High Courts29 Nov 2010Dismissed
Swaran Sehgal (since deceased) and Others Vs Meenakshi Gupta
Delhi High Court · (2010) 11 DEL CK 0327
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 151, 152Delhi Rent Control Act, 1958 — Section 26
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 22 of 197
High Courts29 Nov 2010Allowed
Commissioner of Income Tax Vs A.T. Invoifin India (P) Ltd. and Others
Delhi High Court · (2011) 1 AD 234 : (2011) 237 CTR 360
Income Tax Act, 1961 — Section 131(1), 132, 138(1), 139, 139(1)
High Courts29 Nov 2010Allowed
Mani Ahuja Vs Anil Ahuja
Delhi High Court · (2011) 177 DLT 581 : (2011) 1 JCC 652 : (2011) 2 RCR(Civil) 304 : (2011) 2 RCR(Civil) 304
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts29 Nov 2010Dismissed
Council of Institute of Chartered Accountants of India Vs Y.K. Gupta, F.C.A. Y.K. Gupta Vs The Institute of Chartered Accountants and Others
Delhi High Court · (2011) 167 CompCas 13 : (2011) 182 DLT 142
Advocates Act, 1961 — Section 35Chartered Accountants Act, 1949 — Section 21, 21(5)
High Courts29 Nov 2010Dismissed
Pfizer Products, Inc and Another Vs Vijay Shah and Others
Delhi High Court · (2011) 45 PTC 176
Trade Marks Act, 1999 — Section 28
High Courts29 Nov 2010
A.B. Movies Private Limited, Chadha Infrastructure Developers Private Limited and Jessamine Fresheners Private Limited Vs Wave Infratech Private Limited
Delhi High Court · (2010) 11 DEL CK 0272
Companies (Court) Rules, 1959 — Rule 67, 87Companies Act, 1956 — Section 391, 394
High Courts29 Nov 2010Allowed
National Small Industries Corp. Ltd. Vs Shri Dil Kishore and Anr
Delhi High Court · (2010) 11 DEL CK 0268
High Courts29 Nov 2010Disposed Off
United India Insurance Co. Ltd. Vs Siya Ram and Another
Delhi High Court · (2010) 11 DEL CK 0267
Motor Vehicles Act, 1988 — Section 166, 170
High Courts29 Nov 2010Dismissed
Commissioner of Income Tax Vs Vasisth Chay and Others
Delhi High Court · (2011) 238 CTR 142 : (2011) 330 ITR 440 : (2011) 196 TAXMAN 169
Income Tax Act, 1961 — Section 30, 5Reserve Bank of India Act, 1934 — Section 45(Q)
High Courts29 Nov 2010Dismissed
Commissioner of Income Tax Vs Triveni Engineering and Industries Ltd.
Delhi High Court · (2011) 239 CTR 216 : (2011) 336 ITR 374 : (2011) 196 TAXMAN 94
Income Tax Act, 1961 — Section 145, 145(2), 28, 36, 37
High Courts29 Nov 2010Dismissed
Commissioner of Income Tax Vs Sh. Raj Pal Bhatia and Others
Delhi High Court · (2011) 1 AD 58 : (2011) 237 CTR 1 : (2011) 333 ITR 315 : (2011) 202 TAXMAN 140
Income Tax Act, 1961 — Section 132, 132(1), 132(4), 158(BA), 158(BD)
High Courts29 Nov 2010Dismissed
Great Eastern Exports Vs The Commissioner of Income Tax Arctic India Engg. (P) Ltd. Vs Dy. Commissioner of Income Tax The Commissioner of Income Tax Vs S.M. Flanges Pvt. Ltd.
Delhi High Court · (2011) 1 AD 479 : (2011) 237 CTR 264 : (2011) 176 DLT 228 : (2011) 332 ITR 14 : (2011) 196 TAXMAN 145
Finance Act, 1980 — Section 80IIncome Tax Act, 1961 — Section 80(A)(2), 80(A)(B), 80(B), 80(B)(5), 80(I)(B)
High Courts29 Nov 2010
Commissioner of Income Tax Vs OCL India Limited
Delhi High Court · (2010) 11 DEL CK 0261
High Courts29 Nov 2010Dismissed
Pranav Kumar Vs Commissioner of Police and Another
Delhi High Court · (2010) 11 DEL CK 0248
Penal Code, 1860 (IPC) — Section 307, 34
High Courts29 Nov 2010Dismissed
Jaiprakash and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 11 DEL CK 0247
High Courts29 Nov 2010Dismissed
Md. Irshad Ahmad Vs Union of India (UOI) and Another
Delhi High Court · (2010) 11 DEL CK 0246
High Courts29 Nov 2010Dismissed
Gautam Sapra Vs State Govt. of NCT of Delhi and Another
Delhi High Court · (2011) 176 DLT 226 : (2011) 1 JCC 237 : (2011) 2 RCR(Civil) 499 : (2011) 2 RCR(Civil) 499 : (2011) 2 RCR(Criminal) 339
Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts29 Nov 2010Dismissed
Brahma Nand Vs The State of NCT of Delhi Bijender kumar Vs State of Delhi
Delhi High Court · (2011) 176 DLT 92 : (2011) 1 JCC 251 : (2011) 7 RCR(Criminal) 1541
Penal Code, 1860 (IPC) — Section 156, 161, 165Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 20(1), 20(3)
High Courts29 Nov 2010Dismissed
Sh. Raj Kumar Sharma and Others Vs Registrar of Companies
Delhi High Court · (2011) 176 DLT 498
Companies Act, 1956 — Section 159, 166, 210(3), 220, 397
High Courts29 Nov 2010
Sh. Raj Kumar Gaur Vs R.U. Builders Pvt. Ltd. R.U. Builders Pvt. Ltd. Vs Sh. Raj Kumar Gaur
Delhi High Court · (2010) 11 DEL CK 0162