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Delhi High Court judgments, 2010

3,927 judgments · page 24 of 197

High Courts26 Nov 2010Dismissed

Mohin Saili Vs Sonali Singh

Delhi High Court · AIR 2011 Delhi 65 : (2011) 2 RCR(Civil) 651

Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13, 13(B), 13(B)1, 13B(2), 14
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High Courts26 Nov 2010Dismissed

Gopi Chand Vs CBI

Delhi High Court · (2010) 11 DEL CK 0131

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
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High Courts25 Nov 2010Disposed Off

Trilochan Singh Vs Daya Shankar and Others

Delhi High Court · (2010) 174 DLT 266 : (2011) 1 RCR(Civil) 283 : (2011) 1 RCR(Civil) 283 : (2010) 2 RCR(Rent) 663

Delhi Rent Control Act, 1958 — Section 14(1), 2(1), 39Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 106, 108
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High Courts25 Nov 2010

ESIC Vs Vijay Grover

Delhi High Court · (2011) 176 DLT 315 : (2011) 129 FLR 102 : (2011) 3 LLJ 358 : (2011) LLR 499

Employees State Insurance Act, 1948 — Section 2(12), 2(9), 38, 39, 75, 75
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