High Courts29 Nov 2010Dismissed
United India Insurance Co. Ltd. Vs Meva Devi and Others
Delhi High Court · (2010) 11 DEL CK 0145
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 23 of 197
High Courts29 Nov 2010
Ranveer Singh and Another Vs Poonam Revri and Others
Delhi High Court · (2010) 11 DEL CK 0144
High Courts29 Nov 2010Dismissed
Bal Kishan Gupta and Others Vs Delhi Development Authority
Delhi High Court · (2010) 11 DEL CK 0126
Delhi Development Act, 1957 — Section 53BDelhi Municipal Corporation Act, 1957 — Section 477, 478Limitation Act, 1963 — Article 113
High Courts29 Nov 2010
Lalit Kumar Vimal Vs Secretary (Health) and Others Rajendra Singh Negi and Others Vs National Capital Territory thru'' Secretary Vijay Nautiyal and Others Vs GNCT of Delhi and Others
Delhi High Court · (2010) 11 DEL CK 0125
High Courts29 Nov 2010
Chanderwati and Others Vs Harvinder Singh and Others
Delhi High Court · (2011) 1 AD 342
Motor Vehicles Act, 1988 — Section 166
High Courts29 Nov 2010
Rina Devi (Decd. Through Legal Heirs) and Others Vs Bijender Singh and Others
Delhi High Court · (2010) 11 DEL CK 0123
High Courts29 Nov 2010Dismissed
New India Assurance Company Ltd. Vs Kunti Devi and Others
Delhi High Court · (2010) 11 DEL CK 0122
Motor Vehicles Act, 1988 — Section 166
High Courts29 Nov 2010Dismissed
Vijay Sekhri and Others Vs Union of India (UOI) and Others
Delhi High Court · (2011) 102 CLA 151 : (2011) 163 CompCas 195 : (2011) 106 SCL 297
Arbitration and Conciliation Act, 1996 — Section 45, 8Companies Act, 1956 — Section 397, 398, 402, 409
High Courts29 Nov 2010Disposed Off
Commissioner of Income Tax Vs John Tinson and Com (P) Ltd.
Delhi High Court · (2011) 1 AD 638
Income Tax Act, 1922 — Section 28, 43Income Tax Act, 1961 — Section 271, 28
High Courts29 Nov 2010
D.V.H Industries Vs Hartley Knits
Delhi High Court · (2011) 176 DLT 106 : (2011) 121 DRJ 45
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3, Order 9 Rule 13, 151, 96(2)Limitation Act, 1963 — Section 5
High Courts29 Nov 2010
Ranvir Vs The State (GNCT of Delhi)
Delhi High Court · (2010) 11 DEL CK 0050
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 34, 394, 397, 411
High Courts29 Nov 2010Dismissed
S. Thamizh Muthar Pavalan Vs Union of India (UOI) and Another
Delhi High Court · (2010) 11 DEL CK 0048
Constitution of India, 1950 — Article 14Legal Services Rules, 1957 — Rule 7(1), 7(2), 7(3)
High Courts29 Nov 2010Allowed
Dr. Mundhe Kailas Maharudra Vs All India Institute of Medical Sciences and Others
Delhi High Court · (2011) 176 DLT 488
High Courts29 Nov 2010Allowed
Madhwi Sharma Ahluwalia Vs State
Delhi High Court · (2010) 120 DRJ 651
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 276, 63
High Courts29 Nov 2010Allowed
Tej Pal Yadav Vs Union of India (UOI) and Others
Delhi High Court · AIR 2011 Delhi 159 : (2010) 174 DLT 510
Constitution of India, 1950 — Article 16(4), 32, 335, 46, 5(4)
High Courts29 Nov 2010Allowed
Union of India (UOI) and Others Vs Vijender Singh and Others Union of India (UOI) and Another Vs D.K. Shukla and Others
Delhi High Court · (2011) 176 DLT 247
Constitution of India, 1950 — Article 142
High Courts26 Nov 2010Dismissed
Sakshi Vs State and Others
Delhi High Court · (2010) 11 DEL CK 0339
Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 109, 34, 363, 366, 376
High Courts26 Nov 2010Dismissed
Rakesh Kumar Singh Vs Union of India (UOI) and Another
Delhi High Court · (2010) 11 DEL CK 0338
High Courts26 Nov 2010Dismissed
Dr. (Mrs.) Vinod Prabha Bhanot Vs Mrs. Savitri Devi Chopra and Others
Delhi High Court · (2010) 175 DLT 218
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts26 Nov 2010Allowed
Commissioner of Delhi Police and Another Vs Manoj Kumar
Delhi High Court · (2010) 11 DEL CK 0307
Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 8