Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Delhi Rent Control Act, 1958 — Section 50Slum Areas (Improvement and Clearance) Act, 1956 — Section 19

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High Courts07 Dec 2010Dismissed

Mohd. Faheem Vs State of Andhra Pradesh

Delhi High Court · (2010) 12 DEL CK 0379

Constitution of India, 1950 — Article 226, 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 1, 4(2), 9

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High Courts07 Dec 2010Disposed Off

Shri Anil Kumar Jain and Another Vs Bank of Baroda

Delhi High Court · (2010) 12 DEL CK 0367

Transfer of Property Act, 1882 — Section 106, 111, 112, 113, 114

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High Courts07 Dec 2010Disposed Off

MCD Vs Sudhir Kumar

Delhi High Court · (2011) 176 DLT 71

Constitution of India, 1950 — Article 226

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High Courts07 Dec 2010Dismissed

Commissioner of Income Tax Vs Modipon Ltd. (No. 1)

Delhi High Court · (2011) 334 ITR 102 : (2012) 205 TAXMAN 89

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High Courts07 Dec 2010Dismissed

Vishal @ Chinki Vs State

Delhi High Court · (2010) 12 DEL CK 0269

Penal Code, 1860 (IPC) — Section 307

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High Courts07 Dec 2010Allowed

Union of India (UOI) and Others Vs Duli Chand

Delhi High Court · (2010) 12 DEL CK 0266

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High Courts07 Dec 2010Allowed

United India Insurance Co. Ltd. and Another Vs Okara Trade Parcel Carriage

Delhi High Court · (2010) 12 DEL CK 0250

Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14, 96Companies Act, 1956 — Section 2(30)Evidence Act, 1872 — Section 85

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High Courts07 Dec 2010Dismissed

Raj Singh Vs Dharam Pal and Another

Delhi High Court · (2010) 12 DEL CK 0222

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High Courts07 Dec 2010Dismissed

Smt. Taranjit Kaur Vs S. Iqbal Singh

Delhi High Court · (2010) 12 DEL CK 0216

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Section 19

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High Courts07 Dec 2010Dismissed

State Vs Kamlesh Kumar and Another

Delhi High Court · (2011) 2 DMC 681 : (2011) 1 JCC 542

Criminal Procedure Code, 1973 (CrPC) — Section 313Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A

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High Courts07 Dec 2010

Vikas Kumar Vs D.R.I.

Delhi High Court · (2011) 1 JCC 61

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 68F(1), 68F(2)

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High Courts07 Dec 2010Dismissed

Ashok Kumar Vs The State (NCT of Delhi)

Delhi High Court · (2010) 12 DEL CK 0090

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 375, 376, 506

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High Courts07 Dec 2010Allowed

Kanshi Ram Verma Vs Union of India (UOI) and Others

Delhi High Court · (2011) ACJ 2548 : (2011) 121 DRJ 262

Penal Code, 1860 (IPC) — Section 279, 338

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