High Courts13 Dec 2010Dismissed
Smt. Kiran Vs Smt. Veena Kumari
Delhi High Court · (2011) 1 AD 534 : (2011) 178 DLT 670
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 100, 104
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 12 of 197
High Courts13 Dec 2010Dismissed
Mahinder Pal Gupta and Another Vs Narender Pal Mahajan and Others
Delhi High Court · (2011) 1 AD 334
Evidence Act, 1872 — Section 68, 69, 70, 71, 72Succession Act, 1925 — Section 63
High Courts13 Dec 2010
Mayurdwaj Cooperative Group Housing Society Ltd. Vs Delhi Development Authority
Delhi High Court · (2011) 1 AD 113 : (2011) 176 DLT 60 : (2011) 121 DRJ 317
Civil Procedure Code, 1908 (CPC) — Section 80(2)Delhi Development Act, 1957 — Section 53B(1)
High Courts10 Dec 2010Dismissed
Abdus Sabur Khan Vs Union of India (UOI) and Others
Delhi High Court · (2011) 176 DLT 630
Foreigners Act, 1946 — Section 3APenal Code, 1860 (IPC) — Section 342, 366
High Courts10 Dec 2010Disposed Off
Vijender @ Biddi Vs The State of NCT of Delhi
Delhi High Court · (2010) 12 DEL CK 0376
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts10 Dec 2010Allowed
Arun Sehgal Vs Jai Ram Vashisht
Delhi High Court · (2010) 12 DEL CK 0324
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1Motor Vehicles Act, 1988 — Section 168, 169Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2
High Courts10 Dec 2010Dismissed
L.I.C. of India and Others Vs Smt. Shanta Gupta (deceased) and Others
Delhi High Court · (2011) 4 CivCC 100 : (2011) 176 DLT 635 : (2011) 169 PLR 5
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts10 Dec 2010Dismissed
Harish Yadav thru Shri Rajkumar Yadav (father) Vs State
Delhi High Court · (2011) 1 AD 29 : (2011) 1 JCC 47
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7A
High Courts10 Dec 2010Allowed
Joji Sebastin and Others Vs State
Delhi High Court · (2010) 12 DEL CK 0309
High Courts10 Dec 2010Dismissed
Yasmeen Parveen and Another Vs State of NCT of Delhi
Delhi High Court · (2010) 12 DEL CK 0308
Penal Code, 1860 (IPC) — Section 34, 406, 420, 447, 448
High Courts10 Dec 2010Dismissed
Brij Mohan Vs State
Delhi High Court · (2010) 12 DEL CK 0307
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts10 Dec 2010
Twobro Investment and Finance Limited, Abhey Holdings Limited, AVP Finance Limited and Sant Dadu Dayal Investment and Finance Limited Vs Vinsan Crdit and Securities Limited
Delhi High Court · (2011) 4 CompLJ 453
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts10 Dec 2010Allowed
National Insurance Company Ltd. Vs Smt. Akhilesh and Others
Delhi High Court · (2011) 1 AD 325
Motor Vehicles Act, 1988 — Section 149(2), 166
High Courts10 Dec 2010Disposed Off
Govt. of Delhi and Others Vs H.C. Raj Kumar
Delhi High Court · (2010) 12 DEL CK 0260
Administrative Tribunals Act, 1985 — Section 19Arms Act, 1959 — Section 25, 27, 7Constitution of India, 1950 — Article 226, 227
High Courts10 Dec 2010Allowed
Sh. Subhash Chander Gupta Vs Union of India (UOI) and Others
Delhi High Court · (2010) 12 DEL CK 0193
High Courts10 Dec 2010Dismissed
Gulab Tulsiani Vs State
Delhi High Court · (2010) 12 DEL CK 0186
Constitution of India, 1950 — Article 21, 356Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 482Penal Code, 1860 (IPC) — Section 161
High Courts10 Dec 2010Dismissed
Defence Colony Association ''Block A'' Vs Union of India (UOI) and Others
Delhi High Court · (2010) 12 DEL CK 0131
Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 10, 11, 11A, 11A, 14
High Courts10 Dec 2010
Manoj Kumar Sinha Vs State and Another
Delhi High Court · (2011) 1 JCC 645 : (2011) 3 RCR(Criminal) 438
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 323, 376, 506
High Courts10 Dec 2010Dismissed
Avtar Singh Vs State
Delhi High Court · (2010) 12 DEL CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 342, 376
High Courts10 Dec 2010Dismissed
Smt. Savitri Devi Vs Smt. Gunja Devi
Delhi High Court · (2010) 12 DEL CK 0045
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8, 96Evidence Act, 1872 — Section 66