High Courts03 Dec 2010Dismissed
Municipal Corporation of Delhi Vs H.C. Singhal
Delhi High Court · (2011) 176 DLT 501 : (2012) 1 SLJ 398
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 18 of 197
High Courts03 Dec 2010Dismissed
Shri Sahib Singh Vs Ms. Arvinder Kaur and Others
Delhi High Court · (2010) 12 DEL CK 0275
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Hindu Adoptions and Maintenance Act, 1956 — Section 12, 15
High Courts03 Dec 2010Disposed Off
Vinay Kumar @ Vinay Kumar Kedia Vs State (NCT of Delhi) and Another
Delhi High Court · (2010) 12 DEL CK 0256
Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts03 Dec 2010Dismissed
K.N. Bhardwaj Vs Life Insurance Corporation of India and Others
Delhi High Court · (2011) 176 DLT 8
Constitution of India, 1950 — Article 226, 323ALife Insurance Corporation (Employees) Pension Rules, 1995 — Rule 15, 19(2)(A), 4(2)Life Insurance Corporation Act, 1956 — Section 23
High Courts03 Dec 2010Disposed Off
K. N. Bhardwaj Vs D. Vijayalakshmi and Others
Delhi High Court · (2010) 12 DEL CK 0252
Civil Procedure Code, 1908 (CPC) — Section 151Contempt of Courts Act, 1971 — Section 11, 12
High Courts03 Dec 2010Allowed
Shri Amit Kumar Vs Shri Dhara Singh
Delhi High Court · (2010) 12 DEL CK 0225
High Courts03 Dec 2010Dismissed
Shri Ravinder Singh Vs Shri Chuckles Kohli and Others
Delhi High Court · (2011) 121 DRJ 208
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 151Evidence Act, 1872 — Section 91, 92Income Tax Act, 1961 — Section 269
High Courts03 Dec 2010Dismissed
Smt. Shobha Yadav Vs Smt. Anita Verma
Delhi High Court · (2010) 12 DEL CK 0221
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7
High Courts03 Dec 2010Allowed
Smt. Vimla Devi Vs State
Delhi High Court · (2011) 178 DLT 52
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 235, 63
High Courts03 Dec 2010Dismissed
Smt. Simrat Katyal Vs Shri Varinder Katyal
Delhi High Court · (2010) 12 DEL CK 0173
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 2 Rule 2, Order 23 Rule 3, Order 23 Rule 3A, Order 43 Rule 1Contract Act, 1872 — Section 19Registration Act, 1908 — Section 17(2)(6)
High Courts03 Dec 2010
Commissioner of Income Tax XI Vs Shri Puneet Sabharwal
Delhi High Court · (2011) 1 AD 724 : (2011) 338 ITR 485 : (2012) 204 TAXMAN 16
Income Tax Act, 1961 — Section 45(5), 48, 55A, 69B
High Courts03 Dec 2010Dismissed
Girdhari Lal Vs Ram Lal Gill and Others
Delhi High Court · (2011) 1 AD 9
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 3
High Courts03 Dec 2010Allowed
Union of India (UOI) and Others Vs P.R.Chandrasekharan and Others Union of India (UOI) and Another Vs Sunil Uke
Delhi High Court · (2010) 12 DEL CK 0124
Customs and Central Excise Service (Group A) Rules, 1987 — Rule 18(2), 20
High Courts03 Dec 2010Dismissed
Smt. Mam Kaur and Another Vs State
Delhi High Court · (2011) 1 JCC 315
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Dec 2010Allowed
Ajay Ahuja and Another Vs Subhiksha Trading Services Ltd.
Delhi High Court · (2011) 1 AD 164 : (2011) 176 DLT 272 : (2011) 121 DRJ 137 : (2011) 1 RCR(Civil) 259 : (2010) 2 RCR(Rent) 542
General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138Registration Act, 1908 — Section 17(1), 49
High Courts03 Dec 2010Dismissed
DDA Vs M.S. Satna Cement Works and Others
Delhi High Court · (2010) 12 DEL CK 0121
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Section 14
High Courts03 Dec 2010Dismissed
Syed Manzoor Shah Vs Abdul Kalam
Delhi High Court · (2010) 12 DEL CK 0118
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2A, Order 39 Rule 3
High Courts03 Dec 2010
Commissioner Income Tax Vs BLB Ltd.
Delhi High Court · (2011) 183 DLT 481 : (2012) 347 ITR 139
Finance Act, 1988 — Section 43BIncome Tax Act, 1961 — Section 43B
High Courts03 Dec 2010
Sh. Ram Chander (deceased) through L.Rs. Vs Sh. Moti Ram
Delhi High Court · (2011) 177 DLT 175
High Courts02 Dec 2010Allowed
Lalit Gulati, Ranvir Singh Vs Govt. of Nct of Delhi
Delhi High Court · (2011) 1 AD 15 : (2011) 176 DLT 1 : (2011) 121 DRJ 1
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 14Electricity Act, 2003 — Section 108