High Courts10 Dec 2010Dismissed
Bachan Singh and Another Vs Darshan Kumar
Delhi High Court · (2010) 12 DEL CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 13 of 197
High Courts10 Dec 2010
Cosmopilitan Estates Private Limited Vs Capitol Estates Private Limited
Delhi High Court · (2010) 12 DEL CK 0026
Companies Act, 1956 — Section 235 , 236, 237, 238, 239
High Courts10 Dec 2010
Gauri Shanker Vs Union of India (UOI) and Another
Delhi High Court · (2011) 176 DLT 599 : (2011) 1 JCC 283
Foreign Exchange Management Act, 1999 — Section 3Income Tax Act, 1961 — Section 132
High Courts09 Dec 2010Allowed
Hari Kishan Sharma Vs Govt. of NCT of Delhi
Delhi High Court · (2011) 121 DRJ 257
Land Acquisition Act, 1894 — Section 23(1A), 4, 6
High Courts09 Dec 2010Disposed Off
Kishore Kumar Kaul Vs BSES Rajdhani Power Ltd. and Others
Delhi High Court · (2010) 12 DEL CK 0375
Electricity Rules, 1956 — Rule 63(2), 64(3)
High Courts09 Dec 2010Allowed
Motilal Banarasidass Pub. Pvt. Ltd. Vs Standard Chartered Bank
Delhi High Court · (2010) 12 DEL CK 0297
High Courts09 Dec 2010Disposed Off
Sardar Sarwan Singh Vs Shri Balwinder Singh
Delhi High Court · (2010) 12 DEL CK 0293
Interest Act, 1978 — Section 3Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts09 Dec 2010Allowed
Vishal Kirti Vs Vipin Kumar Jain and Another
Delhi High Court · (2011) 1 AD 374 : (2011) 176 DLT 262 : (2011) 176 DLT 176 : (2011) 1 RCR(Rent) 80
Delhi Rent Control Act, 1958 — Section 14(1)(B), 14(4)Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts09 Dec 2010Dismissed
Delhi Transport Corporation Vs Shri Subhash Chand
Delhi High Court · (2011) 176 DLT 177 : (2011) 128 FLR 707 : (2011) 4 LLJ 234 : (2011) LLR 341
Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 2(S)Specific Relief Act, 1963 — Section 41
High Courts09 Dec 2010Dismissed
SDB Consultants P. Ltd. Vs GMT Institute of Management and Technology
Delhi High Court · (2010) 12 DEL CK 0258
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2Limitation Act, 1963 — Section 21
High Courts09 Dec 2010Dismissed
Commissioner of Income Tax Vs Gymkhana Club Ltd.
Delhi High Court · (2011) 1 AD 735 : (2011) 339 ITR 525
High Courts09 Dec 2010Allowed
The Bank of Madura Ltd. Vs Isherdas Sahni and Bros.
Delhi High Court · (2011) 176 DLT 270
Civil Procedure Code, 1908 (CPC) — Section 96Transfer of Property Act, 1882 — Section 106
High Courts09 Dec 2010Dismissed
Commissioner of Income Tax Vs Krishna Maruti Ltd.
Delhi High Court · (2011) 330 ITR 547 : (2011) 11 TAXMAN 148
Income Tax Act, 1961 — Section 271(1)
High Courts09 Dec 2010Allowed
Ms. Vanita Vohra Vs Voith Paper Fabrics India Ltd.
Delhi High Court · (2010) 12 DEL CK 0175
Civil Procedure Code, 1908 (CPC) — Section 96Transfer of Property Act, 1882 — Section 106
High Courts09 Dec 2010Dismissed
Sandeep Lakra Vs Rajender and Others
Delhi High Court · (2010) 12 DEL CK 0094
Specific Relief Act, 1963 — Section 10
High Courts09 Dec 2010
Pasupati Acrylon Limited Vs Central Board of Direct Taxes and Others
Delhi High Court · (2011) 1 AD 328 : (2011) 237 CTR 138 : (2011) 202 TAXMAN 284
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 192, 193, 194, 194(A), 194(B)
High Courts09 Dec 2010Dismissed
Gupta Pigments and Chemicals Pvt. Ltd. Vs Natpar Lines (S) Pte Ltd. and Another
Delhi High Court · (2011) 176 DLT 176
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts09 Dec 2010Dismissed
Municipal Corporation of Delhi Vs Parshottam Lal Gupta and Another
Delhi High Court · (2010) 12 DEL CK 0031
Delhi Municipal Corporation Act, 1957 — Section 322
High Courts09 Dec 2010Allowed
Chander Prakash Vs The State of NCT of Delhi
Delhi High Court · (2010) 12 DEL CK 0022
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 201, 302, 325, 34
High Courts08 Dec 2010
Mahesh @ Dabbu Vs State Govt. of NCT of Delhi
Delhi High Court · (2011) 1 JCC 681
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 148, 149, 302, 397