High Courts02 Dec 2010Allowed
Surender Singh Sood Vs The State of NCT of Delhi
Delhi High Court · (2010) 12 DEL CK 0377
Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 19 of 197
High Courts02 Dec 2010Allowed
Satender Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2010) 12 DEL CK 0374
High Courts02 Dec 2010Dismissed
Deshraj Gupta and Another Vs Shivraj Gupta and Others
Delhi High Court · (2011) 1 AD 589
Companies Act, 1956 — Section 108, 255
High Courts02 Dec 2010
Jamuna Datwani (Mrs.) Vs Official Liquidator
Delhi High Court · (2011) 1 JCC 549
Companies (Court) Rules, 1959 — Rule 130Companies Act, 1956 — Section 454, 454(1), 454(2), 454(5), 464(5)Evidence Act, 1872 — Section 101, 102, 105, 106
High Courts02 Dec 2010Dismissed
Latha Venkataraman Vs Indian Renewable Energy Development Agency Ltd. and Another
Delhi High Court · (2010) 12 DEL CK 0317
High Courts02 Dec 2010Disposed Off
Virender Arora and Another Vs Jitender Singh and Another
Delhi High Court · (2010) 12 DEL CK 0271
High Courts02 Dec 2010Dismissed
Sandeep Kumar Vs Registrar, Cooperative Societies and Another
Delhi High Court · (2010) 12 DEL CK 0254
Constitution of India, 1950 — Article 226Delhi Co-operative Societies Rules, 1973 — Rule 24(2), 36
High Courts02 Dec 2010Allowed
Vodafone Essar Ltd. Vs Dispute Resolution Panel - II and Others
Delhi High Court · (2011) 240 CTR 263 : (2012) 340 ITR 352 : (2011) 196 TAXMAN 423
High Courts02 Dec 2010
Union of India (UOI) and Others Vs V. Pitchandi
Delhi High Court · (2011) 1 ILR Delhi 835
Constitution of India, 1950 — Article 310, 311
High Courts02 Dec 2010Dismissed
A.V. Pavithran and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 12 DEL CK 0177
Pharmacy Act, 1948 — Section 31, 32
High Courts02 Dec 2010Dismissed
Anil Bhalla and Another Vs Indian Airlines Cooperative Group Housing Society Ltd. and Others
Delhi High Court · (2010) 12 DEL CK 0171
Constitution of India, 1950 — Article 226, 227Delhi Co-operative Societies Act, 1972 — Section 60, 61
High Courts02 Dec 2010Dismissed
Madan Mohan Vs Jawahar Lal and Another
Delhi High Court · (2010) 12 DEL CK 0166
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15(1)Evidence Act, 1872 — Section 68Limitation Act, 1963 — Article 137
High Courts02 Dec 2010
Union Of India (UOI) and Others Vs Roshan Lal Makkar
Delhi High Court · (2011) 176 DLT 28
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts02 Dec 2010
Om Prakash and Others Vs Gian Chand and Others
Delhi High Court · (2010) 12 DEL CK 0095
High Courts02 Dec 2010Dismissed
Shri Madan Lal through L.Rs. and Others Vs Shri Ram Pratap through L.Rs. and Others
Delhi High Court · (2011) 177 DLT 159
Limitation Act, 1963 — Article 64, 65Specific Relief Act, 1963 — Section 5, 6, 9
High Courts02 Dec 2010Dismissed
Raghubir Singh Vs State of Haryana and Another
Delhi High Court · (2011) 176 DLT 258
High Courts02 Dec 2010Allowed
Rani Vs The State of Nct of Delhi
Delhi High Court · (2011) 1 DMC 320 : (2011) 121 DRJ 203 : (2011) 2 ILR Delhi 1 : (2011) 1 JCC 668
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 106, 113APenal Code, 1860 (IPC) — Section 304B, 306, 34, 498A
High Courts01 Dec 2010Disposed Off
Union of India (UOI) Vs Pratap Singh and Others
Delhi High Court · (2010) 12 DEL CK 0372
Land Acquisition Act, 1894 — Section 4, 6
High Courts01 Dec 2010Dismissed
Ram Dutt and Others Vs Dev Dutt and Others
Delhi High Court · (2010) 12 DEL CK 0371
Delhi Land Reforms Act, 1954 — Section 11
High Courts01 Dec 2010Dismissed
Amar Lal Arora Vs Vice Chancellor Delhi University and Another
Delhi High Court · (2010) 12 DEL CK 0369
Penal Code, 1860 (IPC) — Section 406, 498Probation of Offenders Act, 1958 — Section 12, 3, 4, 5(1)