High Courts06 Dec 2010Disposed Off
Sohan Thakur and Shobha Sharma Vs Anil Kumar and Another
Delhi High Court · (2011) ACJ 2484 : (2011) 1 AD 195
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 17 of 197
High Courts06 Dec 2010Allowed
Shoes East Ltd. Vs Subhash B. Dalal
Delhi High Court · (2011) 1 AD 1
Civil Procedure Code, 1908 (CPC) — Section 9, 96Companies Act, 1956 — Section 17Securities and Exchange Board of India (Underwriters) Regulations, 1993 — Regulation 2
High Courts06 Dec 2010
Lacoste and Another Vs Global Impex India
Delhi High Court · (2011) 46 PTC 502
High Courts06 Dec 2010
Vijay Gupta Vs State Another
Delhi High Court · (2011) 163 PLR 46 : (2011) 2 RCR(Criminal) 919
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Dec 2010Dismissed
Nanko Devi Vs State
Delhi High Court · (2011) 1 AD 252 : (2011) 1 JCC 151
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304(1), 308, 323
High Courts06 Dec 2010
Satya Prakash Vs State
Delhi High Court · (2011) 1 AD 199 : (2011) 2 ILR Delhi 10 : (2011) 1 JCC 115
Penal Code, 1860 (IPC) — Section 304, 323
High Courts06 Dec 2010
Imfinity India Private Limited and Imfinity Technologies Pvt. Limited Vs Excelsoft Technologies Pvt. Ltd.
Delhi High Court · (2010) 12 DEL CK 0088
Companies Act, 1956 — Section 23, 251, 391, 393
High Courts06 Dec 2010Dismissed
Dr. Aloys Wobben Vs Shri Yogesh Mehra and Others
Delhi High Court · (2010) 12 DEL CK 0073
Patents Act, 1970 — Section 107
High Courts06 Dec 2010Allowed
IFCI Ltd. Vs Koshika Telecom
Delhi High Court · (2010) 12 DEL CK 0072
Banks and Financial Institutions Act, 1993 — Section 30
High Courts06 Dec 2010Allowed
Kusum Ranjan and Others Vs Sh. Rajesh Kumar and Others
Delhi High Court · (2011) 1 AD 144
High Courts06 Dec 2010Allowed
Oriental Insurance Co. Ltd. Vs Smt. Madhu and Others
Delhi High Court · (2011) 1 AD 603
Motor Vehicles Act, 1988 — Section 147
High Courts06 Dec 2010Allowed
Bling Telecom Pvt. Ltd. Vs Micromax Informatics limited
Delhi High Court · (2011) 176 DLT 588 : (2011) 45 PTC 188
Evidence Act, 1872 — Section 65(B)
High Courts06 Dec 2010Allowed
Mahanagar Telephone Nigam Ltd. Vs Smt. Suman Sharma
Delhi High Court · (2011) 1 AD 331
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14, 96Companies Act, 1956 — Section 2(30)
High Courts06 Dec 2010Dismissed
Indo Soviet Medical Education Care and Research Foundation Vs Mrs. Anju Jain and Others Mrs. Anju Jain Vs Indo Soviet Medical Education Care and Research Foundation
Delhi High Court · (2010) 12 DEL CK 0012
Income Tax Act, 1961 — Section 269Penal Code, 1860 (IPC) — Section 403, 406, 420, 506
High Courts06 Dec 2010Allowed
ICICI Lombard General Insurance Co. Ltd Vs Birbati and Others
Delhi High Court · (2010) 12 DEL CK 0005
Motor Vehicles Act, 1988 — Section 140, 166, 170Penal Code, 1860 (IPC) — Section 279, 304A
High Courts03 Dec 2010Allowed
Ama Hospitality Pvt. Ltd. Vs Gnct of Delhi and Another
Delhi High Court · (2011) 176 DLT 474 : (2011) 121 DRJ 8
Standards of Weights and Measures (Enforcement) Act, 1985 — Section 33, 51
High Courts03 Dec 2010
Biax Speciality Films Private Limited Vs Xpro India Limited
Delhi High Court · (2010) 12 DEL CK 0370
Companies Act, 1956 — Section 391(1), 393
High Courts03 Dec 2010
Pearl Global Limited Vs House of Pearl Fashions Limited
Delhi High Court · (2010) 12 DEL CK 0368
Companies Act, 1956 — Section 391(1), 393, 394
High Courts03 Dec 2010Dismissed
Harvinder Jit Singh Arora Vs Punjab and Sind Bank and Another
Delhi High Court · (2010) 12 DEL CK 0333
Constitution of India, 1950 — Article 14Punjab and Sind Bank (Employees) Pension Regulations, 1995 — Regulation 22(1), 33(1)
High Courts03 Dec 2010Dismissed
Dharam Pal Vs Union of India (UOI) and Others
Delhi High Court · (2010) 12 DEL CK 0316