High Courts01 Dec 2010Dismissed
The Commissioner of Income Tax Vs Indair Carriers Pvt. Ltd.
Delhi High Court · (2011) 181 DLT 568
Income Tax Act, 1961 — Section 132, 142(1), 143(2), 158BC, 158BFA(20)
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 20 of 197
High Courts01 Dec 2010Dismissed
Video Electronics Ltd. Vs Joint CIT
Delhi High Court · (2011) 181 DLT 781 : (2013) 353 ITR 73
Income Tax Act, 1922 — Section 34Income Tax Act, 1961 — Section 132(4), 143(3), 147, 148
High Courts01 Dec 2010Dismissed
Mr. Tarun Kapoor Vs Union of India (UOI) and Others
Delhi High Court · (2010) 12 DEL CK 0276
Constitution of India, 1950 — Article 142
High Courts01 Dec 2010Dismissed
Union of India (UOI) Vs Microwave Communication Ltd.
Delhi High Court · (2011) 1 CompLJ 452 : (2011) 176 DLT 77
Arbitration and Conciliation Act, 1996 — Section 34, 34(3)Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts01 Dec 2010Dismissed
Commissioner of Income Tax Vs Mushashi Autoparts India P. Ltd.
Delhi High Court · (2011) 330 ITR 545 : (2011) 11 TAXMAN 149
Income Tax Act, 1961 — Section 271(1)
High Courts01 Dec 2010Dismissed
Commissioner of Income Tax Vs Mushashi Autoparts India (P.) Ltd.
Delhi High Court · (2011) 330 ITR 545 : (2011) 11 TAXMAN 149
Income Tax Act, 1961 — Section 271(1)(c)
High Courts01 Dec 2010
Smt. Kailash Sharma Vs Sh. Jagdish Lal Sharma and Others
Delhi High Court · (2010) 12 DEL CK 0199
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts01 Dec 2010Dismissed
Lala Sri Kishan Das Gupta (Deceased) Through L. Rs. Vs Ved Prakash Gupta and Others
Delhi High Court · (2010) 12 DEL CK 0128
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Transfer of Property Act, 1882 — Section 111
High Courts01 Dec 2010Allowed
Delhi Development Authority Vs Sheela Rani Gandhi
Delhi High Court · (2010) 12 DEL CK 0127
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, 11Delhi Development Act, 1957 — Section 12, 12(1), 30, 30(3), 31(1)
High Courts01 Dec 2010Dismissed
Ram Singh Vs General Manager, Northern Railways and Others
Delhi High Court · (2010) 12 DEL CK 0119
High Courts01 Dec 2010Allowed
Hindustan Unilever Ltd. Formerly Known as Hindustan Lever Ltd. Vs State (NCT of Delhi) and Others Rama Harzai Vs State
Delhi High Court · (2011) 3 Crimes 185 : (2011) 1 JCC 689 : (2011) 3 RCR(Criminal) 431
Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 32
High Courts01 Dec 2010Allowed
Hukam Singh Vs State (NCT of Delhi)
Delhi High Court · (2011) 1 JCC 663
Penal Code, 1860 (IPC) — Section 34, 392, 394
High Courts01 Dec 2010
Major Dhan Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 12 DEL CK 0030
High Courts01 Dec 2010Allowed
Kanwar Pal Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 12 DEL CK 0028
Constitution of India, 1950 — Article 300A
High Courts30 Nov 2010Dismissed
Ms. Laxmi Vs The State
Delhi High Court · (2010) 11 DEL CK 0336
Evidence Act, 1872 — Section 106Immoral Traffic (Prevention) Act, 1956 — Section 15, 3, 3(1), 3(2), 4Penal Code, 1860 (IPC) — Section 109, 343, 368, 373, 376
High Courts30 Nov 2010Disposed Off
P.K. Koul Vs Estate Officer and Another
Delhi High Court · (2010) 11 DEL CK 0326
Constitution of India, 1950 — Article 14, 16, 19(1), 2, 21Criminal Procedure Code, 1973 (CrPC) — Section 133European Convention — Article 8
High Courts30 Nov 2010
Mrs. Dinesh Kumari Mishra Vs Smt. Ranjana Mishra
Delhi High Court · (2011) 177 DLT 577 : (2011) 2 RCR(Civil) 301 : (2011) 2 RCR(Civil) 301
Benami Transactions (Prohibition) Act, 1988 — Section 2, 3, 4, 4(1), 4(2)Transfer of Property Act, 1882 — Section 45
High Courts30 Nov 2010Disposed Off
Kamni Bali Vs Om Parkash Vaid Shri Om Prakash Vaid Vs Ms. Kamini Bali and Others
Delhi High Court · (2010) 11 DEL CK 0299
Partition Act, 1893 — Section 3
High Courts30 Nov 2010Allowed
Nafed Vs State and Others
Delhi High Court · (2011) 1 AD 23 : (2011) 121 DRJ 160 : (2011) 1 JCC 53
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 202, 21Penal Code, 1860 (IPC) — Section 120B, 156(3), 182, 211, 34
High Courts30 Nov 2010Allowed
Ajit Estates Pvt. Ltd., Nexus Realtors Pvt. Ltd., Mandarin Estates Pvt. Ltd. and Charul Estates Pvt. Ltd. Vs Arvind Estates Pvt. Ltd.
Delhi High Court · (2010) 11 DEL CK 0271
Companies (Court) Rules, 1959 — Rule 80Companies Act, 1956 — Section 391, 394