High Courts08 Jan 2010Dismissed
Manzoor Ahmed Khan Vs Delhi Transport Corporation
Delhi High Court · (2010) 01 DEL CK 0289
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 195 of 197
High Courts08 Jan 2010Dismissed
Prakash Chand Vs Smt. Rekha Rani
Delhi High Court · (2010) 01 DEL CK 0281
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 9Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts08 Jan 2010Dismissed
Sukhdev Raj Arora (Decd.) thr. LR. Vs M.K. Bhargava
Delhi High Court · (2010) 01 DEL CK 0260
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 15, 15(1), 15(7), 27
High Courts08 Jan 2010Dismissed
Sh. Bir Singh Vs Government of NCT of Delhi and Others
Delhi High Court · (2010) 01 DEL CK 0259
Constitution of India, 1950 — Article 226Delhi Police (Appointment and Recruitment) Rules, 1980 — Rule 29Pension Rules — Rule 88
High Courts08 Jan 2010
Mohd. Haroon Vs Union of India (UOI) and Another
Delhi High Court · (2010) 174 ECR 1 : (2010) 257 ELT 347
High Courts08 Jan 2010
Oneida Ltd. Vs Sh. Pankaj Jain and Another
Delhi High Court · (2010) 01 DEL CK 0147
High Courts08 Jan 2010
Munchur Industries Ltd. Vs Maruti Udyog Ltd.
Delhi High Court · (2010) 166 DLT 546
High Courts08 Jan 2010
Hindustan Fertilizer Corporation Ltd. Vs C.V. Jani and Co.
Delhi High Court · (2010) 01 DEL CK 0136
High Courts08 Jan 2010
Motor Industries Co. Ltd. Vs Meetco (London) Ltd. and Others Special Organizing Committee Vs Chairman and Managing Director, Bank of Baroda and Others
Delhi High Court · (2010) 166 DLT 631
High Courts08 Jan 2010Dismissed
Chander Kanta and Others Vs Anjum Ishna Ashariya Regd.
Delhi High Court · (2010) 01 DEL CK 0072
High Courts08 Jan 2010Allowed
Suresh Jindal and Others Vs Delhi Financial Corporation and Another
Delhi High Court · (2010) 2 BC 65 : (2010) 166 DLT 462 : (2010) 3 ILR Delhi 260
High Courts08 Jan 2010
Sh. Tiger Singh Vs Smt. Manjeet Kaur and Others
Delhi High Court · (2010) 01 DEL CK 0057
High Courts08 Jan 2010
Sholay Media and Entertainment Pvt. Ltd. and Others Vs Ajit Sippy and Others
Delhi High Court · (2010) 42 PTC 603
High Courts08 Jan 2010Dismissed
Scandia Shipbrokering and Agency Ltd. Vs MMTC Limited
Delhi High Court · (2010) 3 ILR Delhi 248
High Courts07 Jan 2010Dismissed
Sharad Singhal Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0368
High Courts07 Jan 2010
Delhi Jal Board Vs Industrial Tribunal and Another
Delhi High Court · (2010) 3 LLJ 809
Industrial Disputes Act, 1947 — Section 17B
High Courts07 Jan 2010Dismissed
The Commissioner of Income Tax - III Vs SMC Credit Limited
Delhi High Court · (2010) 228 CTR 353 : (2010) 321 ITR 194
High Courts07 Jan 2010Dismissed
Mukesh Ashok Gundecha and Another Vs Govt. of NCT of Delhi
Delhi High Court · (2010) 01 DEL CK 0218