High Courts30 Nov 2010Dismissed
Euro Grain Limited. and Others Vs Auro Sugar Pvt. Ltd.
Delhi High Court · (2010) 11 DEL CK 0270
Companies Act, 1956 — Section 391(1), 393, 394
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 21 of 197
High Courts30 Nov 2010Dismissed
Acharya Gyan Ayurved College Vs Department of Ayush and Others
Delhi High Court · (2010) 11 DEL CK 0269
Constitution of India, 1950 — Article 226Dentists Act, 1948 — Section 10AIndian Medicine Central Council Act, 1970 — Section 13C
High Courts30 Nov 2010Disposed Off
Ravinder Singh and Another Vs Gian Chand Panwar and Another
Delhi High Court · (2010) 11 DEL CK 0260
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 146, 147
High Courts30 Nov 2010
Mohd. Sharif Vs State
Delhi High Court · (2011) 1 JCC 529
Penal Code, 1860 (IPC) — Section 304, 323, 325, 34
High Courts30 Nov 2010Dismissed
Multipurpose Training Centre for the Deaf Vs Government of NCT of Delhi and Others
Delhi High Court · (2011) 3 LLJ 832 : (2011) LLR 548
Constitution of India, 1950 — Article 19(1), 43Delhi Shops and Establishments Act, 1954 — Section 2(5), 25Factories Act, 1948 — Section 7(1)
High Courts30 Nov 2010Dismissed
Balbir Singh Vs Government of N.C.T. of Delhi and Others
Delhi High Court · (2010) 11 DEL CK 0143
High Courts30 Nov 2010Dismissed
Raj Kumar Shah Vs Government of N.C.T. of Delhi and Others
Delhi High Court · (2010) 11 DEL CK 0142
High Courts30 Nov 2010Dismissed
Smt. Mewa and Others Vs Mohinder Singh and Others
Delhi High Court · (2010) 11 DEL CK 0141
Limitation Act, 1963 — Article 59
High Courts30 Nov 2010Dismissed
Chet Ram Maurya Vs Shri Bhushan Kumar and Others
Delhi High Court · (2010) 11 DEL CK 0140
Civil Procedure Code, 1908 (CPC) — Section 7Delhi Rent Control Act, 1958 — Section 14, 14(1), 3, 50
High Courts30 Nov 2010Dismissed
CTA Apparels (P) Ltd. Vs Rajiv Gupta
Delhi High Court · (2010) 11 DEL CK 0139
Evidence Act, 1872 — Section 91
High Courts30 Nov 2010Dismissed
S.V. Electricals Ltd. Vs Sylvania and Laxman Ltd.
Delhi High Court · (2010) 11 DEL CK 0135
High Courts30 Nov 2010Dismissed
Satish Mohan Agarwal and Another Vs Union of India (UOI) and Others
Delhi High Court · (2011) 176 DLT 438 : (2011) 1 JCC 590 : (2011) 3 RCR(Criminal) 242 : (2011) 3 RCR(Criminal) 242
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(2), 156, 157, 160
High Courts30 Nov 2010Dismissed
Jain Electronics Vs Cobra Cables P. Ltd. and Others
Delhi High Court · (2011) 45 PTC 52
Trade and Merchandise Marks Act, 1958 — Section 11, 12(1), 12(3), 18(1), 9Trade and Merchandise Marks Rules, 1959 — Rule 53(1)
High Courts30 Nov 2010Allowed
Deutsche Ranco GmbH Vs Mohan Murti
Delhi High Court · (2011) 176 DLT 280
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105, Order 21 Rule 106, Order 9 Rule 4, 151Delhi High Court Act, 1966 — Section 10
High Courts30 Nov 2010Dismissed
Sunil Kumar Vs State NCT of Delhi
Delhi High Court · (2010) 11 DEL CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 186, 353
High Courts30 Nov 2010Dismissed
Shri Tilak Raj Ahuja Vs Shri Mahesh Chander Ahuja
Delhi High Court · (2010) 11 DEL CK 0094
High Courts30 Nov 2010Allowed
Bhushan Steel Vs Singapore International Arbitration Centre and Another
Delhi High Court · (2010) 11 DEL CK 0093
Arbitration and Conciliation Act, 1996 — Section 5Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts30 Nov 2010Dismissed
Prashant Chauhan Vs Habib Ahmed
Delhi High Court · (2010) 11 DEL CK 0074
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 41 Rule 3, 151Limitation Act, 1963 — Section 5
High Courts30 Nov 2010
Delhi Transport Corporation Vs Sh. Gian Chand (Ex-Conductor)
Delhi High Court · (2010) 11 DEL CK 0070
Industrial Disputes Act, 1947 — Section 10, 10(1), 11(A), 12(5), 33
High Courts29 Nov 2010Allowed
Shri P.D. Chatterjee and Others Vs Shri Rashpal Singh
Delhi High Court · (2010) 11 DEL CK 0328