, 1872 — Section 14, 15Evidence Act, 1872 — Section 40, 41, 42, 44
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High Courts23 Nov 2010Dismissed

N. Tunkhankhup Vs NCB

Delhi High Court · (2011) CriLJ 1246

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 57
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High Courts23 Nov 2010Allowed

Investor Plaza Vs Vijay Sachdeva and Others

Delhi High Court · (2011) 181 DLT 675 : (2011) 6 RCR(Criminal) 973

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
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