COURT ARCHIVE

Delhi High Court judgments, 2010

3,927 judgments · page 196 of 197

High Courts07 Jan 2010

N.D.M.C. Vs Rakesh Kumar Shukla

Delhi High Court · (2010) 01 DEL CK 0206

High Courts07 Jan 2010Allowed

New Delhi Municipal Council Vs Shri Dori Lal

Delhi High Court · (2010) 3 ILR Delhi 5 : (2010) LLR 303

High Courts07 Jan 2010

Simplex Concrete Piles (India) Ltd. Vs Union of India (UOI)

Delhi High Court · (2010) 01 DEL CK 0198

High Courts07 Jan 2010Dismissed

Mahanagar Telephone Nigam Limited Vs Chem-Expo (India) Ltd.

Delhi High Court · (2010) 166 DLT 440 : (2010) 3 ILR Delhi 242

Telegraph Act, 1885 — Section 7BTelegraph Rules, 1951 — Rule 443

High Courts07 Jan 2010

Continental Device India Ltd. Vs Delhi Vidyut Board and Another

Delhi High Court · (2010) 01 DEL CK 0178

High Courts07 Jan 2010Dismissed

Shri Meer Singh Vs Shri Amar Singh

Delhi High Court · (2010) 166 DLT 696 : (2010) 2 ILR Delhi 445

High Courts07 Jan 2010

Nirma Limited Vs Nimma International and Another

Delhi High Court · (2010) 42 PTC 307

High Courts07 Jan 2010

Jay Pee Hotels Ltd. Vs D.E.S.U/D.V.B.

Delhi High Court · (2010) 01 DEL CK 0151

High Courts07 Jan 2010

Rajender Singh Vs State of NCT of Delhi

Delhi High Court · (2010) 01 DEL CK 0148

High Courts07 Jan 2010Dismissed

Indian Olympic Association Vs Veeresh Malik and Others Sanskriti School Vs Central Information Commission Organising Committee Commonwealth Games 2010 Vs Union of India (UOI)

Delhi High Court · (2010) 4 ILR Delhi 1

High Courts07 Jan 2010

Jasbir Singh Sodhi Vs Union of India (UOI) and Another

Delhi High Court · (2010) 01 DEL CK 0112

High Courts07 Jan 2010

Shri Prem Sagar Sawhney and Others Vs State and Another

Delhi High Court · (2010) 166 DLT 207 : (2010) 1 DMC 198

High Courts07 Jan 2010Dismissed

Ms. Urvashi Sibal and Another Vs Govt. of NCT of Delhi

Delhi High Court · AIR 2010 Delhi 157 : (2011) 1 DMC 654 : (2010) 2 ILR Delhi 760 : (2011) 6 RCR(Civil) 1034

High Courts06 Jan 2010

Dabur (Nepal) Pvt. Limited Vs Woodworth Trade Links Pvt. Limited

Delhi High Court · (2010) 115 DRJ 58

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 17

High Courts06 Jan 2010Dismissed

Shailendra Singh Vs Commissioner of Police and Another

Delhi High Court · (2010) 01 DEL CK 0342

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

High Courts06 Jan 2010Dismissed

Sh. J.S. Verma Vs Union of India (UOI) and Others

Delhi High Court · (2010) 01 DEL CK 0341

High Courts06 Jan 2010Dismissed

R.C. Sabharwal Vs Central Bureau of Investigation Rajeshwar Bansal and Others Vs State

Delhi High Court · (2012) 5 AD 131 : (2010) 1 Crimes 745 : (2010) 166 DLT 362

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 134, 136, 14, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 197, 397, 397(2), 397(3), 401

High Courts06 Jan 2010

Rajeev Rastogi and Others Vs State

Delhi High Court · (2010) 1 Crimes 740

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 190, 190(1), 2, 251Penal Code, 1860 (IPC) — Section 323, 34, 341

High Courts06 Jan 2010

Amar Dev Shastri Vs State and Others

Delhi High Court · (2010) 01 DEL CK 0306

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202, 482Penal Code, 1860 (IPC) — Section 34, 420, 467, 468, 471

High Courts06 Jan 2010Allowed

PIL Mumbai (India) Ltd. Vs Union of India (UOI) and Others

Delhi High Court · (2010) 166 DLT 755 : (2010) 254 ELT 67