COURT ARCHIVE

Delhi High Court judgments, 2010

3,927 judgments · page 10 of 197

High Courts14 Dec 2010Dismissed

RPG Cables Limited Vs Logic Eastern India Pvt. Limited

Delhi High Court · (2011) 2 BC 427 : (2011) 161 CompCas 443 : (2011) 3 CompLJ 637 : (2011) 176 DLT 641 : (2011) 107 SCL 38

Companies Act, 1956 — Section 433(1), 434(1)

High Courts14 Dec 2010Dismissed

Sh. Suresh Kumar Vs Sh. Kamal Arora

Delhi High Court · (2011) 1 AD 520 : (2011) 176 DLT 482 : (2011) 121 DRJ 233

Specific Relief Act, 1963 — Section 10, 20, 23

High Courts14 Dec 2010Disposed Off

Brij Bhushan Vs State

Delhi High Court · (2011) 1 JCC 235 : (2011) 4 RCR(Criminal) 253

Criminal Procedure Code, 1973 (CrPC) — Section 313, 397Prevention of Food Adulteration Act, 1954 — Section 16(1)

High Courts14 Dec 2010Dismissed

Anil Vs State

Delhi High Court · (2010) 12 DEL CK 0246

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 363, 376

High Courts14 Dec 2010Dismissed

Commissioner of Income Tax Vs Child Education Society

Delhi High Court · (2010) 12 DEL CK 0241

Income Tax Act, 1961 — Section 11, 154, 80G, 80G(5)

High Courts14 Dec 2010

Raj Kumar Vs State (N.C.T.) of Delhi

Delhi High Court · (2010) 12 DEL CK 0182

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307

High Courts14 Dec 2010Dismissed

Narender Kumar and Others Vs Delhi State Industrial and Infrastucture Development Corporation Ltd. and Another Vinod Kumar Vs The Commissioner of Industries and Others Bawana II, Bhorgarh Industrial Relocation Plot Owner''s Association Vs Govt. of NCT and Others PVC Compound and Footwear Manufacturers Association (Regd) Vs DSIIDC Ltd. and Others

Delhi High Court · (2011) 1 AD 245 : (2011) 176 DLT 110

Constitution of India, 1950 — Article 14, 226

High Courts14 Dec 2010

Smt. Ramesh Kumari and Another Vs Alaknanda Properties (P) Ltd.

Delhi High Court · (2010) 12 DEL CK 0168

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120(B), 192, 218, 34, 383

High Courts14 Dec 2010

Sh. Ram Babu Sharma Vs Smt. Santosh Kumari and Others

Delhi High Court · (2011) 178 DLT 651

Civil Procedure Code, 1908 (CPC) — Section 92Probate and Administration Act, 1881 — Section 3Succession Act, 1925 — Section 2, 238, 63

High Courts14 Dec 2010Allowed

State Bank of Patiala Vs Rohini Times and Others

Delhi High Court · (2011) 3 BC 233 : (2011) 176 DLT 486 : (2011) 6 RCR(Civil) 280

Civil Procedure Code, 1908 (CPC) — Section 96

High Courts14 Dec 2010Dismissed

Sh. Prem Sagar Vs Sh. Qamruddin

Delhi High Court · (2011) 176 DLT 52

Civil Procedure Code, 1908 (CPC) — Section 96

High Courts14 Dec 2010Dismissed

UCO Bank Vs Joshika Agencies

Delhi High Court · (2010) 12 DEL CK 0132

High Courts14 Dec 2010Dismissed

State Vs Rakesh Ram and Another

Delhi High Court · (2010) 12 DEL CK 0111

Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 113, 304B, 34, 498A

High Courts14 Dec 2010Dismissed

Smt. Chandan Devi Kapoor Vs Delhi Development Authority and Another

Delhi High Court · (2010) 12 DEL CK 0077

Constitution of India, 1950 — Article 300A

High Courts14 Dec 2010Dismissed

Ashwin Lal Vs Aruna Lal

Delhi High Court · (2011) 177 DLT 335

Benami Transactions (Prohibition) Act, 1988 — Section 4, 4(1), 4(2), 4(3)Civil Procedure Code, 1908 (CPC) — Order 12 Rule 1, Order 12 Rule 6, Order 23 Rule 3, 151Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts14 Dec 2010

Home Solutions Retails Ltd. Vs Union of India (UOI) and Others

Delhi High Court · (2010) 6 AWC 109

Finance Act, 1994 — Section 65(105), 65(90)

High Courts13 Dec 2010Disposed Off

L.R. Sharma and Co. Vs Union of India (UOI) and Others

Delhi High Court · (2011) 184 ECR 67 : (2011) 22 STR 269 : (2011) 41 VST 89

Central Excises and Salt Act, 1944 — Section 14Constitution of India, 1950 — Article 226, 227Finance Act, 1994 — Section 21(1), 65, 72, 73

High Courts13 Dec 2010Dismissed

Raj Kumar and Another Vs State and Others

Delhi High Court · (2010) 12 DEL CK 0364

Civil Procedure Code, 1908 (CPC) — Section 11Succession Act, 1925 — Section 276

High Courts13 Dec 2010Dismissed

Kashmiri Lal Vs Financial Commissioner of Delhi and Others

Delhi High Court · (2010) 12 DEL CK 0359

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42

High Courts13 Dec 2010Dismissed

CIT Vs Taj International Jewellers

Delhi High Court · (2011) 335 ITR 144 : (2012) 207 TAXMAN 18

Income Tax Act, 1961 — Section 57