High Courts11 Jan 2010
Ms. Sadhna Payal and Others Vs Director of Education and Another
Delhi High Court · (2010) 167 DLT 111 : (2010) 3 ILR Delhi 22
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 194 of 197
High Courts11 Jan 2010Dismissed
Century 21 Real Estate L.L.C. Vs Century 21 Main Realty Pvt. Ltd. and Others
Delhi High Court · (2010) 01 DEL CK 0205
High Courts11 Jan 2010Dismissed
Commissioner of Income Tax Vs Dharam Shila Cancer Research Foundation
Delhi High Court · (2010) 01 DEL CK 0204
High Courts11 Jan 2010
Somesh Gupta Vs State of the NCT of Delhi
Delhi High Court · (2010) 1 Crimes 864
High Courts11 Jan 2010
Ms. Kanchana Narasimhan Vs University of Delhi and Others
Delhi High Court · (2010) 01 DEL CK 0197
High Courts11 Jan 2010Dismissed
Surinder Kumar Sand Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0191
High Courts11 Jan 2010Dismissed
Cement Corporation of India Ltd. Vs Vaswani Industries Ltd. and Another
Delhi High Court · (2010) 01 DEL CK 0165
High Courts11 Jan 2010
Parivar Seva Sanstha Vs Union of India (UOI) and Others
Delhi High Court · (2010) 166 DLT 457 : (2010) 6 RCR(Criminal) 914
High Courts11 Jan 2010Dismissed
Shri Subhash Seth, Shri Chand Grover and Smt. Sangeeta Malik, All through their General Attorney Shri Ashok Goel Vs New Delhi Hotels Limited, Hotel Ambassador
Delhi High Court · (2010) 166 DLT 624
High Courts11 Jan 2010Dismissed
Chander Bhan Vs Union of India (UOI)
Delhi High Court · (2010) 166 DLT 649 : (2010) 3 ILR Delhi 28
High Courts10 Jan 2010Dismissed
Radha Krishna Nair Vs State
Delhi High Court · (2010) CriLJ 2117
Penal Code, 1860 (IPC) — Section 300, 302, 303, 304
High Courts10 Jan 2010
Delhi Admn. Vs Jai Prakash and Another
Delhi High Court · (2011) 3 AD 135
Land Acquisition Act, 1894 — Section 4
High Courts08 Jan 2010
South Asia Human Rights Documentation Trusts and Others Vs Sh. Suhas Chakma and Others
Delhi High Court · (2010) 3 ILR Delhi 11 : (2010) 42 PTC 323
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts08 Jan 2010Dismissed
Smt. Khagoti Devi Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0343
High Courts08 Jan 2010Dismissed
Smt. Sunita @ Sheetal Satija Vs Sh. Ram Kishan Satija
Delhi High Court · (2010) 01 DEL CK 0331
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13B, 24, 9
High Courts08 Jan 2010Dismissed
Smriti Sharma Thr. Her Natural Guardian(Father) Sh. Delip Sharma Vs Management of Vivekanand School and Others
Delhi High Court · (2010) 01 DEL CK 0328
Central Board of Secondary Education Rules — Rule 29, 6
High Courts08 Jan 2010
Gurcharan and Vs State
Delhi High Court · (2010) CriLJ 3339 : (2010) 7 RCR(Criminal) 665
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 109, 302, 34, 406, 498A
High Courts08 Jan 2010
Era Infra Engineering Limited Vs Delhi Development Authority and Another
Delhi High Court · (2010) 2 BC 21 : (2010) 166 DLT 402