High Courts08 Dec 2010Allowed
Vesco Product Company Vs Sh. Rajinder Nath Pathak
Delhi High Court · (2010) 12 DEL CK 0403
Easements Act, 1882 — Section 60Partnership Act, 1932 — Section 69(2), 69(3)
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 14 of 197
High Courts08 Dec 2010Allowed
Kalawati Vs The Lt. Governor, NCT of Delhi and Others
Delhi High Court · (2011) 1 JCC 680
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 307, 34, 498A
High Courts08 Dec 2010Dismissed
Suresh Chand Jain Vs Phalphor Builders P. Ltd.
Delhi High Court · (2010) 12 DEL CK 0390
Registration Act, 1908 — Section 17, 49
High Courts08 Dec 2010Disposed Off
Union of india (UOI) Vs Vijay Kumar Gupta
Delhi High Court · (2010) 12 DEL CK 0366
Land Acquisition Act, 1894 — Section 10, 18, 30, 31, 4
High Courts08 Dec 2010Dismissed
KLA Bharat Cottage Industries Vs U.P. Cooperative Federation Ltd. and Another
Delhi High Court · (2010) 12 DEL CK 0345
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151, 96
High Courts08 Dec 2010Disposed Off
Court on its Own Motion Vs Vimal Singh
Delhi High Court · (2011) 1 JCC 109
Contempt of Courts Act, 1971 — Section 10, 15(2), 2Criminal Procedure Code, 1973 (CrPC) — Section 155Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts08 Dec 2010Allowed
Shakeel Ahmad Vs Faiz Ahmad and Another
Delhi High Court · (2010) 12 DEL CK 0325
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts08 Dec 2010Dismissed
Suresh Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2010) 12 DEL CK 0323
High Courts08 Dec 2010Dismissed
Deepa @ Sunita Vs Manoj Kumar Vaid
Delhi High Court · (2011) 2 DMC 387 : (2011) 1 JCC 674
Hindu Marriage Act, 1955 — Section 10, 13(1), 20(1), 28, 3Hindu Marriage Rules, 1979 — Rule 7
High Courts08 Dec 2010Allowed
Dina Nath Bakshi and Another (deceased) through L.Rs. Vs Madan Mohan Lal Majhu (deceased) through L.Rs.
Delhi High Court · (2010) 12 DEL CK 0262
Evidence Act, 1872 — Section 68Hindu Succession Act, 1956 — Section 15, 8Specific Relief Act, 1877 — Section 42
High Courts08 Dec 2010Disposed Off
Municipal Corporation of Delhi Vs Ramu Singh and Another
Delhi High Court · (2010) 12 DEL CK 0251
Constitution of India, 1950 — Article 226
High Courts08 Dec 2010Dismissed
Poddar Construction Priv. Ltd. Vs Mrs. Seema Bansal
Delhi High Court · (2010) 12 DEL CK 0249
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Section 3
High Courts08 Dec 2010Dismissed
Nunhems India Pvt. Ltd. Vs Seed Inspector
Delhi High Court · (2011) 1 JCC 677
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 24(3), 24(4)Prevention of Food Adulteration Act, 1954 — Section 13(1), 13(2), 13(2)
High Courts08 Dec 2010Dismissed
Shri Devi Dayal Mehta Vs Madhu Bala Jain and Another
Delhi High Court · (2010) 12 DEL CK 0130
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts08 Dec 2010Dismissed
Vishnu Manglani and Another Vs Reliance Industries
Delhi High Court · (2011) 1 AD 31 : (2011) 100 CLA 330 : (2011) 166 CompCas 524 : (2011) 180 DLT 236 : (2011) 121 DRJ 277
Civil Procedure Code, 1908 (CPC) — Section 100, 20Companies Act, 1956 — Section 10, 111, 155, 155(1), 2(11)Special Courts Act, 1979 — Section 9A
High Courts08 Dec 2010Dismissed
R.K. Garg Vs Montreaux Resorts Pvt. Ltd. and Others
Delhi High Court · (2010) 12 DEL CK 0093
Companies Act, 1956 — Section 10F
High Courts08 Dec 2010Dismissed
Sanjiv Jain Vs Satya Parkash and Bros. Pvt. Ltd. Satya Parkash and Bros. Pvt. Ltd. Vs Sanjiv Jain
Delhi High Court · (2011) 1 AD 634 : (2011) 100 CLA 337
Companies Act, 1956 — Section 10F, 237, 397, 398, 399(4)
High Courts08 Dec 2010Dismissed
Ajay Kumar Vyas and Others Vs Indian Road Construction Corporation Ltd. and Another
Delhi High Court · (2011) 166 CompCas 534 : (2011) 106 SCL 378
High Courts08 Dec 2010Dismissed
Abdul Mueed and Others Vs Hammad Ahmed and Another
Delhi High Court · (2010) 12 DEL CK 0070
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151, 92Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 11, 12, 15, 2, 20, 20
High Courts08 Dec 2010Dismissed
Shri Karun Raj Narang Vs ICICI Bank Limited and Others
Delhi High Court · (2010) 12 DEL CK 0065
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19