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Delhi High Court judgments, 2010

3,927 judgments · page 192 of 197

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High Courts13 Jan 2010Dismissed

SI Sobhan Baraik Vs Government of NCT of Delhi and Others

Delhi High Court · (2010) 01 DEL CK 0225

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High Courts13 Jan 2010Dismissed

Commissionr of Police Vs Devender Kumar

Delhi High Court · (2010) 01 DEL CK 0224

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High Courts13 Jan 2010

Dr. Tanmay Srivastava and Others Vs Dental Council of India and Another

Delhi High Court · (2010) 01 DEL CK 0200

Dentists Act, 1948 — Section 20(2), 31
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High Courts13 Jan 2010

Dr. Vineet Relhan Vs Union Public Service Commission and Union of India (UOI) Ministry of Health and Family Welfare

Delhi High Court · (2010) 1 SLR 636

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High Courts13 Jan 2010

Wind Power Ltd. Vs Goyal M.G. Gases Limited

Delhi High Court · (2010) 01 DEL CK 0177

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High Courts13 Jan 2010Dismissed

Jitendra Pal Singh Vs Lt. Governor NCT of Delhi and Others

Delhi High Court · (2010) 166 DLT 591 : (2010) 3 ILR Delhi 290 : (2010) 3 SLR 641

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High Courts13 Jan 2010

Harvir Singh Vs Union of India (UOI) and The Deputy Commissioner of Police Union of India (UOI) Vs Central Administrative Tribunal and Ex. Constable Harvir Singh

Delhi High Court · (2010) 166 DLT 474 : (2010) 3 ILR Delhi 140 : (2010) 1 SLR 750

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High Courts13 Jan 2010Allowed

Ajay Kumar Sharma and Another Vs Gurbux Singh and Others

Delhi High Court · (2010) ACJ 1479

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High Courts13 Jan 2010Dismissed

Tripti Vs India Trade Promotion Organization (ITPO)

Delhi High Court · (2010) 01 DEL CK 0101

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High Courts13 Jan 2010

Ozone Spa Pvt. Ltd. Vs Ozone Club

Delhi High Court · (2010) 42 PTC 469

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High Courts13 Jan 2010Allowed

Indira Gandhi National Open University Vs Aptech Ltd.

Delhi High Court · (2010) 01 DEL CK 0071

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High Courts13 Jan 2010

CMC Ltd. Vs Balwant Singh Dharmarait and Others

Delhi High Court · (2010) 01 DEL CK 0054

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High Courts13 Jan 2010Dismissed

Jai Karan Singh and Others Vs Delhi and District Cricket Association

Delhi High Court · (2010) 166 DLT 743

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High Courts12 Jan 2010

Commissioner of Income Tax Vs INFO Vergix Technologies Limited

Delhi High Court · (2010) 323 ITR 52

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High Courts12 Jan 2010

Meera and Another Vs Sarabjeet Singh and Another

Delhi High Court · (2010) ACJ 1489

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High Courts12 Jan 2010Dismissed

Union of India Vs Shekhar Sumar

Delhi High Court · (2010) 01 DEL CK 0334

Constitution of India, 1950 — Article 226
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High Courts12 Jan 2010Dismissed

Noor Jahan Vs State of Nct of Delhi

Delhi High Court · (2010) 2 ILR Delhi 507

Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
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High Courts12 Jan 2010Dismissed

Sh. R.S. Khati Vs Union of India and Others

Delhi High Court · (2010) 01 DEL CK 0295

Constitution of India, 1950 — Article 335
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High Courts12 Jan 2010Dismissed

Delhi Development Authority Vs Shri R.V. Bansal

Delhi High Court · (2010) 01 DEL CK 0280

Constitution of India, 1950 — Article 226
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High Courts12 Jan 2010Dismissed

Moorti Shri Lakshmi Narain Ji Mandir and Another Vs Smt. Sheela Devi and Others

Delhi High Court · (2010) 01 DEL CK 0267

Civil Procedure Code, 1908 (CPC) — Section 100
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