High Courts14 Jan 2010Dismissed
Brigadier (Retd.) Shyam Prasad Vs Smt. Dayavati and Others
Delhi High Court · (2010) 01 DEL CK 0229
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 191 of 197
High Courts14 Jan 2010Dismissed
Satnam Singh and Others Vs Pamela Manmohan Singh and Others
Delhi High Court · (2010) 166 DLT 541
High Courts14 Jan 2010Dismissed
S.P.S. Rana Vs MTNL and Others
Delhi High Court · (2010) 01 DEL CK 0154
High Courts14 Jan 2010Dismissed
Union of India (UOI) and Others Vs Mahabir Singh Gosain and Others
Delhi High Court · (2010) 01 DEL CK 0122
High Courts14 Jan 2010Dismissed
Commissioner of Income Tax Vs Vimal Moulders (India) Ltd.
Delhi High Court · (2011) 330 ITR 214 : (2011) 200 TAXMAN 187
High Courts14 Jan 2010
Shri Shyam Babu Vs Govt. of NCT of Delhi
Delhi High Court · (2010) 01 DEL CK 0069
High Courts14 Jan 2010
Rana Steels Vs Ran India Steels Pvt. Ltd.
Delhi High Court · (2010) 166 DLT 602 : (2010) 42 PTC 330
High Courts13 Jan 2010Allowed
P.P. Rao Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (2010) ACJ 1554 : (2010) 2 ILR Delhi 766
High Courts13 Jan 2010Allowed
Balvinder Kaur and Others Vs Delhi Transport Corporation and Another
Delhi High Court · (2010) ACJ 1574
High Courts13 Jan 2010Allowed
Shakuntla and Another Vs Ravinder Kumar and Others
Delhi High Court · (2010) ACJ 1599 : (2011) 2 TAC 601
High Courts13 Jan 2010Dismissed
Prem Raj Vs State of Delhi
Delhi High Court · (2010) 01 DEL CK 0335
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 323
High Courts13 Jan 2010Dismissed
Brij Mohan Vs Sunita
Delhi High Court · (2010) 01 DEL CK 0272
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3, Order 41 Rule 3(1), Order 41 Rule 3(3), Order 41 Rule 3ALimitation Act, 1963 — Section 5
High Courts13 Jan 2010Allowed
Partap Singh and Others Vs Banwari Lal and Others
Delhi High Court · (2010) ACJ 1498