High Courts13 Dec 2010Dismissed
Welldone Estate Projects Pvt. Ltd. Vs Today Homes and Infrastructure Pvt. Ltd.
Delhi High Court · (2011) 167 CompCas 310 : (2011) 178 DLT 118
COMPANIES ACT, 1956 — Section 393, 433, 434, 439
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 11 of 197
High Courts13 Dec 2010Dismissed
Nikita Gupta and Others Vs Delhi Suborinate Services Selection Board
Delhi High Court · (2010) 12 DEL CK 0287
High Courts13 Dec 2010Allowed
Ex. CPL. Ashok Kumar Vs A.F.G.I.S. and Others
Delhi High Court · (2010) 12 DEL CK 0285
Army Rules, 1954 — Rule 13(3)
High Courts13 Dec 2010Dismissed
Union of India (UOI) Vs Satyavir Singh
Delhi High Court · (2010) 12 DEL CK 0280
Railway Claims Tribunal Act, 1987 — Section 23
High Courts13 Dec 2010Allowed
Mankaran Singh Johar Vs Smt. Satwant Kaur Johar and Others
Delhi High Court · (2010) 12 DEL CK 0277
High Courts13 Dec 2010Dismissed
Aktiebolaget Volvo and Others Vs Kishore Purohit and Others
Delhi High Court · (2011) 1 AD 524 : (2011) 45 PTC 207
Trade Marks Act, 1999 — Section 29(4)
High Courts13 Dec 2010Dismissed
Bhandari and Sagar Charitable Foundation Vs P.B. Memorial Charitable Trust
Delhi High Court · (2010) 12 DEL CK 0247
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts13 Dec 2010Allowed
Prem Singh Vs State Govt. of N.C.T. of Delhi
Delhi High Court · (2011) 1 AD 175 : (2011) 176 DLT 181 : (2011) 1 JCC 269
Criminal Procedure Code, 1973 (CrPC) — Section 222(2)Penal Code, 1860 (IPC) — Section 308, 323, 34
High Courts13 Dec 2010
Mrs. Usha Vs Punjab and Sind Bank and Another
Delhi High Court · (2010) 12 DEL CK 0205
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, 20(c)Interest Act, 1978 — Section 3Limitation Act, 1963 — Section 19, 20
High Courts13 Dec 2010Dismissed
Pooja Vijhani @ Pushp Lata Sharma Vs Raj Kuamr Vijhani
Delhi High Court · (2011) 1796 DLT 728 : (2011) 176 DLT 728
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24
High Courts13 Dec 2010Allowed
Shambhavi Sharma Vs National Board of Examinations and Another
Delhi High Court · (2011) 1 AD 382
Indian Medical Council Act, 1956 — Section 13(4A), 13(4B)
High Courts13 Dec 2010
Sita Ram and Sons Vs Mahanagar Telephone Nigam Ltd.
Delhi High Court · (2011) 176 DLT 610
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts13 Dec 2010Dismissed
Shri chander Shekhar Vs Santosh Surana and Another
Delhi High Court · (2010) 12 DEL CK 0176
Civil Procedure Code, 1908 (CPC) — Section 96Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 110
High Courts13 Dec 2010Dismissed
Rajesh Sharma @ Raju and Another Vs State N.C.T. of DELHI
Delhi High Court · (2011) 3 AD 206 : (2011) 1 JCC 266
Penal Code, 1860 (IPC) — Section 308, 323, 324, 325, 326
High Courts13 Dec 2010Dismissed
Sangeeta Vs Preston Gomes
Delhi High Court · (2011) 1 AD 531
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 7 Rule 1, 151Hindu Marriage Act, 1955 — Section 2Hindu Marriage Rules, 1979 — Rule 7
High Courts13 Dec 2010Dismissed
Santosh Marwah Vs Sohan Lal (deceased) through L.Rs.
Delhi High Court · (2010) 12 DEL CK 0152
Delhi Municipal Corporation Act, 1957 — Section 507
High Courts13 Dec 2010
Sunil Kothari Vs Today Homes and Infrastructure (P.) Ltd.
Delhi High Court · (2011) 107 SCL 216
High Courts13 Dec 2010
Kalyan Chandra Goyal and Co. Vs Executive Engineer, Southern Western Division-8, Delhi Development Authority
Delhi High Court · (2011) 1 ARBLR 499
Arbitration Act, 1940 — Section 30, 33Contract Act, 1872 — Section 73, 74
High Courts13 Dec 2010
Real Lifestyle Broadcasting Private Limited Vs Real Global Broadcasting Private Limited
Delhi High Court · (2010) 12 DEL CK 0089
COMPANIES ACT, 1956 — Section 235, 236, 237, 238, 239