High Courts15 Jan 2010
Smt. Har Devi and Others Vs State of Delhi
Delhi High Court · (2010) 3 ILR Delhi 90
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113(B), 114
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 190 of 197
High Courts15 Jan 2010Allowed
Dinesh Adhlak Vs Pritam Singh and Others
Delhi High Court · (2010) 5 ILR Delhi 463
Constitution of India, 1950 — Article 15Contract Act, 1872 — Section 23Fatal Accidents Act, 1855 — Section 1, 1A, 2
High Courts15 Jan 2010
Sh. K.J. Arora, Proprietor, Arora and Associates Vs Cama Automobiles Pvt. Ltd.
Delhi High Court · (2010) 2 BC 117
High Courts15 Jan 2010
Rahisuddin Vs Gambit Leasing and Finance pvt. Ltd. and Another Sahny Securities Pvt. Ltd. Vs Dr. S.C. Jain
Delhi High Court · (2011) 176 DLT 696
High Courts15 Jan 2010
Cellular Operators Ass. O.I. and Others Vs Nivedita Sharma and Others
Delhi High Court · (2010) 166 DLT 558
High Courts15 Jan 2010Allowed
State Vs Ranbir Singh
Delhi High Court · (2010) 166 DLT 427 : (2010) 2 ILR Delhi 529 : (2010) 2 RCR(Criminal) 812
High Courts15 Jan 2010
Ranjod Singh Vs Lady Shri Ram College for Women and Others
Delhi High Court · (2010) 3 ILR Delhi 129 : (2010) 2 SLR 153
High Courts15 Jan 2010Dismissed
Mohan Vs The State (Delhi Admn.)
Delhi High Court · (2010) 01 DEL CK 0166
High Courts15 Jan 2010Dismissed
Namgyal Institute for Research on Ladakhi Art and Culture and Another Vs Turner Morrison Ltd.
Delhi High Court · (2010) 01 DEL CK 0158
High Courts15 Jan 2010Dismissed
Container Corporation of India Limited Vs Texmaco Limited
Delhi High Court · (2010) 01 DEL CK 0082
High Courts15 Jan 2010Dismissed
Mrs. Adarsh Kaur Gill Vs Smt. Surjit Kaur Gill and Others
Delhi High Court · (2010) 01 DEL CK 0062
High Courts15 Jan 2010
Commissioner of Income Tax Vs Saden Vikas India Ltd.
Delhi High Court · (2010) 236 CTR 29 : (2010) 320 ITR 538 : (2010) 191 TAXMAN 162
High Courts15 Jan 2010Allowed
Shri Dinesh Vs The State Delhi (Govt. of NCT)
Delhi High Court · (2010) 2 ILR Delhi 523
High Courts15 Jan 2010Allowed
Smt. Harpreet Suri Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 01 DEL CK 0017
High Courts15 Jan 2010
Commissioner of Income Tax Vs SMCC Construction India (formerly Mitsui Kensetsu India Ltd.)
Delhi High Court · (2010) 229 CTR 24 : (2010) 320 ITR 534 : (2011) 198 TAXMAN 181
High Courts15 Jan 2010Allowed
Mrs. Ruchi Agarwal and Others Vs Nicolian (India) and Others Apogee International Ltd. Vs Nicolian Inc. and Others
Delhi High Court · (2010) 01 DEL CK 0002
High Courts14 Jan 2010Dismissed
National Insurance Co. Ltd. Vs Sushil Kumar and Others
Delhi High Court · (2010) 01 DEL CK 0312
High Courts14 Jan 2010Allowed
Rukmani Jain and Others Vs Ahri L. Sarikamnth Nayak and Others
Delhi High Court · (2011) 3 TAC 185
Motor Vehicles Act, 1988 — Section 168, 169